Page No.# 1/3 vs Champu Roy And 2Ors
2026 Latest Caselaw 1046 Gua

Gauhati High Court

Page No.# 1/3 vs Champu Roy And 2Ors on 11 February, 2026

                                                                 Page No.# 1/3

GAHC010014242015




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/103/2015

         KALPANA RANI SHARMA and ANR
         FATHER'S NAME NOT KNOWN

         2: SRI KALIPADA SHARMA

          S/O LATE HARENDRA SHARMA
          BOTH ARE OF VILL. UMAPATI ANORPUR P.O. KARNAMADHU
          P.S. and DIST. KARIMGANJ
          ASSAM

         VERSUS

         CHAMPU ROY and 2ORS
         W/O SRI SUKUMAR ROY, VILL. UMAPATI, AT PRESENT RESIDING AT EAST
         BAZAR ROY NAGAR NEAR RAILWAY SLIDING, P.O., P.S. and DIST.
         KARIMGANJ.

         2:ON THE DEATH OF SUKUMAR ROY HIS LEGAL HEIRS
         VIZ

         2.1:MS ANAMIKA ROY
          D/O LATE SUKUMAR ROY
          R/O ROY NAGAR
          NEAR BEKAM CHAND BALIKA VIDYANIKETAN
          P.O. AND P.S. KARIMGANJ
          DIST. KARIMGANJ - 788711

         2.2:MS DEEPSHIKA ROY
          D/O LATE SUKUMAR ROY
          R/O ROY NAGAR
          NEAR BEKAM CHAND BALIKA VIDYANIKETAN
          P.O. AND P.S. KARIMGANJ
          DIST. KARIMGANJ - 788711
                                         Page No.# 2/3

2.3:MS RUPSHIKA ROY
 D/O LATE SUKUMAR ROY
W/O SHRI NITESH BHURA
 R/O ROY NAGAR
 NEAR BEKAM CHAND BALIKA VIDYANIKETAN
 P.O. AND P.S. KARIMGANJ
 DIST. KARIMGANJ - 788711

3:ON THE DEATH OF JATINDRA MOHAN ROY
HIS LEGAL HEIRS
 NAMELY-

3.1:ASHISH ROY
 S/O LATE JATINDRA MOHAN ROY
VILL-UMAPATI (ANORPUR)
 P.O.-AMBARKHANA
 P.S. AND DIST-KARIMGANJ
ASSAM
 PIN-788712

3.2:SWAPAN ROY
 S/O LATE JATINDRA MOHAN ROY
VILL-UMAPATI (ANORPUR)
 P.O.-AMBARKHANA
 P.S. AND DIST-KARIMGANJ
ASSAM
 PIN-788712

3.3:BABLU ROY
 S/O LATE JATINDRA MOHAN ROY
VILL-UMAPATI (ANORPUR)
 P.O.-AMBARKHANA
 P.S. AND DIST-KARIMGANJ
ASSAM
 PIN-788712

3.4:RAJU ROY
 S/O LATE JATINDRA MOHAN ROY
VILL-UMAPATI (ANORPUR)
 P.O.-AMBARKHANA
 P.S. AND DIST-KARIMGANJ
ASSAM
 PIN-788712

3.5:RUBY ROY
 D/O LATE JATINDRA MOHAN ROY
VILL-UMAPATI (ANORPUR)
 P.O.-AMBARKHANA
                                                                        Page No.# 3/3

           P.S. AND DIST-KARIMGANJ
           ASSAM
           PIN-78871

Advocate for the Petitioner : MS.A CHAKRABORTY, MR.P K ROY,MR.S K
CHAKRABORTY,MS.M DUTTA

Advocate for the Respondent : MR.S DAS, MR. B SARMA(R-1&2),MR.A CHETIA(R-1&2),MR.P
M TALUKDAR(R-3),MR.S DAS(R-3),FOR CAVEATOR,MR.G N SAHEWALLA(R-
1&2),MD.ASLAM(R-1&2)




                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                     ORDER

Date : 11.02.2026

Learned counsel Mr. S.K. Chakraborty for the appellants has prayed for adjournment.

Learned Senior Advocate Mr. G.N. Sahewalla is present for the respondents.

List this matter positively for hearing on 12.03.2026.

JUDGE

Comparing Assistant