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Page No.# 1/3 vs Ram Kumar And 5 Others
2026 Latest Caselaw 1091 Gua

Citation : 2026 Latest Caselaw 1091 Gua
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs Ram Kumar And 5 Others on 11 February, 2026

                                                                   Page No.# 1/3

GAHC010162852025




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./42/2026

         SMTI SHIBANI DEB AND 2 ORS
         W/O SRI SUBRATA KR. DEB

         2: SUBRATA KR DEB
          S/O SRI SUNIL KANTI DEB

         3: SHATABDI DEB
          D/O SRI SUBRATA KR. DEB
         ALL ARE R/O MODAN MOHAN PARK LANE
          SWAPNANEER APARTMENT
          FLAT NO. 76-G-B
          RANGIRKHARI
          P.O. AND P.S. SILCHAR
          DIST. CACHAR
         ASSAM
          PIN 78800

         VERSUS

         RAM KUMAR AND 5 OTHERS
         S/O SRI RAM AWTAR, R/O VILL. SACHENDI, P.S. SACHENDI, KANPUR,
         UTTAR PRADESH, PIN 209304

         2:RANJIT SINGH
          S/O SRI VEER SINGH
          R/O VILL. SACHENDI
          P.S. SACHENDI
          KANPUR
          UTTAR PRADESH
          PIN 209304

         3:THE NEW INDIA ASSURANCE CO. LTD
          REPRESENTED BY THE DIVISIONAL MANAGER
         THE NEW INDIA ASSURANCE CO. LTD. CLUB ROAD
                                                                      Page No.# 2/3

             CAPITAL TRAVELS BUILIDNG
             P.O. SILCHAR 788001
             DIST. CACHAR
             ASSAM.

            4:JOHIRUL HQ
             LASKAR
             S/O LATE HARUN RASID LASKAR
             R/O VILL. UTTAR KRISHNAPUR
             P.S. SILCHAR
             DIST. CACHAR
            ASSAM
             PIN 788006

            5:MD DIDARUL HQ MAJUMDER
             S/O RIAJ ALI MAJUMDER
             R/O VILL. ALGAPUR PT II
             P.S.SILCHAR
             DIST. CACHAR
            ASSAM
             PIN 788150

            6:CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
             REPRESENTED BY THE BRANCH MANAGER
             CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. OPP. S.B.
            DEORAH COLLEGE
             G.S. ROAD
             BORAH SERVICE
             GUWAHATI 78100

Advocate for the Petitioner   : MR. M TALUKDAR, B SARMA

Advocate for the Respondent : ,




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

11.02.2026 Learned counsel Mr. M. Talukdar is present for the appellant who is aggrieved by the judgment and order dated 23.04.2025 in connection with MAC Appeal No. 626/2017 passed by the learned Member, MACT, Cachar at Silchar. It is Page No.# 3/3

submitted that this matter is relating to contributory negligence. It is also submitted that the appellant has a good case. Issue notices to the respondents by usual process as well as speed post returnable within 4 (four) weeks. Call for the original records from the Tribunal. Admit the appeal.

List accordingly.

JUDGE

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