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Smti Bina Dutta vs Smti Malati Bala Gogoi And 2 Ors
2026 Latest Caselaw 1023 Gua

Citation : 2026 Latest Caselaw 1023 Gua
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Smti Bina Dutta vs Smti Malati Bala Gogoi And 2 Ors on 10 February, 2026

                                                                 Page No.# 1/4

GAHC010016742017




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/91/2017

         SMTI BINA DUTTA
         W/O SRI DIPAK DUTTA, R/O GANESH PARA, A.K. DEV ROAD, NEAR BATHO
         MANDIR, GUWAHATI 781025



         VERSUS

         SMTI MALATI BALA GOGOI and 2 ORS
         W/O LATE PADMA KUMAR GOGOI

         2:ON THE DEATH OF SRI BAKUL KUMAR GOGOI AND HIS LEGAL HEIRS -
          NAMELY-

         2.1:SMTI. JITUMONI GOGOI
         WIFE OF LATE BAKUL KUMAR GOGOI
          RESIDENT OF HOUSE NO.7
          MACHKHOWA
         A.T.ROAD
          NEAR USHA BUILDING
          GUWAHATI-781009
          DIST. KAMRUP (M)
         ASSAM.

         2.2:MS.SIVANI GOGOI
          D/O. LATE BAKUL KUMAR GOGOI

         RESIDENT OF HOUSE NO.7
         MACHKHOWA
         A.T.ROAD
         NEAR USHA BUILDING
         GUWAHATI-781009
         DIST. KAMRUP (M)
         ASSAM.
                                                                          Page No.# 2/4


            2.3:SRI BIJIT GOGOI
             S/O. LATE BAKUL KUMAR GOGOI

            RESIDENT OF HOUSE NO.7
            MACHKHOWA
            A.T.ROAD
            NEAR USHA BUILDING
            GUWAHATI-781009
            DIST. KAMRUP (M)
            ASSAM.

            3:PRADIP KUMAR GOGOGI
             NO. 2 and 3 ARE THE SONS OF LATE PADMA KR. GOGOI ALL ARE R/O
            MACHKHOWA
            A.T. ROAD
             P.O. and P.S. BHARALUMUKH
             DIST. KAMRUP M
            ASSAM

Advocate for the Petitioner   : MR.A SATTAR, MR.H K BARUAH,MR.Z MUKIT

Advocate for the Respondent : MR.A BURAGOHAINR- 1-3, MR. A N I HUSSAIN(R- 1-3),MR. R
DUBEY,MS. A B KAYASTHA(R- 1-3),MR.R J BORDOLOI(R- 1-3),MR.R ALI(R- 1-3)




             Linked Case : RSA/90/2017

            SRI DIPAK DUTTA
            S/O LATE LAKHIRAM DUTTA
            R/O GANESH PARA
            A.K. DEV ROAD
            NEAR BATHO MANDIR
            GUWAHATI 781025


             VERSUS

            SMTI MALATI BALA GOGOI and 2 ORS
            W/O LATE PADMA KUMAR GOGOI

            2:ON THE DEATH OF BAKUL KUMAR GOGOI
            HIS LEGAL HEIRS
             NAMELY-
                                                                           Page No.# 3/4


          2.1:SMTI JITUMONI GOGOI
          W/O LATE BAKUL KUMAR GOGOI

          R/O HOUSE NO. 7
          MACHKHOWA
          A.T. ROAD
          NEAR USHA BUILDING
          GUWAHATI-781009
          DISTRICT KAMRUP (M)
          ASSAM

          2.2:SRI BIJIT GOGOI
          S/O LATE BAKUL KUMAR GOGOI

          R/O HOUSE NO. 7
          MACHKHOWA
          A.T. ROAD
          NEAR USHA BUILDING
          GUWAHATI-781009
          DISTRICT KAMRUP (M)
          ASSAM

           3:PRADIP KUMAR GOGOI

          NO.2 and 3 ARE THE SONS OF LATE PADMA KR. GOGOI ALL ARE R/O
          MACHKHOWA
          A.T. ROAD
          P.O. and P.S. BHARALUMUKH
          DIST. KAMRUP M
          ASSAM.
          ------------
          Advocate for : MR.Z MUKIT
          Advocate for : MR.R ALIR- 1-3 appearing for SMTI MALATI BALA GOGOI and 2
          ORS



                                BEFORE
                   HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

10.02.2026

Heard Mr. A. Sattar, learned counsel for the appellants and Mr. R. Dubey, learned counsel for the respondents.

Page No.# 4/4

Mr. Sattar submits that he has some difficulty today to argue these matters and therefore, the same may be listed on another date. The prayer is allowed.

List these matters on 12.03.2026.

JUDGE

Comparing Assistant

 
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