Citation : 2026 Latest Caselaw 1032 Gua
Judgement Date : 10 February, 2026
Page No.# 1/7
GAHC010139192025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3647/2025
MS SAPTAGON ASIA PRIVATE LIMITED
9FORMERLY G-ENG ADVISORY PVT. LTD,
HAVING ITS REGD. OFFICE AT PLOT EMERALD ESTATE PRIMARY
SCHOOL, ADJACENT WORLD MARKET MALL, SECTOR 65, GURUGRAM,
GURGAON, HARYANA,
REP. BY AUTH. REP. KUMARI PRIYANKA, AGE-26,
D/O- JAI SINGH HOODA,
RESIDENT OF HOUSE NO 295 GALI NO 2, DAYANAND NAGAR,
BAHADURGARH, HARYANA
VERSUS
THE UNION OF INDIA
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA ,
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAWAN,
NEW DELHI
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
UNDER MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
REPRESENTED BY ITS CHAIRMAN
G-5AND6
SECTOR-10
DWARKA
NEW DELHI
3:THE REGIONAL OFFICER
NORTH EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
Page No.# 2/7
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
4:GENERAL MANAGER (TECH) NORTH EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN -781006.
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NORTH-EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
6:THE PROJECT DIRECTOR NHAI
PIU BONGAIGAON
(NATIONAL HIGHWAYS AUTHORITY OF INDIA)
DOLAIGAON
MAJPARA (OPP.NAAM GHAR)
DISTRICT - BONGAIGAON
ASSAM
7:MS SHIV BUILDINDIA PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJ ZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT. PIN - 382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT - BAJALI
ASSAM
Advocate for the Petitioner : MR S R A NASER, MD F FARIDI,MR. A DHAR,MR P S
DEKA,MR. A CHETRY
Advocate for the Respondent : DY.S.G.I., MR. S K MEDHI(C.G.C),SC, NHAI
Page No.# 3/7
Linked Case : WP(C)/4833/2025
M/S KHANNA DESIGNERS AND CONSULTANTS PVT LTD
(CORPORATE IDENTITY NUMBER U74900PB2013PTC037662) HAVING ITS
REGD OFFICE AT H.NO-672
SST NAGAR PATIALA
PUMJAB
PIN-147001
INDIA AND ALSO HAVING ITS ADMINISTRATIVE OFFICE AT 473
PACE CITY -II
SECTOR -37
GURUGRAM HARYANA PIN-122004
REP. HEREIN BY BANAMALI ROUTH
AGE 32 YRS
S/O- BIKASH ROUTH
PERMANENT R/O- H.NO-16
GALI NO-2
VILL- TIKRI
SECTOR 48
GURRGAON
HARYANA
PIN-122018
2: SUMEET KHANNA
S/O- SUBHASH CHANDER KHANNA
PERMANENT RESIDENT OF
VILLA NO-3
TULIP IVORY
SECTOR 70
BADSHAHPUR
GURGAON
PIN-122101 AND MANAGING DIRECTOR OF THE M/S KHANNA DESIGNER
AND CONSULTANTS PRIVATE LIMITED
I.E OETIONER NO-1 (DIN-07901541) PRESENTLY R/O- VILLA NO-3
TULIP IVORY
SECTOR 70
GURGAON
PIN-122101
VERSUS
THE UNION OF INDIA AND OTHRS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
Page No.# 4/7
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN-1
PARLIAMENT STREET
NEW DELHI-01
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REPRESENTED BY ITS CHAIRMAN G 5 AND 6
SECTOR 10
DWARKA
NEW DELHI-110075.
3:THE REGIONAL OFFICER
NORTH EAST DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
4:GENERAL MANAGER (TECH) NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
6:THE PROJECT DIRECTOR
NHAI
PIU-BONGAIGAON
(NHAI)
DOLAIGAON
MAJPARA (OPP. NAMGHAR)
DIST- BONGAIGAON
ASSAM
7:M/S SHIV BUILDINDIA PRIVATE LIMITED
Page No.# 5/7
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT
PIN-382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT-BAJALI
ASSAM
8:M/S TPF ENGINEERING PRIVATE LIMITED
REPRESENTED BY ITS DIRECTOR HAVING ITS REGISTERED OFFICE AT 1401
RUPA SAPPHIRE
PLOT NO. 12
SECTOR 18
OPPOSITE SANPADA RAILWAY
SION-PANVEL HWY
VASHI
NAVI MUMBAI
MAHARASHTRA
PIN-4004705
9:MAV ASSOCIATES LLP
HAVING ITS REGISTERED OFFICE AT 1ST FLOOR
A-21
PUSHPANJALI ENCLAVE
PITAMPURA
DELHI
PIN-110034
------------
Advocate for : MS. S NATH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND OTHRS
Page No.# 6/7
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 10.02.2026
Heard Mr. A. Dhar, learned counsel, appearing for the petitioner in WP(C).No.3647/2025 and Mr. P. S. Deka, learned counsel, appearing for the petitioner in WP(C).No.4833/2025. Also heard Mr. D. Saikia, learned Senior Counsel, assisted by Ms. R. Bora, learned counsel, appearing on behalf of the NHIDCL authorities, in the above noted writ petitions.
Mr. A. Dhar, learned counsel, appearing for the petitioner in WP(C).No.3647/2025, has brought on record an additional affidavit filed by the petitioner today.
Ms. R. Bora, learned counsel, assisting Mr. D. Saikia, learned Senior Counsel, appearing for the NHIDCL authorities, prays that they be granted 3 (three) weeks time to respond to the contentions and documents brought on record by the petitioners through the additional affidavit filed today.
Prayer accepted.
As agreed to by the learned counsel for the parties, Registry to list these matters again on 10.03.2026.
Before the next date of listing, the NHIDCL authorities shall bring on record their response to the additional affidavit filed by the petitioner in WP(C).No.3647/2025, if so advised.
Page No.# 7/7
Interim order, passed earlier, to continue till the next date of listing.
JUDGE
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