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Icici Lombard General Insurance Co Ltd vs Tanmoy Das And 3 Ors
2026 Latest Caselaw 1079 Gua

Citation : 2026 Latest Caselaw 1079 Gua
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Icici Lombard General Insurance Co Ltd vs Tanmoy Das And 3 Ors on 11 February, 2026

                                                                             Page No.# 1/3

GAHC010243842025




                                                                      undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./49/2026

            ICICI LOMBARD GENERAL INSURANCE CO LTD
            HAVING ITS REGISTERED OFFICE AT ICICI LOMBARD HOUSE 414 VEER
            SAVARKAR MARG NEAR SIDDHI VINAYAK TEMPLE PRABHADEVI
            MUMBAI 400025 ONE OF ITS BRANCH OFFICES AT 305-306 KAMAKHYA
            TOWERS MSS PATH CHRISTIANBASTI GUWAHATI 5 KAMRUP METRO,
            ASSAM PIN 781005



            VERSUS

            TANMOY DAS AND 3 ORS
            S/O LT SURJYA KANTA DAS R/O VILL TINGRAIHULLA PS TENGAKHAT
            DIST DIBRUGARH ASSAM PIN 786103

            2:TUKHESWAR DAS
             S/O LT SURJYA KANTA DAS R/O VILL TINGRAIHULLA PS TENGAKHAT
            DIST DIBRUGARH ASSAM PIN 786103

            3:HEMA TAMULI
             S/O MOTIRAM TAMULI R/O VILL DIHING ERA HUTTI PS DULIAJAN DIST
            DIBRUGARH ASSAM PIN 786007

            4:SANTI RAM CHETRY
             S/O LT G CHETRY R/O TENGAKHAT HATIBONDHA PO AND PS
            TENGAKHAT DIST DIBRUGARH ASSAM PIN 78610

Advocate for the Petitioner   : MR. A J SAIKIA, M CHETIA,MR. S PEGU

Advocate for the Respondent : MR. K R BORA, FOR CAVEATOR,R GOGOI
                                                                        Page No.# 2/3


           Linked Case : I.A.(Civil)/360/2026

          ICICI LOMBARD GENERAL INSURANCE CO. LTD.
          HAVING ITS REGISTERED OFFICE AT ICICI LOMBARD HOUSE 414 VEER
          SAVARKAR MARG NEAR SIDDHI VINAYAK TEMPLE PRABHADEVI MUMBAI
          400025 ONE OF ITS BRANCH OFFICES AT 305-306 KAMAKHYA TOWERS MSS
          PATH CHRISTIANBASTI GUWAHATI 5 KAMRUP METRO
           ASSAM
           PIN 781005


           VERSUS

          TANMOY DAS AND 3 ORS
          S/O LT SURJYA KANTA DAS

          2:TUKHESWAR DAS
          S/O LT SURJYA KANTA DAS R/O VILL TINGRAIHULLA PS TENGAKHAT DIST
          DIBRUGARH ASSAM PIN 786103

          3:HEMA TAMULI
          S/O MOTIRAM TAMULI R/O VILL DIHING ERA HUTTI PS DULIAJAN DIST
          DIBRUGARH ASSAM PIN 786007

          4:SANTI RAM CHETRY
          S/O LT G CHETRY R/O TENGAKHAT HATIBONDHA PO AND PS TENGAKHAT
          DIST DIBRUGARH ASSAM PIN 786103
          ------------
          Advocate for : MR. A J SAIKIA
          Advocate for : MR. K R BORA appearing for TANMOY DAS AND 3 ORS



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                          ORDER

11.02.2026 Learned counsel Mr. A. J. Saikia is present for the Insurance Company/applicant and learned counsel Mr. K. R. Bora is present for respondent Nos. 1 & 2. It is submitted by the Insurance Company/applicant that the policy of the offending vehicle was not for pillion rider as the bundle policy had expired Page No.# 3/3

before the accident.

Issue notices to the respondents by usual process returnable within 4 (four) weeks.

Call for the original records from the Tribunal. Admit the appeal.

List accordingly.

JUDGE

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