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Gauhati High Court
Smti Kamala Das Alias Kamala Prabha Das vs On The Death Of Maina Kalita on 13 February, 2026
Page No.# 1/29
GAHC010117932025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1805/2025
SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS
W/O- LATE BHOLANATH DAS, RESIDENT OF VILLAGE- BARCHAPARI,
MOUZAHAJO, DISTRICT- KAMRUP, ASSAM. (EARLIER RESIDED AT
MALIGAON, EAST GOTANAGAR, MOUZA- JALUKBARI, DISTRICT-
KAMRUP(M), ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA,
HER LEGAL HEIRS
1.1:ON THE DEATH OF SRI ARUP KALITA
HIS LEGAL HEIRS.
1.1.1:MUNMI BARUAH KALITA
W/O LATE ARUP KALITA
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
1.1.2:NILAN KALITA
S/O LATE ARUP KALITA
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
TO BE REP. BY MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
Page No.# 2/29
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.3:SMTI JURI KALITA DAS
D/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.4:SRI JOGESH CHANDRA KALITA
H/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
2:SMTI JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA
HER LEGAL HEIRS-
NAMELY-
3.1:SRI RATUL KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.2:SRI MANOJ KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.3:SMTI JUNU KALITA
D/O LATE CHARU KALITA
Page No.# 3/29
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM
Advocate for the Petitioner : MR. M HUSSAIN, MR. N HAQUE
Advocate for the Respondent : MS P SARMA,
Linked Case : I.A.(Civil)/4052/2025
ON THE DEATH OF SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS HER
LEGAL REPRESENTATIVES MALABIKA PATHAK
D/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 17
ASHRAM ROAD
SOUTH SARANIA
BYE LANE- 4
ULUBARI
GUWAHATI-7
1.2: SUSHIL KUMAR DAS
S/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 385
TETELIA
NAMGHAR PATH
GUWAHATI-781033
1.3: ARUNIMA SAIKIA
D/O- LATE BHOLANATH DAS
RESIDENT OF FLAT NO. A 4
2ND FLOOR
SONY APARTMENT
BARTHAKUR MILL ROAD
ULUBARI
GUWAHATI- 7.
VERSUS
ON THE DEATH OF SRI ARUP KALITA
HER LEGAL HEIRS/REPRESENTATIVES
Page No.# 4/29
1.1.1:SMTI MUNMI BARUAH KALITA
W/O- LATE OF SRI ARUP KALITA
1.1.2:1(II) SRI NILAN KALITA
S/O- LATE OF SRI ARUP KALITA
NO. 1.1II IS MINOR AND AS SUCH HE IS REPRESENTED BY HIS MOTHER
SMTI MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O- LATE MAINA KALITA
1.3:SMTI JURI KALITA DAS
W/O- SRI MONOJ DAS
1.4:SRI JOGESH CHANDRA KALITA
S/O- LATE SANJAY RAM KALITA
ALL ARE RESIDENTS OF VILLAGE- AGCHIYA
P.S. PALASHBARI
DISTRICT- KAMRUPR
ASSAM
2:SMTI JAMUNA KALITA
W/O- SRI GIRISH KALITA
R/O VILLAGE- MIRZA- JAMARHAT
P.S. PALASHBARI
DISTRICT- KAMRUPR
ASSAM
3.1:LEGAL HEIRS REPRESENTATIVES OF CHARU KALITA I) SRI RAHUL
KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
3.2:SRI MONOJ KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
Page No.# 5/29
3.3:SMTI JUNU KALITA
D/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
4:SMTI MINU KALITA
W/O- SRI DWIPEN DAS
R/O VILLAGE- JALUKBARI LANKESWAR
P.S. JALUKBARI
DISTRICT- KAMRUP M
ASSAM
------------
Advocate for : MR M HUSSAIN
Advocate for : appearing for ON THE DEATH OF SRI ARUP KALITA
Linked Case : I.A.(Civil)/3653/2019
MINU KALITA @ MINU DAS
W/O SHRI DWIPEN DAS
R/O VILL. LANKESWAR
MOUZA AND P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP (M)
ASSAM.
VERSUS
KAMALA DAS @ KAMALA PRABHA DAS
W/O LATE BHOLANATH DAS
R/O VILL. BARCHAPARI
MOUZA HAZO
DIST. KAMRUP (R)
ASSAM
PIN 781102 (EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA JALUKBARI
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR. P K DAS
Page No.# 6/29
Advocate for : DR. B AHMED appearing for KAMALA DAS @ KAMALA PRABHA
DAS
Linked Case : I.A.(Civil)/498/2021
KAMALA DAS @ KAMALA PRABHA DAS
R/O. VILL. BARCHAPARI
MOUZA- HAJO
DIST. KAMRUP (R)
ASSAM (EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUP (M)
ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA HER LEGAL HEIRS 3 ORS.
KAMRUP
1.1:ARUP KALITA
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.2:SIMANTA KALITA
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.3:JURI KALITA DAS
W/O. SRI MONOJ DAS
R/O. SADAGARHPARA (JAMARTAL)
P.O. MIRZA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
2:JAMUNA KALITA
Page No.# 7/29
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA HER LEGAL HEIRS
KAMRUP
3.1:RAHUL KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
3.2:MONOJ KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
3.3:JUNU KALITA
D/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
4:MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : DR. B AHMED
Advocate for : MR. P K DAS appearing for ON THE DEATH OF MAINA KALITA
HER LEGAL HEIRS 3 ORS.
Linked Case : I.A.(Civil)/499/2021
KAMALA DAS @ KAMALA PRABHA DAS
R/O. VILL. BARCHAPARI
MOUZA- HAJO
DIST. KAMRUP (R)
ASSAM (EARLIER RESIDED AT MALIGAON
Page No.# 8/29
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUP (M)
ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA HER LEGAL HEIRS 3 ORS.
KAMRUP
1.1:ARUP KALITA
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.2:SIMANTA KALITA
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.3:JURI KALITA DAS
W/O. SRI MONOJ DAS
R/O. SADAGARHPARA (JAMARTAL)
P.O. MIRZA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
2:JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA HER LEGAL HEIRS
KAMRUP
3.1:RAHUL KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
Page No.# 9/29
DIST. KAMRUP (R)
ASSAM
3.2:MONOJ KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
3.3:JUNU KALITA
D/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
4:MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : DR. B AHMED
Advocate for : MR. P K DAS appearing for ON THE DEATH OF MAINA KALITA
HER LEGAL HEIRS 3 ORS.
Linked Case : I.A.(Civil)/497/2021
KAMALA DAS @ KAMALA PRABHA DAS
R/O. VILL. BARCHAPARI
MOUZA- HAJO
DIST. KAMRUP (R)
ASSAM (EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUP (M)
ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA HER LEGAL HEIRS 3 ORS.
KAMRUP
1.1:ARUP KALITA
Page No.# 10/29
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.2:SIMANTA KALITA
S/O. LATE MAINA KALITA
R/O. VILL. AGCHIYA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
PIN- 781128
1.3:JURI KALITA DAS
W/O. SRI MONOJ DAS
R/O. SADAGARHPARA (JAMARTAL)
P.O. MIRZA
P.S. PALASHBARI
DIST. KAMRUP(R)
ASSAM
2:JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA HER LEGAL HEIRS
KAMRUP
3.1:RAHUL KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
3.2:MONOJ KALITA
S/O. LATE CHARU KALITA
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
3.3:JUNU KALITA
D/O. LATE CHARU KALITA
Page No.# 11/29
R/O. VILL. DHARAMPUR (KOCHPARA)
P.S. AZARA
DIST. KAMRUP (R)
ASSAM
4:MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : DR. B AHMED
Advocate for : MR. P K DAS appearing for ON THE DEATH OF MAINA KALITA
HER LEGAL HEIRS 3 ORS.
Linked Case : MC/3468/2014
SMTI KAMALA DAS @ KAMAL PRABHA DAS
W/O LATE BHOLANATH DAS
R/O VILL. BARCHAPARI
MOUZA HAJO
DIST. KAMRUP R
ASSAM EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUPM
ASSAM.
VERSUS
SMTI MAINA KALITA and 6 ORS
W/O SHRI JUGESWAR KALITA
R/O VILL. AGCHIYA
P.S. PALASBARI
DSIT. KAMRUP R
ASSAM.
2:SMTI JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:SMTI CHARU KALITA
Page No.# 12/29
W/O SHRI HAREN KALITA OF VILL. DHARAPUR KOCHPARA P.S. AZARA
DIST. KAMRUP R
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
5:SMTI GIRIBALA KALITA
W/O LATE LAKSHMIRAM KALITA
R/O WEST JALUKBARI
MOUZA and P.S. JALUKBARI
DIST.KAMRUP M
ASSAM.
6:SHRI BHUPEN KALITA
S/O LATE LAKSHIRAM KALITA
R/O WEST JALUKBARI
MOUZA and P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MR.N HAQUE
Advocate for : appearing for SMTI MAINA KALITA and 6 ORS
Linked Case : I.A.(Civil)/4051/2025
ON THE DEATH OF SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS HER
LEGAL REPRESENTATIVES MALABIKA PATHAK
D/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 17
ASHRAM ROAD
SOUTH SARANIA
BYE LANE- 4
ULUBARI
GUWAHATI-7
1.2: SUSHIL KUMAR DAS
S/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 385
Page No.# 13/29
TETELIA
NAMGHAR PATH
GUWAHATI-781033
1.3: ARUNIMA SAIKIA
D/O- LATE BHOLANATH DAS
RESIDENT OF FLAT NO. A 4
2ND FLOOR
SONY APARTMENT
BARTHAKUR MILL ROAD
ULUBARI
GUWAHATI- 7.
VERSUS
ON THE DEATH OF SRI ARUP KALITA
HER LEGAL HEIRS/REPRESENTATIVES
1.1.1:SMTI MUNMI BARUAH KALITA
W/O- LATE OF SRI ARUP KALITA
1.1.2:1(II) SRI NILAN KALITA
S/O- LATE OF SRI ARUP KALITA
NO. 1.1II IS MINOR AND AS SUCH HE IS REPRESENTED BY HIS MOTHER
SMTI MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O- LATE MAINA KALITA
1.3:SMTI JURI KALITA DAS
W/O- SRI MONOJ DAS
1.4:SRI JOGESH CHANDRA KALITA
S/O- LATE SANJAY RAM KALITA
ALL ARE RESIDENTS OF VILLAGE- AGCHIYA
P.S. PALASHBARI
DISTRICT- KAMRUPR
ASSAM
2:SMTI JAMUNA KALITA
W/O- SRI GIRISH KALITA
R/O VILLAGE- MIRZA- JAMARHAT
P.S. PALASHBARI
DISTRICT- KAMRUPR
Page No.# 14/29
ASSAM
3.1:LEGAL HEIRS REPRESENTATIVES OF CHARU KALITA I) SRI RAHUL
KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
3.2:SRI MONOJ KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
3.3:SMTI JUNU KALITA
D/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
4:SMTI MINU KALITA
W/O- SRI DWIPEN DAS
R/O VILLAGE- JALUKBARI LANKESWAR
P.S. JALUKBARI
DISTRICT- KAMRUP M
ASSAM
------------
Advocate for : MR M HUSSAIN
Advocate for : appearing for ON THE DEATH OF SRI ARUP KALITA
Linked Case : I.A.(Civil)/3679/2019
MINU KALITA @ MINU DAS
W/O SHRI DWIPEN DAS
R/O VILL. LANKESWAR
MOUZA AND P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP (M)
ASSAM.
Page No.# 15/29
VERSUS
PRABIN CH. DAS
S/O LATE MAHENDRA DAS
R/O JALUKBARI
UNIVERSITY QUARTER
MOUZA AND P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP (M)
ASSAM.
------------
Advocate for : MR. P K DAS
Advocate for : MR. R SARMA appearing for PRABIN CH. DAS
Linked Case : MC/1126/2015
PRABIN CHANDRA DAS
S/O LATE MAHENDRA DAS
R/O JALUKBARI
UNIVERSITY QUARTER
MOUZA and P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP M
ASSAM.
VERSUS
SMTI MAINA KALITA and 5 ORS
W/O SHRI JUGESWAR KALITA
2:SMTI JAMUNA KALITA
W/O SRI GIRISH KALITA
3:SMTI CHARU KALITA
W/O SHRI HAREN KALITA
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS NO. 1 IS THE R/O VILL. AGCHIYA
P.S. PALASHBARI
NO. 2 IS THE R/O VILL. MIRZA JAMARTAL P.S.PALASHBARI NO.3 IS THE
Page No.# 16/29
R/O VILL. DHARAPUR KOCHPARA
P.S AZARA
NO. 4 IS THE R/O VILL. WEST JALUKBARI LANKESWARI
P.S. JALUKBARI AND DIST. KAMRUP
ASSAM.
5:SMTI GIRIBALA KALITA
W/O LATE LAKSHIRAM KALITA
6:BHUPEN KALITA
S/O LAKHIRAM KALITA
BOTH ARE R/O WEST JALUKBARI
MOUZA and P.S. JALUKBARI
DIST KAMRUP
ASSAM.
------------
Advocate for : MR.R SARMA
Advocate for : appearing for SMTI MAINA KALITA and 5 ORS
Linked Case : RSA/81/2015
ON THE DEATH OF PRABIN CHANDRA DAS
HIS LEGAL HEIRS
NAMELY-
1.1: SRI ARINDAM DAS
S/O LATE PRABIN CHANDRA DAS
R/O RUPALIM NAGAR SANTIDAN PATH
PO AND P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP M
ASSAM.
1.2: SRI CHIRANTAN DAS
S/O LATE PRABIN CHANDRA DAS
R/O RUPALIM NAGAR SANTIDAN PATH
PO AND P.S. JALUKBARI
GUWAHATI 781014
DIST. KAMRUP M
ASSAM.
VERSUS
ON THE DEATH OF SMTI MAINA KALITA HER LEGAL HEIRS AND ORS
Page No.# 17/29
NAMELY-
1.1:ON THE DEATH OF ARUP KALITA
HIS LEGAL HEIRS
NAMELY-
1.1.1:SMTI MUNMI BARUAH KALITA
W/O ARUP KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.1.2:SRI NILAN KALITA (MINOR)
S/O ARUP KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
REPRESNTED BY HIS MOTHER 1.1.1
1.2:SRI SIMANTA KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.3:SMTI JURI KALITA DAS
D/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.4:SRI JOGESH CHANDRA KALITA
H/O MAINA KALITA
Page No.# 18/29
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
2:SMTI JAMUNA KALITA
W/O SRI GIRISH KALITA
3:ON THE DEATH OF CHARU KALITA HER LEGAL HEIRS
NAMELY-
3.1:SRI RATUL KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.2:SRI MANOJ KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.3:SMTI JUNU KALITA
D/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS NO. 1 IS THE R/O VILL. AGCHIYA
P.S. PALASHBARI
NO. 2 IS THE R/O VILL. MIRZA JAMARTAL P.S.PALASHBARI NO.3 IS THE
R/O VILL. DHARAPUR KOCHPARA
P.S AZARA
NO. 4 IS THE R/O VILL. WEST JALUKBARI LANKESWARI
P.S. JALUKBARI AND DIST. KAMRUP
ASSAM.
5:STRUCK OFF
Page No.# 19/29
VIDE HON'BLE COURT'S ORDER DATED 7/4/2016 PASSED IN I.A. NO.
1507/2015
6:STRUCK OFF
VIDE HON'BLE COURT'S ORDER DATED 7/4/2016 PASSED IN I.A. NO.
1507/2015
------------
Advocate for : MR.H DEKA
Advocate for : MR.P K DASR appearing for ON THE DEATH OF SMTI MAINA
KALITA HER LEGAL HEIRS AND ORS
Linked Case : I.A.(Civil)/1807/2025
SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS
W/O- LATE BHOLANATH DAS
RESIDENT OF VILLAGE- BARCHAPARI
MOUZAHAJO
DISTRICT- KAMRUP
ASSAM. (EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA- JALUKBARI
DISTRICT- KAMRUP(M)
ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA
HER LEGAL HEIRS
1.1:ON THE DEATH OF SRI ARUP KALITA
HIS LEGAL HEIRS.
1.1.1:MUNMI BARUAH KALITA
W/O LATE ARUP KALITA
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
1.1.2:NILAN KALITA
S/O LATE ARUP KALITA
Page No.# 20/29
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
TO BE REP. BY MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.3:SMTI JURI KALITA DAS
D/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.4:SRI JOGESH CHANDRA KALITA
H/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
2:SMTI JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA
HER LEGAL HEIRS-
NAMELY-
3.1:SRI RATUL KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
Page No.# 21/29
3.2:SRI MANOJ KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.3:SMTI JUNU KALITA
D/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MR M HUSSAIN
Advocate for : MS P SARMA appearing for ON THE DEATH OF MAINA KALITA
Linked Case : I.A.(Civil)/439/2025
JOGESH CH KALITA
S/O LATE SANJAY KALITA
R/O VILLAGE AGCHIYA
P.O. AGCHIYA
PIN 781128. DISTRICT KAMRUP METRO
ASSAM
VERSUS
KAMALA DAS ALIAS KAMALA PRABHA DAS
W/O LATE BHOLANATH DAS
R/O VILL. BARCHAPARI
MOUZA HAJO
DIST. KAMRUP R
ASSAM EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUPM
Page No.# 22/29
ASSAM.
------------
Advocate for : PRANJIT SARMA
Advocate for : DR. B AHMED appearing for KAMALA DAS ALIAS KAMALA
PRABHA DAS
Linked Case : I.A.(Civil)/4050/2025
ON THE DEATH OF SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS HER
LEGAL REPRESENTATIVES MALABIKA PATHAK
D/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 17
ASHRAM ROAD
SOUTH SARANIA
BYE LANE- 4
ULUBARI
GUWAHATI-7
1.2: SUSHIL KUMAR DAS
S/O- LATE BHOLANATH DAS
RESIDENT OF HOUSE NO. 385
TETELIA
NAMGHAR PATH
GUWAHATI-781033
1.3: ARUNIMA SAIKIA
D/O- LATE BHOLANATH DAS
RESIDENT OF FLAT NO. A 4
2ND FLOOR
SONY APARTMENT
BARTHAKUR MILL ROAD
ULUBARI
GUWAHATI- 7.
VERSUS
ON THE DEATH OF SRI ARUP KALITA
HIS LEGAL REPRESENTATIVES
1.1.1:SMTI MUNMI BARUAH KALITA
W/O- LATE OF SRI ARUP KALITA
1.1.2:1(II) SRI NILAN KALITA
Page No.# 23/29
S/O- LATE OF SRI ARUP KALITA
NO. 1.1II IS MINOR AND AS SUCH HE IS REPRESENTED BY HIS MOTHER
SMTI MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O- LATE MAINA KALITA
1.3:SMTI JURI KALITA DAS
W/O- SRI MONOJ DAS
1.4:SRI JOGESH CHANDRA KALITA
S/O- LATE SANJAY RAM KALITA
ALL ARE RESIDENTS OF VILLAGE- AGCHIYA
P.S. PALASHBARI
DISTRICT- KAMRUPR
ASSAM
2:SMTI JAMUNA KALITA
W/O- SRI GIRISH KALITA
R/O VILLAGE- MIRZA- JAMARHAT
P.S. PALASHBARI
DISTRICT- KAMRUPR
ASSAM
3.1:LEGAL HEIRS REPRESENTATIVES OF CHARU KALITA I) SRI RAHUL
KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
3.2:SRI MONOJ KALITA
S/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
ASSAM
3.3:SMTI JUNU KALITA
D/O- LATE CHARU KALITA
R/O VILLAGE- DHARAMPUR KOCHPARA
P.S. AZARA
DISTRICT- KAMRUPR
Page No.# 24/29
ASSAM
4:SMTI MINU KALITA
W/O- SRI DWIPEN DAS
R/O VILLAGE- JALUKBARI LANKESWAR
P.S. JALUKBARI
DISTRICT- KAMRUP M
ASSAM
------------
Advocate for : MR M HUSSAIN
Advocate for : appearing for ON THE DEATH OF SRI ARUP KALITA
Linked Case : I.A.(Civil)/1808/2025
SMTI KAMALA DAS ALIAS KAMALA PRABHA DAS
W/O- LATE BHOLANATH DAS
RESIDENT OF VILLAGE- BARCHAPARI
MOUZAHAJO
DISTRICT- KAMRUP
ASSAM (EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA- JALUKBARI
DISTRICT- KAMRUP(M)
ASSAM
VERSUS
ON THE DEATH OF MAINA KALITA
HER LEGAL HEIRS REPRESENTATIVES
1.1:ON THE DEATH OF SRI ARUP KALITA
HIS LEGAL HEIRS.
1.1.1:MUNMI BARUAH KALITA
W/O LATE ARUP KALITA
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
1.1.2:NILAN KALITA
S/O LATE ARUP KALITA
Page No.# 25/29
RESIDENT OF VILLAGE AGCHIYA
PS PALASHBARI
DIST KAMRUP R ASSAM
TO BE REP. BY MUNMI BARUAH KALITA
1.2:SRI SIMANTA KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.3:SMTI JURI KALITA DAS
D/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.4:SRI JOGESH CHANDRA KALITA
H/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
2:SMTI JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA
HER LEGAL HEIRS-
NAMELY-
3.1:SRI RATUL KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
Page No.# 26/29
3.2:SRI MANOJ KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.3:SMTI JUNU KALITA
D/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MR M HUSSAIN
Advocate for : MS P SARMA appearing for ON THE DEATH OF MAINA KALITA
Linked Case : RSA/301/2014
SMTI KAMALA DAS @ KAMAL PRABHA DAS
W/O LATE BHOLANATH DAS
R/O VILL. BARCHAPARI
MOUZA HAJO
DIST. KAMRUP R
ASSAM EARLIER RESIDED AT MALIGAON
EAST GOTANAGAR
MOUZA-JALUKBARI
DIST. KAMRUPM
ASSAM.
VERSUS
ON THE DEATH OF SMTI MAINA KALITA HER LEGAL HEIRS AND ORS
NAMELY
1.1:SRI ARUP KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
Page No.# 27/29
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.2:SRI SIMANTA KALITA
S/O MAINA KALITA
R/O VILL AGCHIYA
PO AGCHIYA
VIA PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.3:SMTI JURI KALITA DAS
D/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
1.4:SRI JOGESH CHANDRA KALITA
H/O MAINA KALITA
R/O SADAGARH PARA(JAMARTAL)
PO MIRZA
PS PALASHBARI
DISTRICT KAMRUP
PIN 781128
2:SMTI JAMUNA KALITA
W/O SHRI GIRISH KALITA OF VILL. MIRZA JAMARHAT
P.S. PALASHBARI
DIST. KAMRUP R
ASSAM.
3:ON THE DEATH OF CHARU KALITA
HER LEGAL HEIRS-
NAMELY-
3.1:SRI RATUL KALITA
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.2:SRI MANOJ KALITA
Page No.# 28/29
S/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
3.3:SMTI JUNU KALITA
D/O LATE CHARU KALITA
R/O VILLAGE DHARAPUR (KOCHPARA)
P.S. AZARA
DISTRICT KAMRUP
ASSAM
4:SMTI MINU KALITA
W/O SHRI DWIPEN DAS OF VILL. JALUKBARI LONKESWAR
P.S. JALUKBARI
DIST. KAMRUP M
ASSAM.
5:STRUCK OFF
VIDE HON'BLE COURT'S ORDER DATED 7/4/2016 PASSED IN I.A. NO.
1507/2015
6:STRUCK OFF
VIDE HON'BLE COURT'S ORDER DATED 7/4/2016 PASSED IN I.A. NO.
1507/2015
------------
Advocate for : MR.M HUSSAIN
Advocate for : appearing for ON THE DEATH OF SMTI MAINA KALITA HER
LEGAL HEIRS AND ORS
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : 13.02.2026
Heard Mr. N. Haque, learned counsel for the appellants/ applicants and
Ms. P. Sarma, learned counsel for the respondents/ opposite parties, the matter
is adjourned for the day.
List both these matters again on 23.03.2026 alongwith I.A.(Civil) No.
Page No.# 29/29
4050/2025, I.A.(Civil) No. 4051/2025 and I.A.(Civil) No. 4052/2025.
JUDGE
Comparing Assistant
