C Chandra Kumar vs The Union Of India And 8 Ors
2026 Latest Caselaw 1061 Gua

Gauhati High Court

C Chandra Kumar vs The Union Of India And 8 Ors on 11 February, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                         Page No.# 1/4

GAHC010001162021




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Review.Pet./6/2021

         C CHANDRA KUMAR
         S/O- LT. THIRU C. CHELLATHURAI, PRESENTLY POSTED AS IN-CHARGE,
         DETT. PT. 141, 478 RMPI (GREF),95 RCC, C/O- 56 APO, PIN- 930095, DIST.-
         JAISALMER, RAJASTHAN.



         VERSUS

         THE UNION OF INDIA AND 8 ORS.
         REP. BY ITS SECY., MINISTRY OF ROAD TRANSPORT AND HIGHWAY,
         TRANSPORT BHAWAN, NO. 1, PARLIAMENT STREET, NEW DELHI- 110001.

         2:THE DIRECTOR GENERAL BORDER ROADS
          SEEMA SADAK BHAWAN RING ROAD DELHI CANTT
          NEW DELHI- 110010.

         3:SECRETARY
          BORDER ROADS DEV. BOARD

          B WING 4TH FLOOR
          SENA BHAWAN
          NEW DELHI- 110011.

         4:SECRETARY
          DOPT

          NORTH BLOCK
          PMO
          NEW DELHI- 110001.

         5:THE CHAIRMAN
          UPSC
          DHOLPUR HOUSE
                                                                             Page No.# 2/4

             SHAJAHAN ROAD
             NEW DELHI- 110069.

            7:THE CHIEF ENGINEER
             PROJECT UDAYAK (GREF)

             CE (P) UDAYAK
             C/O- 99 APO
             PIN- 931715.

            8:THE COMMANDER
             48 BRTF (GREF)

             C/O- 99 APO
             PIN- 930048.

            9:THE OFFICER COMMANDING
             1444 BCC (GREF)
             C/O- 99 APO
             PIN- 931444

Advocate for the Petitioner   : MR. I H SAIKIA, MR. M R CHOUDHURY,MR. K KALITA

Advocate for the Respondent : ASSTT.S.G.I., MR. R K D CHOUDHURY, D.S.G.I.,MR. R K
TALUKDAR(R-6)




             Linked Case : WP(C)/504/2014

            C CHANDRA KUMAR
            S/O- LT. THIRU C. CHELLATHURAI
            IN-CHARGE
            DETT MAINT 1444 BCC 1444 BRIDGE CONSTRUCTION COMPANY GREF
            PROJECT UDAYAK
            C/O- 99 APO
            PIN- 931444.


             VERSUS

            THE UNION OF INDIA and 8 ORS
            REP. BY ITS SECY.
            MINISTRY OF ROAD TRANSPORT AND HIGHWAY
            TRANSPORT BHAWAN
                                                       Page No.# 3/4

NO. 1
PARLIAMENT STREET
NEW DELHI- 110001.

2:THE DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
 RING ROAD
 DELHI CANTT.
 NEW DELHI- 110010.

 3:SECRETARY
 BORDER ROADS DEVELOPMENT BOARD
'B' WING 4TH FLOOR
 SENA BHAWAN
 NEW DELHI- 110011.

4:SECRETARY
DOPT.
NORTH BLOCK
PMO
NEW DELHI- 110001.

5:THE CHAIRMAN
UPSC
DHOLPUR HOUSE
SHAJAHAN ROAD
NEW DELHI- 110069.

6:THE COMPTROLLER and AUDITOR GENERAL OF INDIA C and AG
DEEN DAYAL UPATHYAY MARG
NEW DELHI- 110124.

7:THE CHIEF ENGINEER
PROJECT UDAYAK GREF
CE P UDAYAK
C/O- 99 APO
PIN- 931715.

 8:THE COMMANDER
48 BRTF GREF
 C/O- 99 APO
 PIN- 930048.

 9:THE OFFICER COMMANDING
1444 BCC GREF
 C/O- 99 APO
 PIN- 931444.
 ------------
                                                                         Page No.# 4/4

           Advocate for : MR.I H SAIKIA
           Advocate for : appearing for THE UNION OF INDIA and 8 ORS



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

11.02.2026

On the request made by the learned counsel for the petitioner, matter stands deferred to be listed on 16.03.2026.

JUDGE

Comparing Assistant