Page No.# 1/3 vs On The Death Of Ranjit Nag Choudhary His ...
2026 Latest Caselaw 1062 Gua

Gauhati High Court

Page No.# 1/3 vs On The Death Of Ranjit Nag Choudhary His ... on 11 February, 2026

                                                                   Page No.# 1/3

GAHC010257882013




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/260/2013

         BABLA SINHA AND 3 ORS.
         S/O- LATE BABASENA SINGHA, R/O- VILL.- RAJARGAON, P.O.
         PATAHRKANDI, DIST.- KARIMGANJ, ASSAM, PIN- 788724.

         2: BABUL SINHA
          S/O- LATE BABASENA SINGHA
          R/O- VILL.- RAJARGAON
          P.O. PATAHRKANDI
          DIST.- KARIMGANJ
         ASSAM
          PIN- 788724.

         3: LILI SINHA
          D/O- LATE BABASENA SINGHA
          R/O- VILL.- RAJARGAON
          P.O. PATAHRKANDI
          DIST.- KARIMGANJ
         ASSAM
          PIN- 788724.

         4: SMTI. BRAJESWARI DEVI
         W/O- LATE BABASENA SINGHA
          R/O- VILL.- RAJARGAON
          P.O. PATAHRKANDI
          DIST.- KARIMGANJ
         ASSAM
          PIN- 788724

         VERSUS

         ON THE DEATH OF RANJIT NAG CHOUDHARY HIS LEGAL AND
         SUCCESSORS and 3 ORS.
         NAMELY-
                                                       Page No.# 2/3

1.1:MRS. MALOTI NAG CHOUDHARY
W/O LATE RANJIT NAG CHOUDHARY
R/O KARIMGANJ TOWN
 PO KARIMGANJ
 (WARD NO 25 OF KARIMGANJ MUNICIPAL BOARD)
 P.S. KARIMGANJ
 DISTRICT KARIMGANJ

1.2:SRI RAJDEEP NAGH CHOUDHARY
 S/O LATE RANJIT NAG CHOUDHARY
R/O KARIMGANJ TOWN
 PO KARIMGANJ
 (WARD NO 25 OF KARIMGANJ MUNICIPAL BOARD)
 P.S. KARIMGANJ
 DISTRICT KARIMGANJ

2:ON THE DEATH OF BIJIT NAG CHOUDHURY
 HIS LEGAL SUCCESSORS
 NAMELY-

2.1:MRS BITHIKA NATH CHOUDHARY
W/O LATE BIJIT NAG CHOUDHARY
R/O KARIMGANJ TOWN
 PO KARIMGANJ
 (WARD NO 25 OF KARIMGANJ MUNICIPAL BOARD)
 P.S. KARIMGANJ
 DISTRICT KARIMGANJ

2.2:SRI BINITA NAGH CHOUDHURY
W/O LATE BIJIT NAG CHOUDHARY
R/O KARIMGANJ TOWN
 PO KARIMGANJ
 (WARD NO 25 OF KARIMGANJ MUNICIPAL BOARD)
 P.S. KARIMGANJ
 DISTRICT KARIMGANJ

3:SUJIT NAG CHOUDHURY
ALL ARE THE SONS OF LATE HARENDRA NANG CHOUDHURY
 R/O KARIMGANJ TOWN
 P.O. KARIMGANJ WARD NO. 25 OF KARIMGANJ MUNICIPAL BOARD
 P.S. KARIMGANJ
 DIST. KARIMGANJ
 PIN

4:SMTI SMRITI ROY LASKAR
 D/O LATE HARENDRA NAG CHOUDHURY
 R/O SRI SITANGSHU SEKHAR ROY LASKAR
 R/O LUMDING RLY HOSPITAL
                                                                        Page No.# 3/3

           P.O. LUMDING
           DIST. NAGAON
           ASSAM
           PIN 782447
           ASSAM

Advocate for the Petitioner : MR. R K BHUYAN, MR. P K DEKA,MR K SAIKIA,MR. R
RABHA,MS. R DUTTA,MR A ZAMAN,,,,,

Advocate for the Respondent : MISS.P M AHMED, MS. S. TODI (R-3,4),MR. M H
RAJBARBHUIYAN (R-3,4),MR M SAHEWALLA (R-3,4),MR G N SAHEWALLA (R-3,4),,MR.M K
SHARMA,MR.M A CHOUDHURY,MR.A B CHOUDHURY,




                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

Date : 11.02.2026

Appellants are not represented.

Learned Senior Counsel Mr. G.N. Sahewalla is present for the respondents and has submitted that after obtaining the stay order, the appellants have been negligent and they are benefiting from the stay order.

As this is an old pending case. On failure of appearance of the appellants on the next date fixed, necessary order will be passed.

List this matter on 26.03.2026.

JUDGE

Comparing Assistant