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Gauhati High Court
Page No.# 1/6 vs Page No.# 5/6 on 8 April, 2026
Page No.# 1/6
GAHC010259742025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6815/2025
KARUNAMAY DAS AND OTHRS
SON OF- LATE HARKUMAR DAS, RESIDENT OF VILL.- MOHADEBPUR VIA
DHOLAI BAZAR, P.S.- DHOLAI, DISTRICT- CACHAR, ASSAM. PIN- 788114.
2: SUMIT KUMAR GHOSH
SON OF- LATE SUSHIL CHANDRA GHOSH
RESIDENT OF VILL.- WEST KRISHNACHARAN ROAD
P.S.- SILCHAR
DISTRICT- CACHAR
ASSAM. PIN- 788005.
3: JAPAN CHANDRA DAS
SON OF- LATE ABINASH CHANDRA DAS
RESIDENT OF VILL. P.O- JIRIGHAT
P.S.- JIRIGHAT
DISTRICT- CACHAR
ASSAM. PIN- 788104.
4: Y KUNDALAL SINGHA
SON OF- Y. KUNJESWAR SINGHA
RESIDENT OF VILL.- SIBPUR PART- II
P.O.- SIBPUR
P.S.- LAKHIPUR
DISTRICT- CACHAR
ASSAM. PIN- 788098.
5: ACHYUTANANDA DHAR
SON OF- LATE AMARENDRA DHAR
RESIDENT OF VILL.- 2ND LINK ROAD
LANE NO. 6A
HOUSE NO. 02
P.O.- LINK ROAD
P.S.- SILCHAR
Page No.# 2/6
DISTRICT- CACHAR
ASSAM. PIN- 788006
6: BISWAJIT PAUL
SON OF- LATE BINOD BIHARI PAUL
RESIDENT OF VILL.- DESHABABDHU ROAD
SILCHAR
P.O.- RANGIRKHARI
P.S.- SILCHAR
DISTRICT- CACHAR
ASSAM. PIN- 788005.
7: KAKOLI SIKIDAR (BHATTACHARJEE)
WIFE OF- KAMALESH BHATTACHARJEE
RESIDENT OF VILL.- JOYKUMAR ROAD
MALUGRAM
P.O P.S.- SILCHAR
DISTRICT- CACHAR
ASSAM. PIN- 788002.
8: TAIOBUR RAHMAN CHOUDHURY
SON OF- LATE MOKLISH UDDIN CHOUDHURY
RESIDENT OF VILL.- BERABACK
P.O.- NOZDIRGRAM
P.S.- SONAI
DISTRICT- CACHAR
ASSAM. PIN- 788121.
9: PRASANTA TAMULI
SON OF- LATE SONAI TAMULI
RESIDENT OF VILL.- ARADHAL NAGAKHALIA
WARD NO. 2
P.O.- NOZDIRGRAM
P.O P.S.- DHEMAJI
DISTRICT- CACHAR
ASSAM. PIN- 787057.
10: JITEN DUTTA
SON OF- LATE MANESWAR DUTTA
RESIDENT OF VILL.- KALAKATA
P.O. P.S.- DHAKUKHANA
DISTRICT- LAKHIMPUR
ASSAM. PIN- 787055.
11: SAILEN BAISHYA
SON OF- LATE KRIPA BAISHYA
RESIDENT OF VILL.- DALIBARI
P.O.- DADARA
Page No.# 3/6
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104
12: MUNINDRA DAIMARI
SON OF- LATE SAMAL DAIMARI
RESIDENT OF VILL.- GELABIL HIRAMATI
P.O.- ORANG
P.S.- ORANG
DISTRICT- UDALGURI
ASSAM. PIN- 784114.
13: KOUSHIK PATHAK
SON OF- LATE NARESWAR PATHAK
RESIDENT OF VILL. P.O.- PANIGAON
P.S.- BELSOR
DISTRICT- NALBARI
ASSAM. PIN- 781303.
14: DIPAK NATH
SON OF- LATE RATNESWAR NATH
RESIDENT OF VILL.- MATHPARA
P.O. P.S.- CHHAYGAON
DISTRICT- KAMRUP
ASSAM. PIN- 781124.
15: KUSHAL KALITA
SON OF- LATE CHABIN KALITA
RESIDENT OF VILL.- CHHAYGAON DHAKANABARI
P.O. P.S.- CHHAYGAON
DISTRICT- KAMRUP
ASSAM. PIN- 781124.
16: MD INSAN ALI
SON OF- AJAD ALI
RESIDENT OF VILL. P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
17: MAHESH DAS
SON OF- LATE UMA RAM DAS
RESIDENT OF VILL. P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
18: MD SAYEDAR RAHMAN
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SON OF- LATE MD. SAMCHER ALI
RESIDENT OF VILL.- 2 NO. DAMPUR
P.O.- DAMPUR
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781102.
19: SUREN CHANDRA BARMAN
SON OF- LATE BIVISION BARMAN
RESIDENT OF VILL.- SINGIMARI
P.O.- ROWMARI
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
20: DEBEN DAS
SON OF- LATE SANTA DAS
RESIDENT OF VILL. P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
21: RATNESWAR BAISHYA
SON OF- LATE BIPIN CHANDRA BAISHYA
RESIDENT OF VILL. DALIBARI
P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
22: MD PHUKAN ALI
SON OF- LATE MAHIM ALI
RESIDENT OF VILL. AGYATHURI
P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.
23: KALPA RAM DAS
SON OF- LATE BIREN CHANDRA DAS
RESIDENT OF VILL. P.O.- DADARA
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM. PIN- 781104.HAVING COMMON CAUSE OF ACTIO
VERSUS
Page No.# 5/6
THE STATE OF ASSAM AND OTHRS
TO BE REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, PHE
DEPARTMENT, DISPUR, GUWAHATI- 06.
2:THE SECRETARY TO THE GOVT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 01
3:THE CHIEF ENGINEER (PHE) WATER
HENGRABARI
GUWAHATI - 781036.
4:THE EXECUTIVE ENGINEER (PHE)
SILCHAR DIVISION NO. II
SILCHAR
DISTRICT- CACHAR. PIN- 788001.
5:THE EXECUTIVE ENGINEER (PHE)
SILCHAR DIVISION NO. I
SILCHAR
DISTRICT- CACHAR. PIN- 788001
6:THE EXECUTIVE ENGINEER (PHE)
DHEMAJI DIVISION
DISTRICT- DHEMAJI. PIN- 787057.
7:THE EXECUTIVE ENGINEER (PHE)
GHILAMARA DIVISION
GHILAMARA
DISTRICT- LAKHIMPUR. PIN- 787053.
8:THE EXECUTIVE ENGINEER (PHE)
GUWAHATI DIVISION NO. 1
GUWAHATI
DISTRICT- KAMRUP M. PIN- 781021.
9:THE EXECUTIVE ENGINEER (PHE)
MANGALDOI DIVISION
MANGALDOI
WARD NO. 7
DISTRICT- DARRANG. PIN- 784529.
10:THE EXECUTIVE ENGINEER (PHE)
BELSOR DIVISION
DISTRICT- NALBARI. PIN- 781304
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Advocate for the Petitioner : MR. A ISLAM, MR. L R MAZUMDER
Advocate for the Respondent : SC, P H E, SC, FINANCE
BEFORE
HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
08/04/2026
On the prayer of Mr. I Borthakur, learned Standing counsel, PHE, Registry
to list this matter again on 18.05.2026 to complete his instructions in the
matter.
No further adjournment shall be granted in the matter.
JUDGE
Comparing Assistant
