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Page No.# 1/14 vs The State Of Assam And 2 Ors
2026 Latest Caselaw 3178 Gua

Citation : 2026 Latest Caselaw 3178 Gua
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/14 vs The State Of Assam And 2 Ors on 6 April, 2026

                                                                      Page No.# 1/14

GAHC010013402026




                                                                undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/297/2026

         CHANDAMITA BARMAN AND 29 ORS
         W/O SRI RIKAN DAS, R/O TATIPARA, PO. VIP, AIRPORT, P.S. AZARA, DIST.
         KAMRUP M, PIN 781015, ASSAM.

         2: LEELAWATI PEGU
         W/O- SRICHANDAN KONWAR
          R/O- AMLAPATTY
          P.O./ P.S- GOGAMUKH
          DIST.- DHEMAJI
          PIN- 787034
         ASSAM

         3: PRONAMI BORAH
         W/O- SRIDHANTI SAIKIA
          R/O- CARE OF RAJENDRA NATH BORAH
          P.O.- BHOLABORI
          P.S.- NARAYANPUR
          DIST- LAKHIMPUR
          PIN- 787033
         ASSAM

         4: BANDITA SAIKIA
         W/O- SRIDIGANTA SAIKIA
          R/O- 1 NO. GEDARBORI
          P.O.- CHAKALAGHAT
          P.S.- JAJORI
          DIST- NAGAON
          PIN- 782142
         ASSAM

         5: CHINKUMANI TALUKDAR
         W/O- SRI JITU DEORI
          R/O- CARE OF SASHI MOHAN TALUKDAR
          P.O.- BHALUKI
                                 Page No.# 2/14

P.S.- PATACHARKUCHI
DIST- BAJALI
PIN- 781371
ASSAM

6: KASHMIRI BARUAH
W/O- SRIPARESH RABHA
 R/O- NIRAI ATI
 P/O- GABHORU SIVMANDIR
 P.S- TEZPUR
 DIST- SONITPUR
 PIN- 784153
ASSAM

7: NAYAN TRISHNA BORA
W/O- SRISAMUJJAL SAIKIA
 R/O- ROYAL AWAS
 PARUA CHARIALI
 BLOCK- D604
 P.O- NIKAMUL
 P.S.- TEZPUR
 PIN- 784501
ASSAM

8: ASHA MARY MOCHAHARI
W/O- SRI PRADIP MALAR
 R/O- KETEKIBARI
 CHANDIRAM BORAH PATH
 P.O/ P.S.- TEZPUR
 PIN- 784001
ASSAM

9: ANJALY LALRODING KHOJOL
 D/O- SRI NAGURTINKHUM KHAJOL
 R/O--HAFLONG
 P.O. AND P.S.- HAFLONG
 DIST- DIMA HASAO
 PIN- 788819
ASSAM

10: SANGITA KAKATI
W/O- SRI VICTOR ANUP
 R/O- SARUFULCHAKI
 P.O/ P.S.- GORESWAR
 DIST- TAMULPUR
 PIN- 781366
ASSAM
                                Page No.# 3/14

11: HEMAPRABHA NATH
W/O- SRI MAMIN CHANDRA NATH
 R/O- JOYBHUM
 P.O.- CHARAIKHOLA
 P.S.- KOKRAJHAR
 DIST- KOKRAJHAR
 PIN- 783376
ASSAM

12: BABITA SARMA
W/O- SRI HEMEN SHARMA
 R/O- JYOTI NAGAR PATH
 BYE LANE- 1
 H.NO.- 3
 NEAR GUWAHATI COLLEGE
 P.O- BAMUNIMAIDAN
 P.S.- CHANDMARI
 KAMRUP(M)PIN- 781021
ASSAM

13: NIBEDITA GOGOI
W/O-SRI MANOJ GOGOI
 R/O- KACHARI GAON
 P.O/ P.S - SOOTEA
 DIST- BISWANATH
 PIN- 784175
ASSAM

14: BANASHREE DAS
 D/O- SRI DWIJEN CHANDRA DAS
 R/O- MORNOI
 P.O/ P.S. - MORNOI
 DIST- GOALPARA
 PIN- 783101
ASSAM

15: NAMITA NARZARY
W/O-MR. ATUL KUMAR LOGOON
 R/O- VILLAGE NO.2 SOLUGURI
 BAMPATHAR

P.O.- TIOMIA
P.S.- TITABOR
DIST- JORHAT
PIN- 785630
ASSAM

16: LIPI SARMAH
                               Page No.# 4/14

W/O- SRI NILOTPAL KAUSHIK
R/O- BASISTHA
LATAKATA SRI MANTAPUR PATH
H.NO.- 26
P.O./P.S.- BASISTHA
DIST- KAMRUP(M)
PIN- 781029
ASSAM

17: RUPANJALI BORO
W/O- SRI MOHENDRA SWARGIARY
 R/O- NIZJULUKI
 P.O./P.S.- BARAMA
 DIST- BAKSA
 PIN- 781346
ASSAM

18: ANTARA CHUTIA
W/O- SRI RAHUL BEY
 R/O- CHAKARDO
 P.O./P.S.- AZARA
 DIST- KAMRUP(M)
 PIN- 781017
ASSAM

19: SANGEETA DEKA
W/O- SRI PRAHLAD BASUMATARY
 R/O- ROWMARI
 BANGALI
 P.O.- MAJROWMARI
 P.S.- DHEKIAJULI
 DIST- SONITPUR
 PIN- 784117
ASSAM

20: DIJUMANI DAS
W/O- SRI LAKSHI KALITA
 R/O- VIIL/P.O.- MAJPATHARI
 P.S.- SADAR
 DIST- NAGAON
 PIN- 782003
ASSAM

21: MINAKSHI DAS
W/O-SRI NAYANMONI GOGOI
 R/O- SAIKIA CHUBURI
 DEKARGAON
 P.O.- DEKARGAON
                                Page No.# 5/14

P.S.- TEZPUR
DIST- SONITPUR
PIN- 784502
ASSAM

22: ALPANA DEKA
W/O- SRI RAJUMONI BORA
 R/O- VILL- GHANHI MAHORIATI
 P.O.- GHANHI BHATIKURI
 P.S.- RAHA
 DIST- NAGAON
 PIN- 782144
ASSAM

23: FIROZA BEGUM
W/O- MD. LUKMAN KHAN
 R/O- BANBAHAR
 P.O.- KAYAKUCHI
 P.S.- BARPETA
 DIST- BARPETA
 PIN- 781352
ASSAM

24: MUNMI SINGH
W/O- SRI GAUTAM SAIKIA
 R/O- NO. 2 KONWAR GAON
 BETBARI
 P.O.- BETBARI
 P.S.- SIVASAGAR
 DIST- SIVASAGAR
 PIN- 785640
ASSAM

25: JEWEL TAYUNG
W/O- SRI DHRUBAJYOTI PATHARI
 R/O- KARPUM PALI GAON
 P.O./ P.S.- GOGAMUKH
 DIST- DHEMAJI
 PIN- 787034
ASSAM

26: SAMIMA SULTANA
 D/O- SYED FAZAL ALI
VILL- MAMUDPUR
 P.O.- RANIGANJ
 P.S.- SAPATGRAM
 DIST- DHUBURI
 PIN- 783345
                                                      Page No.# 6/14

ASSAM

27: BEGUM MEHJUBA YASMIN
W/O- MD. ARIF AHMED
 R/O- NA-ALI
 UTTAR HATICHUNGI
 P.O.- DHEKIAJULI
 P.S.-JORHAT DIST- JORHAT
 PIN- 785009
ASSAM

28: ANJUWARA BEGUM
 D/O- AZNUR ALI DEWAN
 R/O- VILL/P.O.- KALITAKUCHI
 P.S.- HAJO
 DIST- KAMRUP
 PIN- 781102
ASSAM

29: JITU DAS KALITA
 D/O-SRI BINOD BIHARI DAS
W/O- DIPAK KALITA
 R/O- UNIVERSITY AREA
 LANKESWAR
 NATUN BASTI
 P.O./P.S.- JALUKBARI
 DIST- KAMRUP(M)
 PIN- 781014
ASSAM

30: SARBANI BHATTACHARJEE
W/O- SRI KABIYAL MUKHERJEE
 R/O- WARD NO. 3
 SUBHASHPALLY
 P.O./P.S.- KOKRAJHAR
 DIST- KOKRAJHAR
 PIN- 783370
ASSA

VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GUWAHATI 6

2:SMT. BULUMA SAIKIA
WIFE OF SRI AMARENDRA KALITA
 RESIDENT OF GOPAL NAGAR
                                                                 Page No.# 7/14

             NOONMATI
             GUWAHATI-20
             DISTRICT- KAMRUP (M)
             GENERAL SECRETARY
             ALL ASSAM A.N.M. AND L.H.S. SERVICE ASSOCIATION

            3:THE STATE OF ASSAM
             REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
             HEALTH AND FAMILY WELFARE DEPARTMENT
             DISPUR
             GUWAHATI-6

            4:THE DIRECTOR OF HEALTH SERVICES
            ASSAM
             HENGERABARI
             GUWAHATI

            5:THE DIRECTOR OF HEALTH SERVICES (FW)
            ASSAM
             HENGERABARI
             GUWAHAT

Advocate for the Petitioner   : MR R SINGHA, MS S PATOWARY

Advocate for the Respondent : MR. M NATH, SC, HEALTH AND F W




             Linked Case : WP(C)/6016/2025

            ALL ASSAM A.N.M. AND L.H.S. SERVICE ASSOCIATION AND ANR
            A REGISTERED ORGANIZATION HAVING ITS OFFICE AT GOPAL NAGAR
            NOONMATI
            GUWAHATI- 781020
            DISTRICT- KAMRUP (M)
            ASSAM
            REPRESENTED BY ITS PRESIDENT SMT. NILU GOGOI
            59 YEARS

            2: SMT. BULUMA SAIKIA
            WIFE OF SRI AMARENDRA KALITA
             RESIDENT OF GOPAL NAGAR
             NOONMATI
             GUWAHATI-20
                                                   Page No.# 8/14

DISTRICT- KAMRUP (M)
GENERAL SECRETARY
ALL ASSAM A.N.M. AND L.H.S. SERVICE ASSOCIATION
VERSUS

THE STATE OF ASSAM AND 32 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-6

2:THE DIRECTOR OF HEALTH SERVICES
ASSAM
 HENGERABARI
 GUWAHATI

3:THE DIRECTOR OF HEALTH SERVICES (FW)
ASSAM
HENGERABARI
GUWAHATI

4:CHANDAMITA BARMAN
W/O SRI RIKAN DAS
R/O TATIPARA
P.O.- VIP
AIRPORT
P.S.- AZARA
DIST- KAMRUP (M)
PIN- 781015
ASSAM

5:LEELAWATI PEGU
W/O- SRICHANDAN KONWAR
R/O- AMLAPATTY
P.O./ P.S- GOGAMUKH
DIST.- DHEMAJI
PIN- 787034
ASSAM

6:PRONAMI BORAH
W/O- SRIDHANTI SAIKIA
R/O- CARE OF RAJENDRA NATH BORAH
P.O.- BHOLABORI
P.S.- NARAYANPUR
DIST- LAKHIMPUR
PIN- 787033
ASSAM
                                     Page No.# 9/14


7:BANDITA SAIKIA
W/O- SRIDIGANTA SAIKIA
R/O- 1 NO. GEDARBORI
P.O.- CHAKALAGHAT
P.S.- JAJORI
DIST- NAGAON
PIN- 782142
ASSAM

8:CHINMUMANI TALUKDAR
W/O- SRI JITU DEORI
R/O- CARE OF SASHI MOHAN TALUKDAR
P.O.- BHALUKI
P.S.- PATACHARKUCHI
DIST- BAJALI
PIN- 781371
ASSAM

9:KASHMIRI BARUAH
W/O- SRIPARESH RABHA
R/O- NIRAI ATI
P/O- GABHORU SIVMANDIR
P.S- TEZPUR
DIST- SONITPUR
PIN- 784153
ASSAM

10:NAYAN TRISHNA BORA
W/O- SRISAMUJJAL SAIKIA
R/O- ROYAL AWAS
PARUA CHARIALI
BLOCK- D604
P.O- NIKAMUL
P.S.- TEZPUR
PIN- 784501
ASSAM

11:ASHA MARY MOCHAHARI
W/O- SRI PRADIP MALAR
R/O- KETEKIBARI
CHANDIRAM BORAH PATH
P.O/ P.S.- TEZPUR
PIN- 784001
ASSAM

12:ANJALY LALRODING KHOJOL
D/O- SRI NAGURTINKHUM KHAJOL
                               Page No.# 10/14

R/O--HAFLONG
P.O. AND P.S.- HAFLONG
DIST- DIMA HASAO
PIN- 788819
ASSAM

13:SANGITA KAKATI
W/O- SRI VICTOR ANUP
R/O- SARUFULCHAKI
P.O/ P.S.- GORESWAR
DIST- TAMULPUR
PIN- 781366
ASSAM

14:HEMAPRABHA NATH
W/O- SRI MAMIN CHANDRA NATH
R/O- JOYBHUM
P.O.- CHARAIKHOLA
P.S.- KOKRAJHAR
DIST- KOKRAJHAR
PIN- 783376
ASSAM

15:BABITA SARMA
W/O- SRI HEMEN SHARMA
R/O- JYOTI NAGAR PATH
BYE LANE- 1
H.NO.- 3
NEAR GUWAHATI COLLEGE
P.O- BAMUNIMAIDAN
P.S.- CHANDMARI
KAMRUP(M)PIN- 781021
ASSAM

16:NIBEDITA GOGOI
W/O-SRI MANOJ GOGOI
R/O- KACHARI GAON
P.O/ P.S - SOOTEA
DIST- BISWANATH
PIN- 784175
ASSAM

17:BANASHREE DAS
D/O- SRI DWIJEN CHANDRA DAS
R/O- MORNOI
P.O/ P.S. - MORNOI
DIST- GOALPARA
PIN- 783101
                               Page No.# 11/14

ASSAM

18:NAMITA NARZARY
W/O-MR. ATUL KUMAR LOGOON
R/O- VILLAGE NO.2 SOLUGURI
BAMPATHAR

P.O.- TIOMIA
P.S.- TITABOR
DIST- JORHAT
PIN- 785630
ASSAM

19:LIPI SARMAH
W/O- SRI NILOTPAL KAUSHIK
R/O- BASISTHA
LATAKATA SRI MANTAPUR PATH
H.NO.- 26
P.O./P.S.- BASISTHA
DIST- KAMRUP(M)
PIN- 781029
ASSAM

20:RUPANJALI BORO
W/O- SRI MOHENDRA SWARGIARY
R/O- NIZJULUKI
P.O./P.S.- BARAMA
DIST- BAKSA
PIN- 781346
ASSAM

21:ANTARA CHUTIA
W/O- SRI RAHUL BEY
R/O- CHAKARDO
P.O./P.S.- AZARA
DIST- KAMRUP(M)
PIN- 781017
ASSAM

22:SANGEETA DEKA
W/O- SRI PRAHLAD BASUMATARY
R/O- ROWMARI
BANGALI
P.O.- MAJROWMARI
P.S.- DHEKIAJULI
DIST- SONITPUR
PIN- 784117
ASSAM
                               Page No.# 12/14


23:DIJUMANI DAS
W/O- SRI LAKSHI KALITA
R/O- VIIL/P.O.- MAJPATHARI
P.S.- SADAR
DIST- NAGAON
PIN- 782003
ASSAM

24:MINAKSHI DAS
W/O-SRI NAYANMONI GOGOI
R/O- SAIKIA CHUBURI
DEKARGAON
P.O.- DEKARGAON
P.S.- TEZPUR
DIST- SONITPUR
PIN- 784502
ASSAM

25:ALPANA DEKA
W/O- SRI RAJUMONI BORA
R/O- VILL- GHANHI MAHORIATI
P.O.- GHANHI BHATIKURI
P.S.- RAHA
DIST- NAGAON
PIN- 782144
ASSAM

26:FIROZA BEGUM
W/O- MD. LUKMAN KHAN
R/O- BANBAHAR
P.O.- KAYAKUCHI
P.S.- BARPETA
DIST- BARPETA
PIN- 781352
ASSAM

27:MUNMI SINGH
W/O- SRI GAUTAM SAIKIA
R/O- NO. 2 KONWAR GAON
BETBARI
P.O.- BETBARI
P.S.- SIVASAGAR
DIST- SIVASAGAR
PIN- 785640
ASSAM

28:JEWEL TAYUNG
                                Page No.# 13/14

W/O- SRI DHRUBAJYOTI PATHARI
R/O- KARPUM PALI GAON
P.O./ P.S.- GOGAMUKH
DIST- DHEMAJI
PIN- 787034
ASSAM

29:SAMIMA SULTANA
D/O- SYED FAZAL ALI
VILL- MAMUDPUR
P.O.- RANIGANJ
P.S.- SAPATGRAM
DIST- DHUBURI
PIN- 783345
ASSAM

30:BEGUM MEHJUBA YASMIN
W/O- MD. ARIF AHMED
R/O- NA-ALI
UTTAR HATICHUNGI
P.O.- DHEKIAJULI
P.S.-JORHAT DIST- JORHAT
PIN- 785009
ASSAM

31:ANJUWARA BEGUM
D/O- AZNUR ALI DEWAN
R/O- VILL/P.O.- KALITAKUCHI
P.S.- HAJO
DIST- KAMRUP
PIN- 781102
ASSAM

32:JITU DAS KALITA
D/O-SRI BINOD BIHARI DAS
W/O- DIPAK KALITA
R/O- UNIVERSITY AREA
LANKESWAR
NATUN BASTI
P.O./P.S.- JALUKBARI
DIST- KAMRUP(M)
PIN- 781014
ASSAM

33:SARBANI BHATTACHARJEE
W/O- SRI KABIYAL MUKHERJEE
R/O- WARD NO. 3
SUBHASHPALLY
                                                                         Page No.# 14/14

           P.O./P.S.- KOKRAJHAR
           DIST- KOKRAJHAR
           PIN- 783370
           ASSAM
           ------------
           Advocate for : MR. M NATH
           Advocate for : SC
           HEALTH AND F W appearing for THE STATE OF ASSAM AND 32 ORS



                                    BEFORE
                    HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                       ORDER

Date : 06.04.2026

Heard Mr. Mr. Nath, learned Senior Counsel, assisted by Mr. A. Bhattacharjee, learned counsel appearing for the petitioners. Also heard Mr. B. Gogoi, learned Standing Counsel appearing for all the respondent in Health & Family Welfare Department and Mr. R. Singha, learned counsel appearing for the private respondents.

After hearing the parties substantially, this Court is of the view that an affidavit from respondent no. 3, i.e., the Director of Health Services (FW), Assam, will be required for proper adjudication of the matter as has been seen from the impugned gradation list that PHN working in the DHS (FW) have been excluded from the gradation list. Therefore, the respondent no. 3 will clarify as to why and on what basis, the PHN of DHS (FW) were excluded from the gradation list.

The matter is kept part-heard and the same will be listed again on 05.05.2026.

JUDGE

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