Citation : 2026 Latest Caselaw 1330 Gua
Judgement Date : 17 February, 2026
Page No.# 1/21
GAHC010226572024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5586/2024
DAYANAND RONGPI AND 8 ORS
SON OF LT. MONSING RONGPI, RESIDENT OF RONGAGORA, WEST KARBI
ANGLONG, P.O. AND P.S. BAITHALANGSO, DISTRICT- KARBI ANGLONG,
ASSAM, PIN- 782450
2: SRI SATYAJIT RAY
SON OF SUSHIL CH. RAY
RESIDENT OF VILLAGE- DHALIGAON
(BGR MAINGATE)
P.O. AND P.S. DHALIGAON
DISTRICT- BONGAIGAON
ASSAM
PIN- 783385
3: MANIK TISSO
SON OF LT. PANIRAM JISSO
RESIDENT OF VILLAGE- SARTHA RONGHANG
TARABASA
P.O. TARABASA
P.S. HOWRAGHAT
DISTRICT- KARBI ANGLONG
ASSAM
PIN- 782482
4: AMARJIT HANSU
SON OF LT. ALANTA HANSU
RESIDENT OF RONGKHELAN
DIPHU
KARBI ANGLONG
P.O.- RONG KHELAN
P.S. DIPHU
ASSAM
PIN- 782462
Page No.# 2/21
5: SRI DON BORA
SON OF LT. DINA NATH BORA
RESIDENT OF VILLAGE- HOWRAGHAT
P.O. AND P.S. HOWRAGHAT
DISTRICT- KARBI ANGLONG
ASSAM
PIN- 782481
6: SRI TIKSHNA JYOTI BOKALIAL
SON OF LT. SEBAK BOKALIAL
RESIDENT OF KOMARCHUK
P.O. RAJGARH
P.S. TINGKHONG
DISTRICT- DIBRUGARH
ASSAM
PIN- 786611
7: SRI ALAKESH DAS
SON OF MAHADEV DAS
RESIDENT OF VILLAGE- BRINDABANHATI (S.K.ROAD)
P.O. AND P.S. BARPETA
DISTRICT- BARPETA
ASSAM
PIN- 781301
8: BANJIT DAS
SON OF HAREKRISHNA DAS
RESIDENT OF VILLAGE- BAMUNBARADI
DISTRICT- BARPETA
ASSAM
PIN- 781314
9: SMTI. GAYATRI GOGOI
DAUGHTER OF RAMANANDA GOGOI
RESIDENT OF MILANPUR ROAD
CHANDMARI
P.O. BAMUNIMAIDAN
P.S. CHANDMARI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 78102
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, ENVIRONMENT AND FOREST DEPARTMENT,
DISPUR, GUWAHATI- 781006
Page No.# 3/21
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
ASSAM
PANJABARI
GUWAHATI- 781037
3:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FORESTS
(ADMIN AND VIG.)
ASSAM
PANJABARI
GUWAHATI- 781037
4:GHANASHYAM DAS
S/O - LATE NABIN CH. DAS
R/O -H/NO. 33
NABAJYOTI NAGAR
P.O. PANJABARI
DISTRICT KAMRUP (M)
ASSAM -781037.
5:APURBA HUZURI
S/O - UTTAM HUZURI
R/O - SANTIPUR HILLSIDE
P.O. BHARALUMUKH
DISTRICT - KAMRUP (M)
ASSAM - 781009.
6:BHUPENDRA BARMAN
S/O - KHAGENDRA NATH BARMAN
R/O - VILL-BYASKUCHI
P.O. - BYASKUCHI
DISTRICT - BARPETA
ASSAM - 781307.
7:JUGAL SARMAH
S/O LATE KUMUD CH. SARMAH. R/O - K.B ROAD
W/NO. 11 P.O. RUPNAGAR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001
8:) PULIN MAHANTA
S/O-SRI BHUBANESWAR MAHANTA R/O - 1E
SUBHA ENCLAVE
PATARKUCHI ROAD
BASISTHA
NEAR SBI ATM
P.O. BELTOLA. DISTRICT - KAMRUP (M)
Page No.# 4/21
ASSAM - 781029.
9:ABDUL MAZID
S/O - ABDUL HAMID
R/O - BAIHATA CHARALI
P.O. BAIHATA DISTRICT - KAMRUP
ASSAM - 781381
10:DULAL DUTTA
S/O - LT. KANTHI RAM DUTTA
R/O - VILL. BHITOR KOKILA
P.O. FAKALAPATHAR. DISTRICT - JORHAT
ASSAM - 785111.
11:KHALILOR RAHMAN
S/O - LATE ENUSH ALI
R/O - BIHAMPUR
BELSOR
P.O. MULARKUCHI
DISTRICT - NALBARI
ASSAM -781303.
12:RATUL MAHANTA
S/O- SRI GOPAL MAHANTA R/O - BISWANATH CHARALI
MADHUPUR WARD NO. 7
P.O. SONITPUR. DISTRICT - BISWANATH CHARALI
ASSAM - 784176
13:KHANINDRA HANDIQUE
S/O - ABSADHAR HANDIQUE
R/O- WARD NO. 09
COLLEGE ROAD
P.O. LAKHIMPUR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001
14:DEBAJIT DUTTA
S/O - MAHESWAR DUTTA
R/O- BHITOR KOKILA
RUMANGAON
P.O. NIMATIGHAT
DISTRICT -JORHAT
ASSAM - 785111
15:DHARITRA KNOWAR
S/O - SONESWAR KNOWAR
R/O - VILL-LACHIT NAGAR
P.O. - KHUBALIA
Page No.# 5/21
DISTRICT - DHEMAJI
ASSAM -787057.
16:RAHUL BORA
S/O - LATE SARAT BORA
R/O - VILL- 03 NO. KAKI 02 NO GAON
P.O - SANKARPUR
DISTRICT - HOJAI
ASSAM -782446 .
17:JAHIRUL BHUYAN
S/O - LATE ABDUR RAHIM BHUYAN
R/O - VILL- KACHARIBORI
P.O. - DEWAGURI
DISTRICT - MORIGAON
ASSAM -782127.
18:SAHABUDDIN TALUKDAR
S/O - SHAHJAHAN TALUKDAR
R/O - VILL-HATIGAON
OPP. LITTLE FLOWER SCHOOL GUWAHATI
P.O. HATIGAON
DISTRICT KAMRUP (M)
ASSAM -781038
19:SANJIB BARMAN
S/O - LATE PREMESWAR BARMAN
R/O - VILL-SINGIMARI
P.O - ROWMARI
DISTRICT - KAMRUP
ASSAM-781104.
20:INNAL HAQUE
S/O
SRI ISMAIL ALI
R/O - VILL- RANGMAHAL
P.O - RANGMAHAL
DISTRICT - KAMRUP
ASSAM -781030.
21:CHAYA RANI DAS
D/O - SRI MADHAB CH. DAS
R/O - VILL- KALLAPARA
P.O- MONIARY TINIALI
DISTRICT -KAMRUP
ASSAM -781125.
Page No.# 6/21
22:NRIPEN KALITA
S/O - SRI DHARESWAR KALITA
R/O - VILL- PACHARIA
P.O. BORAGAON. DISTRICT KAMRUP
ASSAM 781104.
23:JONALI KALITA
W/O - SRI PHANIDHAR KALITA
R/O - VILL- CHANDMARI
MILONPUR
P.O- BAMUNIMAIDAN
DISTRICT - KAMRUP (M)
ASSAM - 781021
24:NAYANMONI DEKA
D/O - SRI BROJEN KR. DEKA
R/O - VILL- NONOI MUDAIANI
P.O - NONOI
DISTRICT - NAGAON
ASSAM - 782101.
25:BHASKAR JYOTI NATH
S/O - CHIKON CH. NATH
R/O - VILL-DIBONG
P.O. DIBONG
DISTRICT - TINSUKIA
ASSAM-786181.
26:SANJAY KR NATH
S/O - RAMESH CH. NATH
R/O - L.P. SCHOOL ROAD
KHANAMUKH
P.O. GAUHATI UNIVERSITY
DISTRICT - KAMRUP (M)
ASSAM - 781014.
27:PINTHI TERANG
S/O - LATE. MADHAB TERANG
R/O-THANA ROAD
RONGMONGVE THANA ROAD
P.O. DIPHU
DISTRICT -KARBI ANGLONG
28:JEMSON KRO
S/O - KANGBURA KRO
R/O - KAMAR TISSO
P.O. PHULONI
DISTRICT - KARBI ANGLONG
Page No.# 7/21
ASSAM -782441
29:SHIKARI ENGHEE
S/O
BULESWAR ENGHEE
C/O MISS MENNA TIMUNGPI
DFO
EAST DIVISION. P.O. DIPHU
DISTRICT - KRABI ANGLONG
ASSAM -782460
30:ABDUL RASHID
S/O - LATE RAUSHAN ALI
R/O H/NO. 22
SATGAON NAWAPARA
MILIJULI PATH
P.O.- PANJABARI
DISTRICT - KAMRUP (M)
ASSAM - 78103
Advocate for the Petitioner : MR. P P DUTTA, MR. K N CHOUDHURY,MR. R M DEKA,MR.
TANUZ KASHYAP,MR G BORDOLOI,N GAUTAM,R BORDOLOI,MS. P P DAS,MS P SARMA
Advocate for the Respondent : SC, FOREST, FOR CAVEATOR,MR. K SINGHA
Linked Case : WP(C)/5444/2024
GHANASHYAM DAS AND 26 ORS
S/O - LATE NABIN CH. DAS
R/O H/NO. 33
NABAJYOTI NAGAR
P.O. PANJABARI
DISTRICT KAMRUP (M)
ASSAM -781037
2: APURBA HUZURI
S/O - UTTAM HUZURI
Page No.# 8/21
R/O - SANTIPUR HILLSIDE
P.O. BHARALUMUKH
DISTRICT - KAMRUP (M)
ASSAM - 781009.
3: BHUPENDRA BARMAN
S/O - KHAGENDRA NATH BARMAN
R/O - VILL-BYASKUCHI
P.O. - BYASKUCHI
DISTRICT - BARPETA
ASSAM - 781307.
4: JUGAL SARMAH
S/O LATE KUMUD CH. SARMAH.
R/O - K.B ROAD
W/NO. 11
P.O. RUPNAGAR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001.
5: PULIN MAHANTA
S/O-SRI BHUBANESWAR MAHANTA
R/O - 1E
SUBHA ENCLAVE
PATARKUCHI ROAD
BASISTHA
NEAR SBI ATM
P.O. BELTOLA.
DISTRICT - KAMRUP (M)
ASSAM - 781029.
6: ABDUL MAZID
S/O - ABDUL HAMID
R/O - BAIHATA CHARALI
Page No.# 9/21
P.O. BAIHATA
DISTRICT - KAMRUP
ASSAM - 781381.
7: DULAL DUTTA
S/O - LT. KANTHI RAM DUTTA
R/O - VILL. BHITOR KOKILA
P.O. FAKALAPATHAR.
DISTRICT - JORHAT
ASSAM - 785111
8: KHALILOR RAHMAN
S/O - LATE ENUSH ALI
R/O - BIHAMPUR
BELSOR
P.O. MULARKUCHI
DISTRICT - NALBARI
ASSAM -781303
9: RATUL MAHANTA
S/O- SRI GOPAL MAHANTA
R/O - BISWANATH CHARALI
MADHUPUR
WARD NO. 7
P.O. SONITPUR.
DISTRICT - BISWANATH CHARALI
ASSAM - 784176.
10: KHANINDRA HANDIQUE
S/O - ABSADHAR HANDIQUE
R/O- WARD NO. 09
COLLEGE ROAD
P.O. LAKHIMPUR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001.
Page No.# 10/21
11: DEBAJIT DUTTA
S/O - MAHESWAR DUTTA
R/O- BHITOR KOKILA
RUMANGAON
P.O. NIMATIGHAT
DISTRICT -JORHAT
ASSAM - 785111.
12: DHARITRA KNOWAR
S/O - SONESWAR KNOWAR
R/O - VILL-LACHIT NAGAR
P.O. - KHUBALIA
DISTRICT - DHEMAJI
ASSAM -787057
13: RAHUL BORA
S/O - LATE SARAT BORA
R/O - VILL- 03 NO. KAKI 02 NO GAON
P.O - SANKARPUR
DISTRICT - HOJAI
ASSAM -782446 .
14: JAHIRUL BHUYAN
S/O - LATE ABDUR RAHIM BHUYAN
R/O - VILL- KACHARIBORI
P.O. - DEWAGURI
DISTRICT - MORIGAON
ASSAM -782127.
15: SAHABUDDIN TALUKDAR
Page No.# 11/21
S/O - SHAHJAHAN TALUKDAR
R/O - VILL-HATIGAON
OPP. LITTLE FLOWER
SCHOOL GUWAHATI
P.O. HATIGAON
DISTRICT KAMRUP (M)
ASSAM -781038
16: SANJIB BARMAN
S/O - LATE PREMESWAR BARMAN
R/O - VILL-SINGIMARI
P.O - ROWMARI
DISTRICT - KAMRUP
ASSAM-781104.
17: INNAL HAQUE
S/O
SRI ISMAIL ALI
R/O - VILL- RANGMAHAL
P.O - RANGMAHAL
DISTRICT - KAMRUP
ASSAM -781030.
18: CHAYA RANI DAS
D/O - SRI MADHAB CH. DAS
R/O - VILL- KALLAPARA
P.O- MONIARY TINIALI
DISTRICT -KAMRUP
ASSAM -781125.
19: NRIPEN KALITA
Page No.# 12/21
S/O - SRI DHARESWAR KALITA
R/O - VILL- PACHARIA
P.O. BORAGAON.
DISTRICT - KAMRUP
ASSAM - 781104.
20: JONALI KALITA
W/O - SRI PHANIDHAR KALITA
R/O - VILL- CHANDMARI
MILONPUR
P.O- BAMUNIMAIDAN
DISTRICT - KAMRUP (M)
ASSAM - 781021
21: NAYANMONI DEKA
D/O - SRI BROJEN KR. DEKA
R/O - VILL- NONOI MUDAIANI
P.O - NONOI
DISTRICT - NAGAON
ASSAM - 782101.
22: BHASKAR JYOTI NATH
S/O - CHIKON CH. NATH
R/O - VILL-DIBONG
P.O. DIBONG
DISTRICT - TINSUKIA
ASSAM-786181
23: SANJAY KR NATH
S/O - RAMESH CH. NATH
R/O - L.P. SCHOOL ROAD
Page No.# 13/21
KHANAMUKH
P.O. GAUHATI UNIVERSITY
DISTRICT - KAMRUP (M)
ASSAM - 781014
24: PINTHI TERANG
S/O - LATE. MADHAB TERANG
R/O-THANA ROAD
RONGMONGVE THANA ROAD
P.O. DIPHU
DISTRICT -KARBI ANGLONG
ASSAM -782460.
25: JEMSON KRO
S/O - KANGBURA KRO
R/O - KAMAR TISSO
P.O. PHULONI
DISTRICT - KARBI ANGLONG
ASSAM -782441.
26: SHIKARI ENGHEE
S/O
BULESWAR ENGHEE
C/O MISS MENNA TIMUNGPI
DFO
EAST DIVISION.
P.O. DIPHU
DISTRICT - KRABI ANGLONG
ASSAM -782460
27: ABDUL RASHID
S/O - LATE RAUSHAN ALI
Page No.# 14/21
R/O H/NO. 22
SATGAON NAWAPARA
MILIJULI PATH
P.O.- PANJABARI
DISTRICT - KAMRUP (M)
ASSAM - 781037.
VERSUS
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FORESTS DEPARTMENT
DISPUR GUWAHATI 781006
2:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST
FORCE
ARANYA BHAWAN
PANJABARI
GUWAHATI 781037
------------
Advocate for : MR. K SINGHA
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM AND ANR
Linked Case : I.A.(Civil)/3325/2025
GHANASHYAM DAS
S/O - LATE NABIN CH. DAS
R/O -H/NO. 33
NABAJYOTI NAGAR
P.O. PANJABARI
DISTRICT -KAMRUP (M)
ASSAM -781037.
2: APURBA HUZURI
S/O - UTTAM HUZURI
R/O - SANTIPUR HILLSIDE
P.O. BHARALUMUKH
DISTRICT - KAMRUP (M)
ASSAM - 781009.
Page No.# 15/21
3: BHUPENDRA BARMAN
S/O - KHAGENDRA NATH BARMAN
R/O - VILL-BYASKUCHI
P.O. - BYASKUCHI
DISTRICT - BARPETA
ASSAM - 781307.
4: JUGAL SARMAH
S/O -LATE KUMUD CH. SARMAH. R/O - K.B ROAD
W/NO. 11 P.O. RUPNAGAR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001.
5: PULIN MAHANTA
S/O-SRI BHUBANESWAR MAHANTA R/O - 1E
SUBHA ENCLAVE
PATARKUCHI ROAD
BASISTHA
NEAR SBI ATM
P.O. BELTOLA. DISTRICT - KAMRUP (M)
ASSAM - 781029.
6: ABDUL MAZID
S/O - ABDUL HAMID
R/O - BAIHATA CHARALI
P.O. BAIHATA DISTRICT - KAMRUP
ASSAM - 781381.
7: DULAL DUTTA
S/O - LT. KANTHI RAM DUTTA
R/O - VILL. BHITOR KOKILA
P.O. FAKALAPATHAR. DISTRICT - JORHAT
ASSAM - 785111.
8: KHALILOR RAHMAN
S/O - LATE ENUSH ALI
R/O - BIHAMPUR
BELSOR
P.O. MULARKUCHI
DISTRICT - NALBARI
ASSAM -781303
9: RATUL MAHANTA
S/O- SRI GOPAL MAHANTA R/O - BISWANATH CHARALI
MADHUPUR WARD NO. 7
P.O. SONITPUR. DISTRICT - BISWANATH CHARALI
ASSAM - 784176.
Page No.# 16/21
10: KHANINDRA HANDIQUE
S/O - ABSADHAR HANDIQUE
R/O- WARD NO. 09
COLLEGE ROAD
P.O. LAKHIMPUR
DISTRICT - NORTH LAKHIMPUR
ASSAM -787001
11: DEBAJIT DUTTA
S/O - MAHESWAR DUTTA
R/O- BHITOR KOKILA
RUMANGAON
P.O. NIMATIGHAT
DISTRICT -JORHAT
ASSAM - 785111.
12: DHARITRA KNOWAR
S/O - SONESWAR KNOWAR
R/O - VILL-LACHIT NAGAR
P.O. - KHUBALIA
DISTRICT - DHEMAJI
ASSAM -787057
13: RAHUL BORA
S/O - LATE SARAT BORA
R/O - VILL- 03 NO. KAKI 02 NO GAON
P.O - SANKARPUR
DISTRICT - HOJAI
ASSAM -782446
14: JAHIRUL BHUYAN
S/O - LATE ABDUR RAHIM BHUYAN
R/O - VILL- KACHARIBORI
P.O. - DEWAGURI
DISTRICT - MORIGAON
ASSAM -782127
15: SAHABUDDIN TALUKDAR
S/O - SHAHJAHAN TALUKDAR
R/O - VILL-HATIGAON
OPP. LITTLE FLOWER SCHOOL GUWAHATI
P.O. HATIGAON
DISTRICT -KAMRUP (M)
ASSAM -781038
16: SANJIB BARMAN
S/O - LATE PREMESWAR BARMAN
Page No.# 17/21
R/O - VILL-SINGIMARI
P.O - ROWMARI
DISTRICT - KAMRUP
ASSAM-781104.
17: INNAL HAQUE
S/O
SRI ISMAIL ALI
R/O - VILL- RANGMAHAL
P.O - RANGMAHAL
DISTRICT - KAMRUP
ASSAM -781030
18: CHAYA RANI DAS
D/O - SRI MADHAB CH. DAS
R/O - VILL- KALLAPARA
P.O- MONIARY TINIALI
DISTRICT -KAMRUP
ASSAM -781125.
19: NRIPEN KALITA
S/O - SRI DHARESWAR KALITA
R/O - VILL- PACHARIA
P.O. BORAGAON. DISTRICT - KAMRUP
ASSAM - 781104
20: JONALI KALITA
W/O - SRI PHANIDHAR KALITA
R/O - VILL- CHANDMARI
MILONPUR
P.O- BAMUNIMAIDAN
DISTRICT - KAMRUP (M)
ASSAM - 781021
21: NAYANMONI DEKA
D/O - SRI BROJEN KR. DEKA
R/O - VILL- NONOI MUDAIANI
P.O - NONOI
DISTRICT - NAGAON
ASSAM - 782101.
22: BHASKAR JYOTI NATH
S/O - CHIKON CH. NATH
R/O - VILL-DIBONG
P.O. DIBONG
DISTRICT - TINSUKIA
ASSAM-786181
Page No.# 18/21
23: SANJAY KR NATH
S/O - RAMESH CH. NATH
R/O - L.P. SCHOOL ROAD
KHANAMUKH
P.O. GAUHATI UNIVERSITY
DISTRICT - KAMRUP (M)
ASSAM - 781014.
24: PINTHI TERANG
S/O - LATE. MADHAB TERANG
R/O-THANA ROAD
RONGMONGVE THANA ROAD
P.O. DIPHU
DISTRICT -KARBI ANGLONG
ASSAM -782460.
25: JEMSON KRO
S/O - KANGBURA KRO
R/O - KAMAR TISSO
P.O. PHULONI
DISTRICT - KARBI ANGLONG
ASSAM -782441
26: SHIKARI ENGHEE
S/O
BULESWAR ENGHEE
C/O MISS MENNA TIMUNGPI
DFO
EAST DIVISION. P.O. DIPHU DISTRICT - KRABI ANGLONG
ASSAM -782460.
27: ABDUL RASHID
S/O - LATE RAUSHAN ALI
R/O -H/NO. 22
SATGAON NAWAPARA
MILIJULI PATH
P.O.- PANJABARI
DISTRICT - KAMRUP (M)
ASSAM - 781037
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FORESTS DEPARTMENT
DISPUR
GUWAHATI-781006.
Page No.# 19/21
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FOREST FORCE
ARANYA BHAWAN
PANJABARI
GUWAHATI-781037
3:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FORESTS
(ADMIN AND VIG)
ARANYA BHAWAN
PANJABARI
GUWAHATI-781037
4:DAYANAND RONGPI
SON OF LT. MONSING RONGPI
R/O- RONGAGORA
WEST KARBI ANGLONG
P.O. AND P.S. BAITHALANGSO
DISTRICT- WEST KARBI ANGLONG
ASSAM - 782450
5:SRI SATYAJIT RAY
SON OF SUSHIL CH. RAY R/O-VILLAGE- DHALIGAON (BGR MAIN GATE)
P.O. DHALIGAON DISTRICT- BONGAIGAON ASSAM - 783385
6:MANIK TISSO
SON OF LT. PANIRAM JISSO R/O-VILL - SARTHA RONGHANG TARABASA
P.O. TARABASA P.S. HOWRGHAT DISTRICT- KARBI ANGLONG
ASSAM - 782482
7:AMARJIT HANSU
SON OF LT. ALANTA HANSU R/O- RONGKHELAN DIPHU
KARBI ANGLONG P.O.- RONGKHELAN P.S. DIPHU DISTRICT- KARBI
ANGLONG
ASSAM - 782462
8:SRI DON BORA
SON OF LT. DINA NATH BORA R/O- VILLAGE- HOWRAGHAT P.O. AND P.S.
HOWRAGHAT DISTRICT- KARBI ANGLONG ASSAM -782481
9:SRI TIKSHNA JYOTI BOKALIAL
SON OF LT. SEBAK BOKALIAL R/O- KOMARCHUK P.O. RAJGARH P.S.
TINGKHONG DISTRICT- DIBRUGARH ASSAM -786611
10:SRI ALAKESH DAS
SON OF MAHADEV DAS R/O- VILLAGE- BRINDABANHATI
S.K. ROAD
SON OF MAHADEV DAS R/O- VILLAGE- BRINDABANHATI
S.K. ROAD
Page No.# 20/21
P.O. AND P.S. BARPETA DISTRICT- BARPETA ASSAM -781301
11:SRI BANJIT DAS
SON OF HAREKRISHNA DAS R/O -VILL -BAMNUNBARDI
DISTRICT- BARPETA ASSAM -781314.
12:SMTI GAYATRI GOGOI
D/O- SRI RAMANANDA GOGOI R/O- MILANPUR ROAD
CHANDMARI
P.O. BAMUNIMAIDAN P.S. CHANDMARI DISTRICT-KAMRUP (M) ASSAM-
78102.
------------
Advocate for : MR. K SINGHA
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 17.02.2026
Heard Mr. K. N. Choudhury, learned Senior Counsel assisted by Mr. R. M. Deka, learned counsel appearing for the petitioners. Also heard Mr. K. Singha, learned counsel appearing for the caveator respondents.
The interlocutory application seeking stay vacating is listed before this Court today along with the writ petitions.
Mr. K. Singha, learned counsel appearing for the caveator respondents submits that an additional affidavit has been filed yesterday, however, the same is not on record.
Let Registry verify and place the same on record.
Page No.# 21/21
Since the pleadings are stated to be completed, let the matters be posted for admission hearing on 23.02.2026.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!