Citation : 2026 Latest Caselaw 1368 Gua
Judgement Date : 18 February, 2026
Page No.# 1/10
GAHC010171282023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2590/2023
DUKHUNI BISWAS
W/O- SRI GAURCHAND BISWAS, R/O- VILL- LECHABARI, P.O- BHURGAON,
P.S- MAYENG, DIST- MORIGAON, ASSAM
VERSUS
ON THE DEATH OF TULA BISWAS
HER LEGAL HEIR BIRAJA BISWAS AND ORS.
1.1:SMTI BIRAJA BISWAS
W/O SRI HARIBRADHA BISWAS
1.2:SMTI GADAULI BISWAS
W/O SRI GIREN BISWAS
1.3:SMTI. PHURALI BISWAS
W/O SRI KALASAN BISWAS
1.4:SMTI RANGMALA BISWAS
W/O SRI MAHANTA BISWAS
1.5:SMTI PHULMALA BISWAS
W/O SRI PARAN BISWAS
ALL ARE DAUGHTERS OF LATE RASIK BISWAS.
1.6:SRI GADADHAR BISWAS (MINOR)
S/O LATE SATTA BISWAS
REPRESENTED BY SRI JATIN BISWAS(GRAND FATHER)
1.7:ON THE DEATH OF RESPONDENT NO. 1 SRI SATTA BISWAS
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S/O LATE RASIK BISWAS HIS LEGAL HEIR
2:JATIN BISWAS
S/O LATE HARACHARAN BISWAS ALL ARE R/O- VILL- LECHABARI
P.O BURGAON
P.S- MAYENG
DIST- MORIGAON
ASSAM
3.1:ARATI BISWAS
W/O- LATE KHITICH BISWAS
3II PRADIP BISWAS
S/O- LATE KHITICH BISWAS
BOTH ARE R/O- VILL- KACHARIJAN
P.O- GHAGUA
P.S- MORIGAON
DIST- MORIGAON
ASSAM
3.2:SRI PRADIP BISWAS
S/O- LATE KHITICH BISWAS
R/O- VILL- KACHARIJAN
P.O- GHAGUA
P.S- MORIGAON
DIST- MORIGAON
ASSAM
4.1:SANMATI BISWAS (DAUGHTER)
W/O- SRI BASUDEB BISWAS
R/O- VILL- SUNAIPUR
P.O- BURGAON
P.S- MAYONG
DIST- MORIGAON
ASSAM
4.2:MISS. MAINA BISWAS (MINOR DAUGHTER)
R/O- VILL- SUNAIPUR
P.O- BURGAON
P.S- MAYONG
DIST- MORIGAON
ASSAM
Advocate for the Petitioner : MR P BURAGOHAIN,
Page No.# 3/10
Advocate for the Respondent : , MR.K M MAHANTA,MR.K K MAHANTA(Sr.Adv.)
Linked Case : I.A.(Civil)/1888/2025
DUKHUNI BISWAS
W/O- SRI GAURCHAND BISWAS
R/O- VILL- LECHABARI
P.O- BHURGAON
P.S- MAYENG
DIST- MORIGAON
ASSAM
VERSUS
ON THE DEATH OF RES NO 1
HIS LEGAL HEIRS
1.1:SMTI BIRAJA BISWAS
W/O LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.2:SMTI BIRAJA BISWAS
W/O SRI HARIPADA BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.3:SMTI GADAULI BISWAS
W/O GIREN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
Page No.# 4/10
1.4:SMTI PHURALI BISWAS
W/O SRI KALASAN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.5:SMTI RANGMALA BISWAS
W/O SRI MAHANTA BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.6:SMTI PHULMALA BISWAS
W/O SRI PARAN BISWAS
ALL ARE DAUGHTER OF LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.7:SRI SATTA BISWAS
S/O LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.8:SRI GADADHAR BISWAS (MINOR)
S/O LATE SATTAR BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
Page No.# 5/10
ASSAM
REP BY SRI JATIN BISWAS
GRANDFATHER
2:SRI JATIN BISWAS
S/O LATE HARACHARAN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
3.1:SMTI ARATI BISWAS
W/O LATE KHITICH BISWAS
RESIDENT OF VILLAGE KACHARIJAN
PO GHAGUA
PS MORIGAON
ASSAM
3.2:SRI PRADIP BISWAS
S/O LATE KHITICH BISWAS
RESIDENT OF VILLAGE KACHARIJAN
PO GHAGUA
PS MORIGAON
ASSAM
4.1:ON THE DEATH OF MAHENDRA BISWAS
SON OF LATE HARCHARAN
HIS LEGAL HEIRS
SMTI SANMATI BISWAS
DAUGTHER
W/O SRI BASUDEB BISWAS
RESIDENT OF VILLAGE SUNAIPUR
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
4.2:MISS MAINA BISWAS
Page No.# 6/10
(MINOR)
DAUGTHER
RESIDENT OF VILLAGE SUNAIPUR
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
------------
Advocate for : MR R S CHAUHAN
Advocate for : MR K K MAHANTA (Sr. Advocate) appearing for ON THE DEATH
OF RES NO 1
Linked Case : CRP/260/2017
DUKHUNI BISWAS
W/O- SRI GAURCHAND BISWAS
R/O- VILL- LECHABARI
P.O- BHURGAON
P.S- MAYENG
DIST- MORIGAON
ASSAM
VERSUS
TULA BISWAS and 11 ORS.
W/O- LATE RASIK BISWAS
1II SMTI BIRAJA BISWAS
W/O- SRI HARIBRADHA BISWAS
1III GADAULI BISWAS
1IV SMTI. PHURALI BISWAS
W/O- SRI KALASAN BISWAS
1V RANGMALA BISWAS
W/O- MAHANTA BISWAS
1VI PHULMALA BISWAS
1VII SATTA BISWAS ALL ARE SONS AND D/O- LATE RASIK BISWAS
2:JATIN BISWAS
S/O LATE HARACHARAN BISWAS ALL ARE R/O- VILL- LECHABARI
P.O BURGAON
P.S- MAYENG
DIST- MORIGAON
ASSAM
3:ARATI BISWAS
W/O- LATE KHITICH BISWAS
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3II PRADIP BISWAS
S/O- LATE KHITICH BISWAS
BOTH ARE R/O- VILL- KACHARIJAN
P.O- GHAGUA
P.S- MORIGAON
DIST- MORIGAON
ASSAM
4:ON THE DEATH OF MAHENDRA BISWAS HIS LEGAL HEIRS SANMATI
BISWAS
W/O- SRI BASUDEB BISWAS
4II MAINA BISWASMINOR
DAUGHTER
R/O- VILL- SUNAIPUR
P.O- BURGAON
P.S- MAYONG
DIST- MORIGAON
ASSAM
------------
Advocate for : MRP BURAGOHAIN
Advocate for : MR.K SINGHA appearing for TULA BISWAS and 11 ORS.
Linked Case : I.A.(Civil)/1889/2025
DUKHUNI BISWAS
W/O- SRI GAURCHAND BISWAS
R/O- VILL- LECHABARI
P.O- BHURGAON
P.S- MAYENG
DIST- MORIGAON
ASSAM
VERSUS
ON THE DEATH OF RES NO 1
HIS LEGAL HEIRS
1.1:SMTI BIRAJA BISWAS
W/O LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
Page No.# 8/10
ASSAM
1.2:SMTI BIRAJA BISWAS
W/O SRI HARIPADA BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.3:SMTI GADAULI BISWAS
W/O GIREN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.4:SMTI PHURALI BISWAS
W/O SRI KALASAN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.5:SMTI RANGMALA BISWAS
W/O SRI MAHANTA BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.6:SMTI PHULMALA BISWAS
W/O SRI PARAN BISWAS
ALL ARE DAUGHTER OF LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
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DIST MORIGAON
ASSAM
1.7:SRI SATTA BISWAS
S/O LATE RASIK BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
1.8:SRI GADADHAR BISWAS (MINOR)
S/O LATE SATTAR BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
REP BY SRI JATIN BISWAS
GRANDFATHER
2:SRI JATIN BISWAS
S/O LATE HARACHARAN BISWAS
RESIDENT OF VILLAGE LECHABARI
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
3.1:SMTI ARATI BISWAS
W/O LATE KHITICH BISWAS
RESIDENT OF VILLAGE KACHARIJAN
PO GHAGUA
PS MORIGAON
ASSAM
3.2:SRI PRADIP BISWAS
S/O LATE KHITICH BISWAS
RESIDENT OF VILLAGE KACHARIJAN
Page No.# 10/10
PO GHAGUA
PS MORIGAON
ASSAM
4.1:ON THE DEATH OF MAHENDRA BISWAS
SON OF LATE HARCHARAN
HIS LEGAL HEIRS
SMTI SANMATI BISWAS
DAUGTHER
W/O SRI BASUDEB BISWAS
RESIDENT OF VILLAGE SUNAIPUR
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
4.2:MISS MAINA BISWAS
(MINOR)
DAUGTHER
RESIDENT OF VILLAGE SUNAIPUR
PO BURGAON
PS MAYONG
DIST MORIGAON
ASSAM
------------
Advocate for : MR R S CHAUHAN
Advocate for : MR K K MAHANTA (Sr. Advocate) appearing for ON THE DEATH
OF RES NO 1
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
18.02.2026 On the prayer of the learned counsel for the respondent and with consent of the other side, list the matter again on 23.03.2026.
JUDGE
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