Page No.# 1/13 vs Anamika Tamuli And 2 Ors on 17 February, 2026

                                                                        Page No.# 1/13

GAHC010053822022




                                                                   2026:GAU-AS:2307

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/145/2022

            HARISH CHANDRA NATH@ HARISH NATH
            S/O- LATE HARENDRA MOHAN NATH, R/O- VILLAGE MUKTACHERPA, P.O-
            MIRIRGOOL, P.S LALA, DIST- HAILAKANDI, ASSAM



            VERSUS

            ANAMIKA TAMULI AND 2 ORS.
            MANAGING DIRECTOR, ASSAM PLANTATION CROPS DEVELOPMENT
            CORPORATION LTD., OPPOSITE SARUSAJAI NATIONAL COMPLEX,
            SAWKUCHI, NATIONAL HIGHWAY-37, LAKHARA, GUWAHATI-781034,
            ASSAM

            2:MS. VARSHATY DAS
             SECRETARY TO THE GOVERNMENT OF ASSAM
             SOIL CONSERVATION DEPARTMENT
             DISPUR
            ASSAM
             GHY-781006.

            3:SRI MANISH THAKUR
             COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GHY-6
            ASSAM

Advocate for the Petitioner   : MR. A BHATTACHARYYA, MR P S RAJA

Advocate for the Respondent : MRS. R S DEURI, MR. B SARMA,MR P NAYAK,MR. B
GOGOI,MS. M DAS,MS T WAPANGLA
                                                             Page No.# 2/13




Linked Case : Cont.Cas(C)/316/2022

KANGBURA HANSE
S/O- LATE HABE HANSE
R/O- VILL.- LONGSE
P.O. BAITHALANGSO
WEST KARBI ANGLONG
DIST. KARBI ANGLONG
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MS T WAPANGLA appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/256/2022

MADHAB THAKURIA
S/O- LT. BALIRAM THAKURIA
R/O- VILLAGE- SAROKUCHI
P.O. BASISTHA
P.S. BASISTHA
DIST.- KAMRUP(M)
ASSAM.


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
                                                              Page No.# 3/13

ASSAM PLANTATION CORPS DEVELOPMENT CORPORATION LTD.
OPP. SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY- 37
LAKHARA
GUWAHATI- 34
ASSAM.


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MS T WAPANGLA appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/159/2022

KALPANA BORA SAIKIA AND ANR
W/O- LATE HARI KANTA SAIKIA
R/O- VILL. NIZ MIKIRGAON
P.O. BARAPUJIA
P.S. MIKIRBHETA
DIST. MORIGAON
ASSAM

2: DOLI SAIKIA
R/O- VILL. NIZ MIKIRGAON
 P.O. BARAPUJIA
 P.S. MIKIRBHETA
 DIST. MORIGAON
ASSAM
VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI
                                                              Page No.# 4/13



Linked Case : Cont.Cas(C)/172/2022

GANESH CH PATOR @ GANESH PATOR
S/O. LT. JAISING PATOR
VILL. AMSOI
P.O. AMSOI
P.S. RAHA
DIST. NAGAON
ASSAM.


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM.


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/157/2022

TONGKHOPAU KUKI
S/O- LATE PAUJADON KUKI
R/O- VILL.- MAHUR
P.O. AND P.S. MAHUR
DIST. DIMA HASAO
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
                                                              Page No.# 5/13

SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/217/2022

ADHIK BAISHYA
S/O- LT. RAMESWAR BAISHYA
R/O VILL. SANDHA
P.O. SANDHA
P.S. NALBARI
DIST.- NALBARI
ASSAM.


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CORPS DEVELOPMENT CORPORATION LTD.
OPP. SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI- 781034
ASSAM.


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MS T WAPANGLA appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/125/2022

LAKHESWAR KAKATY
S/O- LATE KULADHAR KAKATI
R/O VILL- BELTOLA
                                                              Page No.# 6/13

PO- BELTOLA
PS- RAHA
DIST- NAGAON
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GHY-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/317/2022

LALHRILMAWI HMAR AND ANR
D/O- LATE THANGTE HMAR
R/O- VILL.- SARON
MAHUR
P.O. AND P.S. MAHUR
DIST. DIMA HASAO
ASSAM

2: ELI LALNUNMAWI HMAR
D/O- LATE THANGTE HMAR
 R/O- VILL.- SARON
 MAHUR
 P.O. AND P.S. MAHUR
 DIST. DIMA HASAO
ASSAM
VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
                                                              Page No.# 7/13

SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MS T WAPANGLA appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/166/2022

BASANTA KALITA
S/O LATE KUSHAL KALITA
R/O VILL-NAYANPUR
BYLANE NO-1
P.O.-DISPUR
P.S.-DISPUR
DIST-KAMRUP(M)
ASSAM


VERSUS

SMTI. ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPP. SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for SMTI. ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/154/2022

CHANDRA BEY
S/O- LATE DHANESWAR BEY
                                                              Page No.# 8/13

R/O- VILL.- RONGKETHE
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/164/2022

JATANLAL PHANGLOSA @ JATANLAL PHONGLOSA
S/O LATE PRASANNA PHANGLOSA
 R/O VILL- GONJUNG
 P.O.- GONJUNG
 P.S.-HAFLONG
 DIST- DIMA HASAO
 ASSAM


VERSUS

SMTI. ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPP. SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM
                                                              Page No.# 9/13


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for SMTI. ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/126/2022

JATIN GOGOI
S/O- LATE NANAK CH. GOGOI
 R/O- NANAK CH. GOGOI
 R/O VILL- BOKAGHAT KALYANPUR
 WARD NO- 2
 PO- BOKAGHAT
 DIST- GOLAGHAT
 ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GHY-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/173/2022

SARSING TERANG
S/O- LATE MONSING TERANG
R/O- VILL.- MANDU BEY GAON
P.O. KATH TERANG
P.S. RONGMONGVE
DIST.- KARBI ANGLONG
ASSAM
                                                              Page No.# 10/13


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/146/2022

SUNIL BARGOHAIN @ SUNIL BORGOHAIN
S/O- LATE PHANIDHAR BORGOHAIN
R/O- VILLAGE AMSOI
P.O- AMSOI
P.S- RAHA
DIST- NAGAON
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI
                                                              Page No.# 11/13



Linked Case : Cont.Cas(C)/147/2022

ROGENDRA KEMPRAI @ RAGENDRA KEMPRAI
S/O- LATE LAKHAN KEMPRAI
R/O- VILL.- MAHUR
P.O. AND P.S. MAHUR
DIST. DIMA HASAO
ASSAM


VERSUS

ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPPOSITE SARUSAJAI NATIONAL COMPLEX
SAWKUCHI
NATIONAL HIGHWAY-37
LAKHARA
GUWAHATI-781034
ASSAM


------------
Advocate for : MR. A BHATTACHARYYA
Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



Linked Case : Cont.Cas(C)/165/2022

ANIL NAIDING
S/O LATE DHANANJAY NAIDING
R/O VILL-MAHUR
P.O.-MAHUR
P.S.-MAHUR
DIST- DIMA HASAO
ASSAM


VERSUS

SMTI. ANAMIKA TAMULI
MANAGING DIRECTOR
ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
OPP. SARUSAJAI NATIONAL COMPLEX
                                                                       Page No.# 12/13

         SAWKUCHI
         NATIONAL HIGHWAY-37
         LAKHARA
         GUWAHATI-781034
         ASSAM


         ------------
         Advocate for : MR. A BHATTACHARYYA
         Advocate for : MRS. R S DEURI appearing for SMTI. ANAMIKA TAMULI



         Linked Case : Cont.Cas(C)/148/2022

         DARSING HANSE
         S/O- LATE MISI HANSE
         R/O VILL- LANGTH TERON GAON
         PO- TILLA HILLA
         DIST- KARBI ANGLONG
         ASSAM


         VERSUS

         ANAMIKA TAMULI
         MANAGING DIRECTOR
         ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LTD.
         OPPOSITE SARUSAJAI NATIONAL COMPLEX
         SAWKUCHI
         NATIONAL HIGHWAY-37
         LAKHARA
         GHY-781034
         ASSAM


         ------------
         Advocate for : MR. A BHATTACHARYYA
         Advocate for : MRS. R S DEURI appearing for ANAMIKA TAMULI



                                      BEFORE
              THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                               ORDER

17.02.2026 Page No.# 13/13

The present batch of contempt petitions are filed alleging willful and deliberate violation of the orders dated 05.04.2021 passed in WP(C)2377/2021, dated 22.03.2021 passed in WP(C) 1997/2021, dated 12.07.2021 passed in WP(C) 2900/2021, dated 05.04.2021 passed in WP(C) 2441/2021, dated 24.03.2021 passed in WP(C) 2086/2021, dated 26.03.2021 passed in WP(C) 2179/2021, dated 31.03.2021 passed in WP(C) 2303/2021, dated 22.03.2021 passed in WP(C) 1991/2021, dated 13.07.2021 passed in WP(C) 3012/2021, dated 22.03.2021 passed in WP(C) 1953/2021, dated 22.03.2021 passed in WP(C) 2000/2021, dated 22.03.2021 passed in WP(C) 1995/2021, dated 26.03.2021 passed in WP(C) 2183/2021, dated 24.03.2021 passed in WP(C) 2108/2021, dated 26.03.2021 passed in WP(C) 2253/2021, dated 31.03.2021 passed in WP(C) 2336/2021, dated 09.08.2021 passed in WP(C) 1774/2021 and dated 13.07.2021 passed in WP(C) 3031/2021.

Mr. PS Raja, learned counsel for the petitioners submits that the aforesaid orders have duly been complied with.

Mr. A Chaliha, learned standing counsel for the Finance Department and Mr. A Dey, learned counsel for the respondent No. 1 are also present.

In view of the aforesaid submission, these contempt petitions stand closed.

JUDGE

Comparing Assistant