Citation : 2026 Latest Caselaw 1056 Gua
Judgement Date : 11 February, 2026
Page No.# 1/6
GAHC010190972023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/388/2024
SAFED ALI,
S/O AMIN ALI, R/O NALBARI TOWN, WARD NO. 7 MOUZA KHATA,
P.S.NALBARI, DIST. NALBARI.
VERSUS
JAINAL ALI AND ORS.
S/O LATE SABER ALI, R/O VILL. HARIPUR, MOUZA BANAKUCHI, P.S. AND
DIST. NALBARI, ASSAM
2:AKLEMA BIBI
W/O LATE RAFIQUE ALI
D/O JAINAL ALI
R/O VILL. HARIPUR
MOUZA BANAKUCHI
P.S. AND DIST. NALBARI
ASSAM
PIN 781340.
3:MOHAMMAD ALI
S/O LATE SABER ALI
R/O VILL. HARIPUR
MOUZA BANAKUCHI
P.S. AND DIST. NALBARI
ASSAM
PIN 781340.
4:RANJAN ALI
S/O LATE SABER ALI
R/O VILL. HARIPUR
Page No.# 2/6
MOUZA BANAKUCHI
P.S. AND DIST. NALBARI
ASSAM
PIN 781340.
5:SERINA BIBI
W/O TAMIZ ALI
D/O LATE SABER ALI
R/O VILL. BOUSHAPARA
P.O. KHARHITA
P.S.BELSOR
DIST. NALBARI
ASSAM
PIN 781340.
6:RUPIYA BEGUM
W/O MOZIBAR RAHMAN
D/O LATE SABER ALI
R/O VILL. NALBARI TOWN
WARD NO.8
HOSUE NO.81
NEAR ASTC BUS STAND
P.O. AND DIST. NALBARI
ASSAM
PIN 781335.
7:GIASUDDDIN AHMED
S/O LATE SABER ALI
R/O VILL. P.O. BANAKUCHI
P.S. AND DIST. NALBARI
ASSAM
PIN 78134
Advocate for the Petitioner : MR D CHOUDHURY, MR M CHOUDHURY,MRS A K
CHOUDHURY
Advocate for the Respondent : MR. S HUSSAIN (R-6), MR Z HUSSAIN(R-1,2,3,4,5,7),MR. M
HOQUE (R-1,2,3,4,5,7),MR. S HUSSAIN(R-1,2,3,4,5,7),MR Z HUSSAIN (R-6)
Linked Case : I.A.(Civil)/2981/2024
Page No.# 3/6
SAFED ALI
S/O AMIN ALI
R/O NALBARI TOWN
WARD NO. 7 MOUZA - KHATA
P.S.-NALBARI
DIST. - NALBARI.
VERSUS
JAINAL ALI AND 6 ORS
S/O LATE SABER ALI
VILL- HARIPUR
MOUZA- BANAKUCHI
P.S.-NALBARI
DIST- NALBARI
ASSAM
PIN-781340
2:AKLEMA BIBI
W/O LATE RAFIQUE ALI
D/O JAINAL ALI
VILL- HARIPUR
P.O.-BANAKUCHI
P.S. AND DIST- NALBARI
ASSAM
PIN-781340
3:MOHAMMAD ALI
S/O LATE SABER ALI
VILL- HARIPUR
P.O.-BANAKUCHI
P.S. AND DIST- NALBARI
ASSAM
PIN-781340
4:RANJAN ALI
S/O LATE SABER ALI
VILL- HARIPUR
P.O.-BANAKUCHI
P.S. AND DIST-NALBARI
ASSAM
PIN-781340
5:SERINA BIBI
W/O TAMIZ ALI
D/O LATE SABER ALI
VILL- BOUSHAPARA
Page No.# 4/6
P.O.-KHARHITA
P.S.-BELSOR
DIST- NALBARI
ASSAM
PIN-781340
6:RUPIYA BEGUM
W/O MOZIBAR RAHMAN
D/O LATE SABER ALI
VILL- NALBARI TOWN
WARD NO. 8
HOUSE -81 (NEAR ASTC BUS STAND)
P.O.
P.S. AND DIST-NALBARI
ASSAM
PIN-781335
7:GIASUDDIN AHMED
S/O LATE SABER ALI
VILL- HARIPUR
P.O.-BANAKUCHI
P.S. AND DIST- NALBARI
ASSAM
PIN-781340
------------
Advocate for : MR D CHOUDHURY
Advocate for : appearing for JAINAL ALI AND 6 ORS
Linked Case : I.A.(Civil)/390/2024
SAFED ALI
S/O AMIN ALI
R/O NALBARI TOWN
WARD NO. 7 MOUZA KHATA
P.S.NALBARI
DIST. NALBARI.
VERSUS
JAINAL ALI AND ORS.
S/O LATE SABER ALI
R/O VILL. HARIPUR
MOUZA BANAKUCHI
P.S. AND DIST. NALBARI
ASSAM
Page No.# 5/6
------------
Advocate for : MR.D CHOUDHURY
Advocate for : appearing for JAINAL ALI AND ORS.
Linked Case : RSA/276/2014
SAFED ALI
S/O AMIN ALI
R/O NALBARI TOWN
WARD NO. 7 MOUZA KHATA
P.S.NALBARI
DIST. NALBARI.
VERSUS
SABER ALI
S/O NUR ALI
VILL. HARIPUR
MOUZA BATAHGHILA
P.S. NALBARI
DIST. NALBARI
ASSAM.
------------
Advocate for : MR.D CHOUDHURY
Advocate for : MS.C R SARKAR appearing for SABER ALI
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
11.02.2026 Learned counsel Mr. Z. Hussain is present for the respondents. List this matter after 1 (one) week.
Page No.# 6/6
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