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Gauhati High Court
Page No.# 1/12 vs The State Of Assam And 10 Ors on 6 April, 2026
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/12
GAHC010023642025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/683/2025
SAMSUL HOQUE AND ANR
S/O- LATE SAHAR ALI, VILLAGE- DUMARDAHA PART-III, P.O-BALAJAN,
P.S-GAURIPUR, DISTRICT- DHUBRI, ASSAM PIN-783331.
2: FERAJUL HOQUE
S/O- LATE SAHAR ALI
VILLAGE- DUMARDAHA PART-III
P.O-BALAJAN
P.S-GAURIPUR
DISTRICT- DHUBRI
ASSAM PIN-783331
VERSUS
THE STATE OF ASSAM AND 10 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, LAND AND REVENUE DEPARTMENT, DISPUR,
GUWAHATI-06.
2:THE DISTRICT COMMISSIONER
DHUBRI
ASSAM. COMMISSIONER
P.O AND P.S AND DISTRICT-DHUBRI
ASSAM. PIN-783301.
3:THE SETTLEMENT OFFICER
DHUBRI
ASSAM
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
4:THE ASSISTANT SETTLEMENT OFFICER
Page No.# 2/12
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN- 783331.
5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
GHY-01.
7:PRABIR COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
8:PRADYUT BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
9:PRITAM COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM
DIST. JORHAT
ASSAM
PIN- 785006.
Page No.# 3/12
10:SMTI PARBATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781003.
11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781003
Linked Case : WP(C)/443/2025
KASHIM ALI @ KASHEM ALI AND 2 ORS
S/O- LATE KOSIR UDDIN SK
R/O- VILL.- MADHUSOULMARI
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
2: HAMIDUR RAHMAN
S/O- LATE NUR JAMAL SK
R/O- VILL.- MADHUSOULMARI
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
3: SHAHA ALAM PRODHANAI @ SHAHA ALAM
S/O- KASHIM ALI @ KASHEM ALI
R/O- VILL.- MADHUSOULMARI
P.O. KHUDIMARI
Page No.# 4/12
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
VERSUS
THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE DISTRICT COMMISSIONER
DHUBRI
ASSAM
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
3:THE SETTLEMENT OFFICER
DHUBRI
ASSAM
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
4:THE ASSISTANT SETTLEMENT OFFICER
GOLAKGANJ
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN- 783331.
5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.
6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
Page No.# 5/12
GUWAHATI-01.
7:PRABIR COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
8:PRADYUT BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
9:PRITAM COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM
DIST. JORHAT
ASSAM
PIN- 785006.
10:SMTI PARBATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
W/O- LATE DOUGLAS ARTHUR PHOOKAN
R/O- HOUSE NO. 28
Page No.# 6/12
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
Linked Case : WP(C)/344/2025
KASHIM ALI @ KASHEM ALI
S/O LATE KOSIR UDDIN SK.
RESIDENT OF MADHUSOULMARI
PO KHUDIMARI
PS GAURIPUR
DIST DHUBRI ASSAM 783331
2: HAMIDUR RAHMAN @ HAMEDUR RAHMAN
S/O LATE NUR JAMAL SK
RESIDENT OF MADHUSOULMARI
PO KHUDIMARI
PS GAURIPUR
DIST DHUBRI ASSAM 783331
3: SHAHA ALAM PRODHANAI @ SHAHA ALAM
S/O KASHIM ALI @ KASHEM ALI
RESIDENT OF MADHUSOULMARI
PO KHUDIMARI
PS GAURIPUR
DIST DHUBRI ASSAM 783331
VERSUS
THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR GUWAHATI 06
2:HE DISTRICT COMMISSIONER
DHUBRI
P.O. AND P.S. AND DIST- DHUBRI
ASSAM
PIN-783301
3:THE SETTLEMENT OFFICER
DHUBRI
P.O. AND P.S.-DHURBI
Page No.# 7/12
DIST-DHUBRI
ASSAM PIN-783301
4:THE ASSISTANT SETTLEMENT OFFICER
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S.- GOLAKGANJ
DIST- DHUBRI
ASSAM
PIN-783331
5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O. AND P.S.- DHUBRI
DIST-DHUBRI
ASSAM
PIN-783301
6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
GUWAHATI-01
7:PRABIR COOMAR BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
8:PRADYUT BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
9:PRITAM COOMAR BARUA
S/O LT. PRAKRITISH CHANDRA BARUA
R/O BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
Page No.# 8/12
JORHAT RESEARCH LABORATORY
ASSAM
DIST-JORHAT
ASSAM
PIN-785006
10:SMTI PARBATI BARUA
D/O LT. PRAKRITISH CHANDRA BARUA
R/O HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O.-SILPUKHURI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
PIN-781003
11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O LT. PRAKRISTISH CHANDRA BARUA
W/O LT. DOUGLAS ARTHUR PHOOKAN
R/O HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O.-SILPUKHURI
GUWAHATI
DIST-KAMRUP (M)
ASSAM
PIN-781003
12:BINA BARUA
W/O PRAKRITISH CHANDRA BARUA
R/O GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
Linked Case : WP(C)/678/2025
UMMEHANI AHMED
W/O- MD. SAPIOR RAHMAN
VILLAGE-DUMARDAHA PART-III P.O-BALAJAN
P.S-GAURIPUR
DISTRICT- DHUBRI
ASSAM PIN- 783331
Page No.# 9/12
VERSUS
THE STATE OF ASSAM AND 10 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
LAND AND REVENUE DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE DISTRICT COMMISSIONER
DHUBRI
ASSAM
P.O. AND P.S. AND DISTRICT- DHUBRI
ASSAM. PIN-783301
3:THE SETTLEMENT OFFICER
DHUBRI
ASSAM
P.O. AND P.S.- DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783301.
4:THE ASSISTANT SETTLEMENT OFFICER
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S.- GOLAKGANJ
DIST.- DHUBRI
ASSAM
PIN- 783331.
5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O. AND P.S.- DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783301.
6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
Page No.# 10/12
PANBAZAR
GUWAHATI-01.
7:PRABIR COOMAR BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.- GAURIPUR
DIST.- DHUBRI
ASSAM
PIN- 783331.
8:PARDYUT BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
MATIABAGH
P.O. AND P.S.- GAURIPUR
DIST.- DHUBRI
ASSAM
PIN- 783331.
9:PRITAM COOMAR BARUA
S/O- LT. PRAKRITISH CHANDRA BARUA
R/O- BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM.
DIST.- JORHAT
ASSAM
PIN- 785006.
10:PARBATI BARUA
D/O- LT. PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
Page No.# 11/12
WEST PUB SARANIA
P.O.- SILPUKHURI
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM
PIN- 781003.
11:PRANATI PHOOKAN @ PRANATI BARUA
D/O- LT. PRAKRITISH CHANDRA BARUA
W/O- LT. DOUGLAS ARTHUR PHOOKAN
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O.- SILPUKHURI
GUWAHATI
DISTRICT- KAMRUP(M)
ASSAM
PIN- 781003.
-
For the Petitioner(s) : Mr. M. Hussain, Advocate
For the Respondent(s) : Mr. J. Roy, Sr. Advocate
Mr. B. P. Sarmah, Advocate
Page No.# 12/12
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
06.04.2026
Heard the learned counsels appearing on behalf of the
parties.
2. List this matter on 21.04.2026 at 2:00 PM for final disposal.
3. Interim order passed earlier shall continue till the next date.
JUDGE
Comparing Assistant
