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Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 4 Ors on 8 April, 2026
Page No.# 1/6
GAHC010078812025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2336/2025
JHARNA DAS AND 24 ORS.
W/O- ANNADA DEB NATH, P.O- BHAKATPUR (RAJ GIRI LANE), DIST -
CACHAR, PIN - 788005.
2: SUPARNA DAS
W/O - DEBASISH DAS
NUTAN SARANI TARAPUR SHIVBARI ROAD
P.O- TARAPUR
SILCHAR
DIST - CACHAR
ASSAM
PIN- 788003.
3: JHARNA PAUL
C/O KAUSHIK CH. DEV
NETAJI ROAD SUBASHNAGAR
P.O- G.C COLLEGE
SILCHAR
DIST CACHAR
ASSAM
PIN-788004.
4: MINAKSHI DAS
C/O DIPU RANJAN DAS
VILL AND PO- KACHUDARAM PT- I
PS- KACHUDARAM BAZAR
DIST- CACHAR
PIN-788119.
5: PANCHALI DEY
D/O LT BANAMALI DEY
VILL AND P.O- BANGLA GHAT (SILCHAR)
DIST- CACHAR. ASSAM
Page No.# 2/6
6: RUSTANA BEGUM MAZUMDER
D/O LT- HARUN RASHID MAZUMDER
VILL- DAKSHIN KRISHNAPUR
P.O- SONABARIGHAT
P.S- SILCHAR
DIST- CACHAR
ASSAM
PIN- 788013.
7: GAYATRI DAS
D/O LT. KANAILAL DAS
DURGANAGAR PART- V
UDHARBOND
P.O- UDHARBOND
DIST- CACHAR
ASSAM
PIN- 788030.
8: DAIJEE AKTAR CHOUDHURY
W/O JAHIRRUL HAQUE CHOUDHURY
VILL -SATKARA KANDI PT- II
P.O- SATKARA KANDI PT- II
DIST- CACHAR ( ASSAM)
PIN- 788013.
9: TASLIMA KHANAM CHOUDHURY
W/O NURUL ISLAM LASKAR
VILL- RANGIRGHAT PT- I
DIST- CACHAR
P.S- SONAI
P.O- GOBINDA NAGAR.
10: NAZMA BEGUM LASKAR
W/O MUKIT AHMED MAZUMDER
VILL - TUNDURKANDI LINKROAD
WARD NO- II
P.O- SONAI
P.S- SONAI
DIST- CACHAR.
11: ROMIJUN NESSA BARBHUIYA
C/O TAMIZUR RAHMAN LASKAR
VILL- DAKSHIN MOHANPUR PART- 6
DIST- CACHAR
PS- KACHUDHRAM
PIN- 788119.
12: SANJITA BEGUM BARBHUIYA
Page No.# 3/6
W/O- RAJIKUL ISLAM LASKAR
VILL- BASKANDI PT- III
P.O- BASKANDI
P.S- LAKHIPUR DIST- CACHAR
ASSAM
PIN- 788101.
13: RAFALA BEGUM BARBHUIYA
W/O OLIUL ISLAM LASKAR
AMEERIA LANE
MADHURBOND
SILCHAR
CACHAR
ASSAM
PIN- 788001.
14: FARIDA BEGUM LASKAR
W/O BAHARUL HUSSAIN BARBHUIYA
VILL- GOBINDPUR- I
P.O- DUNRGIPAR
PIN-788101.
15: RASAMATI BALA DAS (PAUL)
W/O SRI PANKAJ KUMAR PAUL
VILL AND P.O- SRIGOURI
P.S- BADARPUR
DIST- SRIBHUMI
ASSAM
PIN- 788806.
16: SUPARNA DAS
W/O PRANOY KR. ROY
VILL- SALCHAPRA PT- III
P.O- SALCHAPRA
DIST - CACHAR
PIN- 788801.
17: SUPRIYA BEGUM LASKAR
W/O LT. NAMAR ALI LASKAR
VILL- GHAGRAPAR PT- I
P.O- SALCHAPRA
P.S- SILCHAR
DIST- CACHAR
PIN- 788801.
18: RAKHI CHANDA
W/O ASHOK DEB
Page No.# 4/6
VILL- PURANDARPUR
P.O- BORKHOLA
DIST- CACHAR
PIN- 788110.
19: RAUSHAMARA BEGUM BARBHUIYA
W/O- ABDUL MATLIB LASKAR
VILL- EAST GOBINDOPUR PART- III
P.O- EAST GOBINDOPUR
DIST- CACHAR (ASSAM)
PIN- 788101.
20: RUBIA KHATUN LASKAR
W/O ABDUL SAMAD MAZUMDER
VILL- DUDHPATIL - PT- V
P.O DUDHPATIL
SILCHAR
PI- 788003.
21: BABY SINGHA
W/O RAJENDRA SINGHA
VILL- KALINAGAR PT- I
P.O- DALU
DIST- CACHAR
PIN- 788111.
22: PROMILA SINGH CHETRI
W/O SUDHARSHAN SINGH CHATRI
VILL- BHAJANTIPUR PT- III
P.O- CHENCOORIE
DIST- CACHAR
PIN- 788007.
23: LEELA BARMAN
W/O SAMBIT BARMAN
VILL AND P.O - DALU
P.S- BORKHOLA
DIST- CACHAR
ASSAM
PIN -788111.
24: SIRINA BEGUM LASKAR
W/O DARUL HAQUE CHOUDHURY
VILL - UTTAR MOHANPUR
P.O- SONAI MUKH
DIST- CACHAR
PIN - 788119.
Page No.# 5/6
25: ARCHANA DAS
W/O SHRI ALOKESH DAS
LAKHIPUR TOWN
WARD NO- 8
P.O - LAKHIPUR
DIST - CACHAR
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, DEPARTMENT OF HEALTH AND FAMILY WELFARE, ASSAM
CIVIL SECRETARIAT, DISPUR, GUWAHATI, ASSAM, PIN- 781006.
2:THE DIRECTOR OF HEALTH SERVICES
(FW)
ASSAM
HENGRABARI
GUWAHATI
ASSAM
PIN-781036.
3:THE DIRECTOR OF HEALTH SERVICES
ASSAM
HENGRABARI
GUWAHATI
ASSAM
PIN-781036.
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-06.
5:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION
ASSAM
O/O OFFICE OF THE MISSION DIRECTOR
SAIKIA COMMERCIAL COMPLEX
SRINAGAR PATH
CHRISTIAN BASTI
GS ROAD
GUWAHATI
ASSAM
PIN-781005
Page No.# 6/6
Advocate for the Petitioner : MR B D DAS, MR. B PURKAYASTHA,MR. S SUTRADHAR,J.P.
BARUAH
Advocate for the Respondent : SC, HEALTH, SC, NHM
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 08.04.2026
A prayer is made on behalf of Mr. B Purkayastha, Learned Counsel for the
Petitioner, for an adjournment in the matter on the ground that he is out of
station.
Prayer accepted.
Registry to list the matter again on 04.05.2026.
JUDGE
Comparing Assistant
