Citation : 2026 Latest Caselaw 1075 Gua
Judgement Date : 11 February, 2026
Page No.# 1/4
GAHC010009542026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./44/2026
UNITED INDIA INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE HEAD OFFICE AT 24,WHITES ROAD,
CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD, DISPUR, GUWAHATI
VERSUS
SURJYAMANI BEGUM AND 9 ORS
W/O LT. MUSHA SK
2:SHAJU SHEIKH
S/O LT. MUSHA SK
3:SAPIKUL ISLAM
S/O LT. MUSHA SK
4:MILIMA KHATUN
D/O LT. MUSHA SK
5:MONIMA KHATUN
D/O LT. MUSHA SK
6:SAFIK SK
S/O LT. MUSHA SK
7:MONTI KHATUN
D/O LT. MUSHA SK
8:MUSTAKIN SK
S/O LT. MUSHA SK ALL ARE RESIDENTS OF R/O-VILLAGE-SARKARPARA
P.O. P.S.MANKACHAR DIST-DHUBRI
ASSAM
PIN783131. CLAIMANTS RESPONDENT NOS.5 TO 8 BEING MINORS ARE
Page No.# 2/4
REPRESENTED BY THEIR LEGAL GUARDIAN MOTHER I.E.RESPONDENT
NO.1
9:ZAKIR MIAH
S/O MOZAHARUL HOQUE R/O-VILLAGE-DAKERGAON KAKRIPARA
P.S.MANKACHAR DISTDHUBRI
ASSAM
PIN783131. OWNER OF VEHICIE NO.ML-08/C-6204
10:MD AMIN MIAH
S/O- MD. INNA MIA R/O-VILLAGE-MIAH PARA P.S.MANKACHAR
DISTDHUBRI
ASSAM
PIN783131. DRIVER OF VEHICLE NO.ML-08/C-620
Advocate for the Petitioner : MR. R GOSWAMI, MS. P BORTHAKUR,MS. M SAIKIA
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/349/2026
UNITED INDIA INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE HEAD OFFICE AT 24
WHITES ROAD
CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
DISPUR
GUWAHATI
VERSUS
SURJYAMANI BEGUM AND 9 ORS
W/O LT. MUSHA SK
2:SHAJU SHEIKH
S/O LT. MUSHA SK
3:SAPIKUL ISLAM
S/O LT. MUSHA SK
4:MILIMA KHATUN
D/O LT. MUSHA SK
Page No.# 3/4
5:MONIMA KHATUN
D/O LT. MUSHA SK
6:SAFIK SK
S/O LT. MUSHA SK
7:MONTI KHATUN
D/O LT. MUSHA SK
8:MUSTAKIN SK
S/O LT. MUSHA SK ALL ARE RESIDENTS OF R/O-VILLAGE-SARKARPARA
P.O. P.S.MANKACHAR DIST-DHUBRI
ASSAM
PIN783131. CLAIMANTS RESPONDENT NOS.5 TO 8 BEING MINORS ARE
REPRESENTED BY THEIR LEGAL GUARDIAN MOTHER I.E.RESPONDENT
NO.1
9:ZAKIR MIAH
S/O MOZAHARUL HOQUE R/O-VILLAGE-DAKERGAON KAKRIPARA
P.S.MANKACHAR DISTDHUBRI
ASSAM
PIN783131. OWNER OF VEHICIE NO.ML-08/C-6204
10:MD AMIN MIAH
S/O- MD. INNA MIA R/O-VILLAGE-MIAH PARA P.S.MANKACHAR
DISTDHUBRI
ASSAM
PIN783131. DRIVER OF VEHICLE NO.ML-08/C-6204
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SURJYAMANI BEGUM AND 9 ORS
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
11.02.2026 Learned counsel Ms. M. Saikia is present for the Insurance Company/applicant who is aggrieved by the judgment and award dated 29.10.2025 in connection with MAC Case No. 251/2015 passed by the learned Member, MACT, Dhubri. It is submitted on behalf of the Insurance Company/applicant that the quantum Page No.# 4/4
of compensation was wrongly calculated without considering the fact that no income has been proved by the claimants. Issue notices to the respondents by usual process as well as speed post returnable within 4 (four) weeks.
Call for the original records from the Tribunal. Admit the appeal.
List accordingly.
JUDGE
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