Citation : 2026 Latest Caselaw 1230 Gua
Judgement Date : 16 February, 2026
Page No.# 1/9
GAHC010025912026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/14/2026
ON THE DEATH OF TAIMUR RAHMAN MONDAL, HIS LEGAL HEIRS
SAMUDA BEGUM MONDAL @ SAMUDA BEGUM AND 8 ORS
(WIFE), R/O VILL- GERAMARI PART-V, P.S.- GAURIPUR, P.O.- GERAMARI,
DIST- DHUBRI, ASSAM, PIN-783339
2: ABU MOSTAFA IBRAHIM MONDAL
(SON)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
3: ERSHAD ALOM MONDAL
(SON) S/O LATE TAIMUR RAHMAN MONDAL
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
4: SAYED SOYEL ALOM @ SYAD SOHEL ALOM MONDAL
(SON)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
5: SAYED TOWHID ALOM @ SYAD TAUHID ALOM MONDAL
(SON)
Page No.# 2/9
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
6: EYAKUD ALOM MONDAL @ YAKUD ALOM MONDAL
(SON)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
7: AFRUZA BEGUM
(DAUGHTER)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
8: MAUSUFA MONDAL @ MONSUFA MONDAL
(DAUGHTER)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
9: TAWHIDA SHANUM @ TAUHIDA SANAM
(DAUGHTER)
R/O VILL- GERAMARI PART-V
P.S.- GAURIPUR
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-78333
VERSUS
GERAMARI HIGH SCHOOL AND 31 ORS.
VILL- CHANDERGAON, P.O.- GERAMARI, P.S.- GAURIPUR, DIST- DHUBRI
(ASSAM) (REPRESENTED BY ITS SECRETARY) AT PRESENT BY THE
Page No.# 3/9
PRINCIPAL OF ALAMGANJ GERAMARI AMALGAMATED HIGHER
SECONDARY SCHOOL, VILL- GERAMARI PART-IV, P.O. AND P.S.-
GERAMARI, DIST- DHUBRI, ASSAM, PIN-783339
2:INSPECTOR OF SCHOOLS
DHUBRI DISTRICT CIRCLE
AT DHUBRI
W/NO.-1
DHUBRI
P.O.
P.S. AND DIST- DHUBRI
ASSAM
PIN-783301
3:DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
ASSAM
PIN-781019
4:STATE OF ASSAM
REPRESENTED BY THE COLLECTOR OF DHUBRI DISTRICT
P.O.
P.S. AND DIST- DHUBRI
ASSAM
PIN-783301
5:SECRETARY CUM HEAD MASTER OF GERAMARI M.E. SCHOOL
VILL- GERAMARI PART-V
P.O.- GERMARI
P.S.- GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783339
6:DISTRICT ELEMENTARY EDUCATION OFFICER
DHUBRI
PIN-783301
7:SETTLEMENT OFFICER
DHUBRI DISTRICT
PIN-783301
8:CIRCLE OFFICER
GAURIPUR CIRCLE
AT DHUBRI
PIN-783301
Page No.# 4/9
9:ON THE DEATH OF LATE SAIFUR RAHMAN MONDAL
HIS LEGAL HEIRS
NAMELY
9.1:SAMIMA MEHJEBIN MONDAL
DAUGHTER
R/O W/NO. 1
GAURIPUR (ISLAMPUR)
P.O. AND P.S.- GAURIPUR
DIST- DHUBRI
PIN-783331
9.2:SAMIUL MASUD MONDAL
SON
R/O W/NO. 1
GAURIPUR (ISLAMPUR)
P.O. AND P.S.- GAURIPUR
DIST- DHUBRI
PIN-783331
9.3:IFTIAS MASUD MONDAL
SON
R/O W/NO. 1
GAURIPUR (ISLAMPUR)
P.O. AND P.S.- GAURIPUR
DIST- DHUBRI
PIN-783331
10:RAFIQ HUSSAIN MONDAL
S/O LATE ELIM BAKSHA MONDAL
R/O VILL- GERAMARI PART-V
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
11:EUNUS ALAM MONDAL
S/O LATE ELIM BAKSHA MONDAL
R/O VILL- GERAMARI PART-V
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
12:JULFIKAR HUSSAIN MONDAL
S/O LATE ELIM BAKSHA MONDAL
R/O VILL- GERAMARI PART-V
Page No.# 5/9
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
13:HABIBAR RAHMAN MONDAL
S/O LATE ELIM BAKSHA MONDAL
R/O WARD NO. 14 (B.N. COLLEGE
DHUBRI)
P.O.- KHALILPUR AND DIST- DHUBRI
ASSAM
PIN-783301
14:ARJUMAN HUSSAIN MONDAL
S/O LATE ELIM BAKSHA MONDAL
R/O JHAGRARPAR (NEAR HOUSE OF GYNECOLOGIST ISHA HOQUE)
P.O.- JHAGRARPAR
DIST- DHUBRI
ASSAM
PIN-783325
15:EJARA BANU
W/O TOFAZAL HUSSAIN
VILL- GOLAKGANJ RLY. STATION BACKSIDE
P.O.- GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783334
16:MOSURA BANU
W/O LATE KHAIRUL BASER
R/O CHURCH ROAD BIDYAPARA
P.O.- DHUBRI
DIST- DHUBRI
ASSAM
PIN-783301
17:ALAYTAJ BEGUM
W/O ABU SALAY
R/O WARD NO. 1
GAURIPUR SUPER MARKET
P.O.- GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783331
18:GOLAYNUR BANU
W/O SURAT JAMAL SARKAR
Page No.# 6/9
VILL AND P.O.- JALABILA
P.S.- BAGRIBARI
DIST- DHUBRI
ASSAM
PIN-783348
19:GULBADAN BANU
W/O ABDUL BATEN AHMED
R/O WARD NO. 1
GAURIPUR SUPER MARKET
P.O.- GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783331
20:SULTANA SIDDIQUE
W/O LATE AZIZUR RAHMAN
R/O VILL- GERAMARI PART-V
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
21:JALI BIBI
D/O LATE AZIZUR RAHMAN
R/O VILL- GERAMARI PART-V
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
22:RESHMA KHATUN BIBI
D/O LATE AZIZUR RAHMAN
R/O VILL- GERAMARI PART-V
P.O.- GERAMARI
DIST- DHUBRI
ASSAM
PIN-783339
23:MONOWARA BEWA
W/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
24:JAFAR IQBAL
Page No.# 7/9
S/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
25:MUSTAFA KAMAL MONDAL
S/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
26:HUMAYUN KABIR
S/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
27:KAKALI BIBI
D/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
28:MAMONI BIBI
D/O LATE ABDUL KARIM MONDAL
C/O SONAHAT SENIOR MADRASSA
P.O.- SONAHAT
P.S.- TAMARHAT
DIST- DHUBRI (ASSAM)
PIN-783334
29:SENIOR SUB-REGISTRAR
DHUBRI
P.O.
P.S. AND DIST- DHUBRI
ASSAM
PIN-783301
30:SUB-REGISTRAR
BILASIPARA
Page No.# 8/9
P.O.- BILASIPARA
DIST- DHUBRI
ASSAM
PIN-783348
31:SUB-REGISTRAR
HATSINGIMARI
SOUTH SALMARA SUB-DIVISION
P.O.- SOUTH SALMARA
DIST- SOUTH SALMARA MANKACHAR
ASSAM
PIN-783127
32:SUB-REGISTRAR
GOLAKGANJ
P.O.- GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-78333
Advocate for the Petitioner : MS. R CHOUDHURY, MR. Z. HUSSAIN
Advocate for the Respondent : SC, SEC. EDU., GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
16.02.2026 Heard Ms. S. Ajmin, learned counsel appearing on behalf of Ms. R. Choudhury, learned conducting counsel for the appellant and Ms. P. Das, learned counsel for the respondent Nos. 2 & 3.
The learned counsel appearing on behalf of the appellant submits that Ms. R. Choudhury is on lapse at another Court and as such, she prays for listing the matter on some other day.
Page No.# 9/9
Prayer allowed.
Registry shall list this matter after 1 (one) week.
JUDGE
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