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5: Dulali Biswas vs Taramohan Biswas And Ors
2026 Latest Caselaw 1263 Gua

Citation : 2026 Latest Caselaw 1263 Gua
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

5: Dulali Biswas vs Taramohan Biswas And Ors on 16 February, 2026

                                                                 Page No.# 1/34

GAHC010099492025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3793/2025

         ON THE DEATH OF MADAN BISWAS
         HIS LEGAL HEIRS

         1.1: ON THE DEATH OF SRI UMANANDA BISWAS
          HIS LEGAL HEIRS

         1.1.1: BINITA BISWAS
         W/O LATE UMANANDA BISWAS

         RESIDENT OF VILLAGE BARUNGURI
         PS BHURAGAON
         DIST MORIGAON
         ASSAM

         1.2: SRI BIKAS BISWAS
          S/O LATE UMANANDA BISWAS

         RESIDENT OF VILLAGE BARUNGURI
         PS BHURAGAON
         DIST MORIGAON
         ASSAM

         1.3: NIKHIL BISWAS
          S/O LATE UMANANDA BISWAS

         RESIDENT OF VILLAGE BARUNGURI
         PS BHURAGAON
         DIST MORIGAON
         ASSAM

         1.4: SIBANI BISWAS
          D/O LATE UMANANDA BISWAS

         RESIDENT OF VILLAGE BARUNGURI
                                                        Page No.# 2/34

PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
 D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
ASSA

VERSUS

TARAMOHAN BISWAS AND ORS
S/O- LATE KRISTA MOHAN BISWAS, VILL.- BARUNGURI, P.O.
DUNGERPARA, MOUZA- BOKANI, P.S. BHURAGAON, DIST.- MORIGAON,
ASSAM.

2:SRI MANINDRA SARKAR
 S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
 S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
 S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
 MOUZA- BOKANI
 DIST.- MORIGAON
ASSAM.
                            Page No.# 3/34

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
 R/O VILL. BHARALIMARI
 P.O. BHARALIMARI
 MOUZA BOKANI
 DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
 S/O LT. MADHAI SARKAR
 R/O VILL. MOHMARA
 P.O. SONAPUR
 DISTRICT KAMRUP(M)
 PIN- 782402

5.3:SRI PARITOSH SARKAR
 S/O LT. MADHAI SARKAR
 R/O VILL. BHARALIMARI
 P.O. BHARALIMARI
 MOUZA BOKANI
 DIST. MORIGAON
ASSAM
 PIN 782121

5.4:SRI ASUTOSH SARKAR
 S/O LT. MADHAI SARKAR
 R/O VILL. DEOKHAL
 KLANGPAR
 DISTRICT KAMRUP(M)
 PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026
                                                                        Page No.# 4/34

            5.6:SRI SADAN SARKAR

             S/O LT. MADHAI SARKAR
             R/O VILL. MOHMARA
             P.O. SONAPUR
             DISTRICT KAMRUP(M)
             PIN- 782402

            5.7:SMTI MAMANI BISWAS (DAUGHTER)
            VILLAGE NO. 1 BANGALGURI
             JAGIROAD
             DISTRICT- MORIGAON
             PIN- 782410

            5.8:SMTI KAMONI ADHIKARI
             D/O LT. MADHAI SARKAR
            VILL. HARINSARA
             DISTRICT BAKSA
             PIN- 781368

            6:SRI PRAHLAD SARKAR
             S/O- LATE BHADRESWAR SARKAR
            VILLAGE BARUNGURI
             MOUZA- BOKANI
             DIST.- MORIGAON
            ASSAM.

            7:SRI JATIN BISWAS
            VILLAGE BARUNGURI
             MOUZA BOKANI
             DISTRICT MORIGAON
            ASSAM

            8:SRI PRABHAT SARKAR
             SO KRITISH SARKAR
            VILLAGE BARUNGURI
            MOUZA BOKANI
             DISTRICT MORIGAON
            ASSA

Advocate for the Petitioner   : MR. J AHMED, H G DAISY,MR S Z AHMED,MRS R BEGUM,MS
A HUSSAIN

Advocate for the Respondent : MR. J DEKA,
                                            Page No.# 5/34



Linked Case : I.A.(Civil)/3779/2025

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS

1.1: ON THE DEATH OF SRI UMANANDA BISWAS
HIS LEGAL HEIRS

1.1.1: BINITA BISWAS
W/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.2: SRI BIKAS BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.3: NIKHIL BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.4: SIBANI BISWAS
D/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
                                                        Page No.# 6/34

ASSAM
VERSUS

TARAMOHAN BISWAS AND ORS
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
                           Page No.# 7/34

ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN 782121

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402
                                                            Page No.# 8/34


5.7:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
VILL. HARINSARA
DISTRICT BAKSA
PIN- 781368

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM

8:SRI PRABHAT SARKAR
SO KRITISH SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for TARAMOHAN BISWAS AND ORS



Linked Case : I.A.(Civil)/3792/2025

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS

1.1: ON THE DEATH OF SRI UMANANDA BISWAS
HIS LEGAL HEIRS

1.1.1: BINITA BISWAS
W/O LATE UMANANDA BISWAS
                                 Page No.# 9/34


RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.2: SRI BIKAS BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.3: NIKHIL BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.4: SIBANI BISWAS
D/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
ASSAM
VERSUS

TARAMOHAN BISWAS AND ORS
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.
                                                        Page No.# 10/34

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
                                     Page No.# 11/34

R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN 782121

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.7:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
VILL. HARINSARA
DISTRICT BAKSA
PIN- 781368
                                                           Page No.# 12/34


6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM

8:SRI PRABHAT SARKAR
SO KRITISH SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for TARAMOHAN BISWAS AND ORS



Linked Case : I.A.(Civil)/2315/2019

ON THE DEATH OF MADAN BISWAS HIS LEGAL HEIRS SRI UMANANDA
BISWAS AND 5 ORS
S/O- LATE MADAN BISWAS


2: SRI ASHANANDA BISWAS
S/O- LATE MADAN BISWAS

3: SRI PARAMANANADA BISWAS
S/O- LATE MADAN BISWAS

4: SMTI. BIMALA BISWAS
W/O- LATE MADAN BISWAS
VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5: SMTI. MAMONI BISWAS
D/O- LATE MADAN BISWAS
                                      Page No.# 13/34

W/O- SRI ABIRAM BISWAS
VILLAGE NO. 1 BURGAON
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

6: SMTI. PHULMALA BISWAS
D/O- LATE MADAN BISWAS
W/O- SRI JIBAN BISWAS
VILL.- LACHARIBORI
MOUZA- PAKARIA
DIST.- MORIGAON
ASSAM.
VERSUS

SRI TARA MOHAN BISWAS AND 7 ORS.
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR
VILL.- BARUNGURI
 MOUZA- BOKANI
 P.S. BHURAGAON
 DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR
VILL.- BARUNGURI
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.

4:ON THE DEATH OF JATINDRA SARKAR
HIS LEGAL HEIRS SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL.- BHARALIMARI
P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.
                                                      Page No.# 14/34


5:ON THE DEATH OF LATE MADHAI SARKAR HIS LEGAL HEIRS 5.1) SMT
FULMALA SARKAR
W/O LATE MADHAI SARKAR
VILL.-BHARALIMARI
MOUZA-BOKANI
DIST.-MORIGAON
ASSAM
PIN-782121

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILLAGE MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP (M)
ASSAM
PIN 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILLAGE BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
PIN 782121.

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILLAGE DEOKHAL
P.O. KALANGPAR DISTRICT KAMRUP(M) ASSAM
PIN 782402

5.5:SRI BHAJAN SARKAR
S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
ASSAM
PIN 781026.

5.6:SRI SADAN SARKAR
S/O LT. MADHAI SARKAR
R/O VILLAGE MOHMARA
P.O. SONAPUR
DIST. KAMRUP(M)
ASSAM
PIN 782402
                                                             Page No.# 15/34


5.7:SMTI. MAMANI BISWAS
D/O LT. MADHAI SARKAR
R/O VILLAGE NO.1 BANGALGURI
JAGIROAD
DISTRICT MORIGAON
ASSAM


5.8:SMTI. KAMONI ADHIKARY
D/O LT. MADHAI SARKAR
R/O VILLAGE HARINSARA
DISTRICT BASKA
ASSAM.

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

8:SRI PRABHAT SARKAR
S/O- KRITISH SARKAR
VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for SRI TARA MOHAN BISWAS AND 7
ORS.



Linked Case : I.A.(Civil)/3781/2025

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS

1.1: ON THE DEATH OF SRI UMANANDA BISWAS
HIS LEGAL HEIRS
                                 Page No.# 16/34


1.1.1: BINITA BISWAS
W/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.2: SRI BIKAS BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.3: NIKHIL BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.4: SIBANI BISWAS
D/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
ASSAM
VERSUS

TARAMOHAN BISWAS AND ORS
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
                                                        Page No.# 17/34

DIST.- MORIGAON
ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

2.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN 782121

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
                                     Page No.# 18/34

ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.7:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
                                                           Page No.# 19/34

VILL. HARINSARA
DISTRICT BAKSA
PIN- 781368

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM

8:SRI PRABHAT SARKAR
SO KRITISH SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for TARAMOHAN BISWAS AND ORS



Linked Case : I.A.(Civil)/1096/2022

FULMALA SARKAR AND ORS.
W/O LATE MADAI SARKAR
VILLAGE-BHARALIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

2: SANTOSH SARKAR
S/O LATE MADAI SARKAR
VILLAGE-MOHMARA
 PO SONAPUR
 DIST. KAMRUP(M)
 PIN-782402

3: PARITOSH SARKAR
                                         Page No.# 20/34

S/O LATE MADAI SARKAR
VILLAGE-BHARALIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

4: ASUTOSH SARKAR
S/O LATE MADAI SARKAR
VILLAGE-DEOKHAI
KLANGPAR
DIST. KAMRUP(M)
ASSAM
PIN-782402

5: BHAJAN SARKAR
S/O LATE MADAI SARKAR
12TH MILE
JORABAT
DIST. KAMRUP (M)
PIN-781026

6: MAMANI BISWAS
D/O LATE MADAI SARKAR
W/O SRI ARADHAN BISWAS
VILLAGE NO.1 BANAGALGURI
JAGIROAD
DIST. MORIGAON
PIN-782410

7: SADHAN SARKAR
S/O LATE MADAI SARKAR
VILL MOHMARA
PO SONAPUR
DIST. KAMRUP(M)
PIN-782402

8: KAMONI ADHIKARI
D/O LATE MADAI SARKAR
W/O SANJAY ADHIKARI
VILLAGE HARINSARA
DIST. BAKSA
PIN 781368
VERSUS

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS REPRESENTING AND ORS.
                          Page No.# 21/34

S/O LATE MADAN BISWAS
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

2:ASHANANDA BISWAS
S/O LATE MADAN BISWAS
VILLAGE BARUNGURI
 MOUZA- BOKANI
 DIST. MORIGAON
ASSAM
 PIN-782121

3:PARAMANANDA BISWAS
S/O LATE MADAN BISWAS
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

4:BIMALA BISWAS
S/O LATE MADAN BISWAS
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

5:MAMONI BISWAS
W/O ABHIRAM BISWAS
VILLAGE NO. 1 BURAGAON
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

6:PHULMALA BISWAS
W/O SRI JIBAN BISWAS
VILLAGE- LACHARIBORI
MOUZA PAKARIA
DIST. MORIGAON
ASSAM
PIN-782121

7:MANINDRA SARKAR
                                                                Page No.# 22/34

S/O DEBANDRA SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN-782121

8:SACHINDRA SARKAR
S/O DEBANDRA SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN-782121
------------
Advocate for : MR. J DEKA
Advocate for : appearing for ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS REPRESENTING AND ORS.



Linked Case :

ON THE DEATH OF MADAN BISWAS HIS LEGAL HEIRS SRI UMANANDA
BISWAS AND 5 ORS



VERSUS

SRI TARA MOHAN BISWAS AND 7 ORS



------------
Advocate for :
Advocate for : appearing for SRI TARA MOHAN BISWAS AND 7 ORS



Linked Case : I.A.(Civil)/3780/2025

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS

1.1: ON THE DEATH OF SRI UMANANDA BISWAS
HIS LEGAL HEIRS
                                 Page No.# 23/34

1.1.1: BINITA BISWAS
W/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.2: SRI BIKAS BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.3: NIKHIL BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.4: SIBANI BISWAS
D/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
ASSAM
VERSUS

TARAMOHAN BISWAS AND ORS
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
                                                        Page No.# 24/34

ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.
                                     Page No.# 25/34

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN 782121

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.7:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
VILL. HARINSARA
                                                             Page No.# 26/34

DISTRICT BAKSA
PIN- 781368

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM

8:SRI PRABHAT SARKAR
SO KRITISH SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for TARAMOHAN BISWAS AND ORS



Linked Case : MC/80/2015

THE STATE OF ASSAM and ORS.



VERSUS

MISS SEWALI KAKOTI and ORS.



------------
Advocate for : MR.P SAIKIA
Advocate for : MRS.S HASNAIN appearing for MISS SEWALI KAKOTI and ORS.



Linked Case : RSA/115/2023
                                                   Page No.# 27/34

ON THE DEATH OF MADAN BISWAS HIS LEGAL HEIRS SRI UMANANDA
BISWAS AND 5 ORS
S/O- LATE MADAN BISWAS
R/O- VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

2: SRI ASHANANDA BISWAS
S/O- LATE MADAN BISWAS
 R/O- VILL.- BARUNGURI
 MOUZA- BOKANI
 DIST.- MORIGAON
ASSAM.

3: SRI PARAMANANDA BISWAS
S/O- LATE MADAN BISWAS
R/O- VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

4: SMTI. BIMALA BISWAS
W/O- LATE MADAN BISWAS
R/O- VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5: SMTI. MAMONI BISWAS
D/O- LATE MADAN BISWAS
W/O- SRI ABIRAM BISWAS
VILLAGE NO. 1 BURGAON
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

6: SMTI. PHULMALA BISWAS
D/O- LATE MADAN BISWAS
W/O- JIBAN BISWAS
VILL.- LACHARIBORI
MOUZA- PAKARIA
DIST.- MORIGAON
ASSAM.
VERSUS

SRI TARA MOHAN BISWAS AND 7 ORS
S/O- LATE KRISTA MOHAN BISWAS
                                                        Page No.# 28/34

VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:ON THE DEATH OF MADHAI SARKR HIS LEGAL HEIRS
REPRESENTED BY

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
                                     Page No.# 29/34

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM
PIN 782121

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.7:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
VILL. HARINSARA
DISTRICT BAKSA
                                                            Page No.# 30/34

PIN- 781368

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM

8:SRI PRABHAT SARKAR
SO KRITISH SARKAR
VILLAGE BARUNGURI
MOUZA BOKANI
DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : MR. J DEKA appearing for SRI TARA MOHAN BISWAS AND 7 ORS



Linked Case : I.A.(Civil)/3794/2025

ON THE DEATH OF MADAN BISWAS
HIS LEGAL HEIRS

1.1: ON THE DEATH OF SRI UMANANDA BISWAS
HIS LEGAL HEIRS

1.1.1: BINITA BISWAS
W/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.2: SRI BIKAS BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
                                 Page No.# 31/34

DIST MORIGAON
ASSAM

1.3: NIKHIL BISWAS
S/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.4: SIBANI BISWAS
D/O LATE UMANANDA BISWAS

RESIDENT OF VILLAGE BARUNGURI
PS BHURAGAON
DIST MORIGAON
ASSAM

1.5: DULALI BISWAS
D/O LATE UMANANDA BISWAS

W/O SAPAN SARKAR
RESIDENT OF VILLAGE SINGIMARI
PO AND PS MORIGAON
ASSAM
VERSUS

TARAMOHAN BISWAS and ORS
S/O- LATE KRISTA MOHAN BISWAS
VILL.- BARUNGURI
P.O. DUNGERPARA
MOUZA- BOKANI
P.S. BHURAGAON
DIST.- MORIGAON
ASSAM.

2:SRI MANINDRA SARKAR
S/O- LATE DEBENDRA SARKAR

VILL.- BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

3:SRI SACHINDRA SARKAR
S/O- LATE DEBENDRA SARKAR
                                                        Page No.# 32/34

VILL.- BARUNGURI
MOUZA- BOKANI

DIST.- MORIGAON

ASSAM.


( ON THE DEATH OF PATTADAR NO. 2 LT. JATINDRA SARKAR
 HIS LEGAL HEIRS)

4:SRI JAGDISH SARKAR
S/O- LATE JATINDRA SARKAR
VILL. AND P.O. BHARALIMARI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

5:MADAI SARKAR

S/O LATE JATINDRA SARKAR
RESIDENT OF BHARLIMARI
PO BHARALIMARI
MOUZA BOKANI
DIST MORIGAON
ASSAM

5.1:SMT. FULMALA SARKAR
W/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
ASSAM.

5.2:SRI SANTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.3:SRI PARITOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. BHARALIMARI
P.O. BHARALIMARI
MOUZA BOKANI
DIST. MORIGAON
                                     Page No.# 33/34

ASSAM
PIN 782121

5.4:SRI ASUTOSH SARKAR
S/O LT. MADHAI SARKAR
R/O VILL. DEOKHAL
KLANGPAR
DISTRICT KAMRUP(M)
PIN- 782402

5.5:SRI BHAJAN SARKAR

S/O LT. MADHAI SARKAR
12TH MILE
JORABAT
DISTRICT KAMRUP(M)
PIN 781026

5.6:SRI SADAN SARKAR

S/O LT. MADHAI SARKAR
R/O VILL. MOHMARA
P.O. SONAPUR
DISTRICT KAMRUP(M)
PIN- 782402

5.7:SMTI MAMANI BISWAS (DAUGHTER)
VILLAGE NO. 1 BANGALGURI
JAGIROAD
DISTRICT- MORIGAON
PIN- 782410

5.8:SMTI KAMONI ADHIKARI
D/O LT. MADHAI SARKAR
VILL. HARINSARA
DISTRICT BAKSA
PIN- 781368

6:SRI PRAHLAD SARKAR
S/O- LATE BHADRESWAR SARKAR
VILLAGE BARUNGURI
MOUZA- BOKANI
DIST.- MORIGAON
ASSAM.

7:SRI JATIN BISWAS
VILLAGE BARUNGURI
MOUZA BOKANI
                                                                         Page No.# 34/34

           DISTRICT MORIGAON
           ASSAM

           8:SRI PRABHAT SARKAR
           SO KRITISH SARKAR
           VILLAGE BARUNGURI
           MOUZA BOKANI
           DISTRICT MORIGAON
           ASSAM
           ------------
           Advocate for : MR. J AHMED
           Advocate for : MR. J DEKA appearing for TARAMOHAN BISWAS and ORS



                                BEFORE
              HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                      ORDER

Date : 16.02.2026 Heard Ms. R. Begum, learned counsel for the applicants and Mr. J Deka, learned counsel for the respondent Nos. 1, 4, 5(a) to 5(h).

It is seen that in the cause title, the name of Madai Sarkar is shown as respondent No. 5 whereas the legal heirs of the said respondent are substituted as respondent No. 5(a) to 5(h) and the cause title be corrected accordingly.

The applicants are directed to correct the cause title.

Await service report on the unserved respondents.

List the matters again on 06.04.2026.

JUDGE

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