Ahidul Islam vs The State Of Assam And 7 Ors
2026 Latest Caselaw 3295 Gua

Gauhati High Court

Ahidul Islam vs The State Of Assam And 7 Ors on 8 April, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/3

GAHC010004802026




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/393/2026

         AHIDUL ISLAM
         S/O LATE CHANDU SHEIKH,
         R/O. VILLAGE JANPARA P.S. DHARAMTUL,DISTRICT MORIGAON,
         ASSAM.PIN CODE 782412.



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE SECRETARY,TO THE GOVERNMENT OF ASSAM,
         POWER ELECTRICITY DEPARTMENT, DISPUR,GUWAHATI - 781006

         2:THE ASSAM POWER DISTRIBUTION LIMITED
          REPRESENTED CHAIRMAN
          BIJULI BHAWAN
          PALTANBAZAR
         GUWAHATI - 781001

         3:THE MANAGING DIRECTOR

          ASSAM POWER DISTRIBUTION COMPANY LIMITED
          BIJULI BHAWAN
          PALTAN BAZAR GUWAHATI - 781001


         4:THE CHIEF ELECTRICAL INSPECTOR

          TO THE GOVERNMENT OF ASSAM
          POWER ELECTRICITY DEPARTMENT
          1ST FLOOR
          HOUSEFED COMPLEX
          BELTOLA BASISTHA ROAD
          BASISTHA ROAD
                                                             Page No.# 2/3

           HOUSEFED
           DISPUR
           GUWAHATI
           ASSAM 781006.

           5:THE DISTRICT COMMISSIONER

           MORIGAON
           DISTRICT MORIGAON
           ASSAM-782105.

           6:THE SUB DIVISIONAL ENGINEER

           APDCL
           RAHA ELECTRICAL SUB-DIVISION
           APDCL
           RAHA
           DISTRICT NAGAON
           ASSAM.

           7:THE CHIEF EXECUTIVE OFFICER

           NAGAON ELECTRICAL CIRCLE APDCL
           CAR
           NAGAON SHAKTI BHAWAN.

           8:THE ASTT GENERAL MANAGER

            NAGAON ELECTRICAL DIVISIONAL-II
           APDCL
            CAR
            NAGAON
           ASSAM
           782001

For the Petitioner(s)   : Mr. S. U. Ahmed, Advocate

For the Respondent(s) : Mr. B. J. Talukdar, Sr. GA, Assam
                      : Mr. B. Das, Advocate
                      : Ms. N. Bordoloi, Standing Counsel
                                                                Page No.# 3/3

                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                   ORDER

Date : 08.04.2026

It has been submitted by Mr. B. J. Talukdar, the learned Senior Government Advocate appearing on behalf of the Chief Electrical Inspector that the affidavit has been filed on 07.04.2026 containing the Electrical Accident Report. However, the said affidavit however is not on record.

2. List this matter again on 15.05.2026.

3. The Registry is directed to bring on record the said affidavit.

4. The Petitioner would be at liberty to file any reply thereagainst.

JUDGE

Comparing Assistant