Akbarun Nessa vs The Assam State Electricity Board And 6 ...
2026 Latest Caselaw 3129 Gua

Gauhati High Court

Akbarun Nessa vs The Assam State Electricity Board And 6 ... on 4 April, 2026

                                                                  Page No.# 1/2

GAHC010007152021




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/229/2021

         AKBARUN NESSA
         W/O- LT. ATAUR RAHMAN MAZUMDAR, R/O- VILL- BADRIPAR, PART-V,
         P.O. BADRIPAR, SILCHAR, DIST.- CACHAR, ASSAM, PIN-



         VERSUS

         THE ASSAM STATE ELECTRICITY BOARD AND 6 ORS
         REP. BY ITS CHAIRMAN, BIJULI BHAWAN, PALTAN BAZAR, GHY-01

         2:THE CHIEF GENERAL MANAGER (PERSONNEL)
         ASEB
          BIJULI BHAWAN
          PALTAN BAZAR
          GHY-01

         3:THE CHIEF ACCOUNTS OFFICER
         ASEB
          BIJULI BHAWAN
          PALTAN BAZAR
          GHY-01

         4:THE GENERAL MANAGER
         ASSAM POWER DISTRIBUTION COMPANY LTD.
          BIJULI BHAWAN
          PALTAN BAZAR
          GHY-01

         5:THE SUPERINTENDING ENGINEER
          SOUTH REC CIRCLE
         ASEB
          HAILAKANDI
          P.O. AND DIST.- HAILAKANDI
                                                                        Page No.# 2/2

             ASSAM
             PIN- 788155

            6:THE EXECUTIVE ENGINEER
             HAILAKANDI ELECTRICITY DIVISION
            ASEB
             HAILAKANDI
             P.O. AND DIST.- HAILAKANDI
            ASSAM
             PIN- 788155

            7:ADDITIONAL CENTRAL P.F. COMMISSIONER
             N.E. REGION
             BHANGAGARH
             GUWAHATI-78100

Advocate for the Petitioner   : MR. JUNM LASKAR, MS. A AHMED

Advocate for the Respondent : SC, APDCL, MS. M DUTTA (R7),MRS. A CHAKRABORTY
(R7),MR. S K CHAKRABORTY (R7),MR. P K ROY (R7)




                                         BEFORE
             HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

04-04-2026

None appears for the petitioner on call though, Mr. B Das, learned standing counsel for the APDCL and Mr. PK Roy, learned Senior Advocate are present representing the respondent No. 7.

In the interest of justice, the matter stands adjourned and be listed on 20.04.2026.

JUDGE

Comparing Assistant