Page No.# 1/4 vs The State Of Assam And 9 Ors
2026 Latest Caselaw 3103 Gua

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 9 Ors on 2 April, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                      Page No.# 1/4

GAHC010061082026




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1772/2026

         MOFIDUL ISLAM AND 2 ORS
         S/O LATE MOKSED ALI, R/O VILL KABAITARI PART III, P.O. AND P.S.
         JOGIGHOPA, DIST BONGAIGAON, ASSAM, PIN 783382

         2: MOFIDA KHATUN
          D/O LATE MOKSED ALI
         W/O MUKTAR HUSSAIN
          R/O VILLAGE- RAKHOSHINI PART- I
          P.O. HARIMURA
          P.S. MORNOI
          DISTRICT- GOALPARA
         ASSAM
          PIN- 783126

         3: MOSLIMA KHATUN
          D/O LATE MOKSED ALI
         W/O JAHIDUL ISLAM
          R/O VILL DHAKNA BARI
          P.O.- KAYETHPARA
          P.S.- ABHAYAPURI
         DISTRICT- BONGAIGAON
         ASSAM
          PIN- 78338

         VERSUS

         THE STATE OF ASSAM AND 9 ORS
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
         HOME DEPTT, DISPUR, GHY 06

         2:THE DIRECTOR GENERAL OF POLICE
         ASSAM
          ULUBARI
          DIST- KAMRUP M
                                                        Page No.# 2/4

ASSAM
PIN- 781007

3:THE INSPECTOR GENERAL OF POLICE (ARMED BATTALIONS)
ASSAM
 ULUBARI
 DIST- KAMRUP M
ASSAM
 PIN 781007

4:THE ASSISTANT INSPECTOR GENERAL OF POLICE (W)
ASSAM
 ULUBARI
 DIST KAMRUP M
ASSAM
 PIN 781007

5:THE COMMANDANT
 10 TH ARMED POLICE BATTALION
AMRIT NAGAR PATH
 BASISTHA
 KAHILIPARA
ASSAM
 GHY 781019

6:THE TREASURY OFFICER
 KAMRUP METROPOLITAN DISTRICT TREASURY
 PANBAZAR
 GHY
ASSAM
 PIN 871001

7:THE ACCOUNTANT GENERAL
ASSAM
 BELTOLA
 KAMRUP M
ASSAM
 GHY 781028

8:SMT SUMI SULTANA
W/O LATE MOKSED ALI 2ND WIFE
 KALAPANI
 MALIGAON
 PO MALIGAON
 PS JALUKBARI
 DIST KAMRUP M
ASSAM
 PIN 781011
                                                                          Page No.# 3/4


            9:SUHANI SIDDIQUA
             D/O LATE MOKSED ALI
             KALAPANI
             MALIGAON
             PO MALIGAON
             PS JALUKBARI
             DIST KAMRUP M
            ASSAM
             PIN 781011

            10:MEHSIN SIDDIQUA
             D/O LATE MOKSED ALI
             KALAPANI
             MALIGAON
             PO MALIGAON
             PS JALUKBARI
             DIST KAMRUP M
            ASSAM
             PIN 781011 (BEING MINOR REPRESENTED BY RESPONDENT NO.8 AS
            NATURAL GUARDIAN

Advocate for the Petitioner   : MR. A R SIKDAR, MR. M H TALUKDAR,MR. S I TALUKDAR

Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, AG (A AND E)




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

02.04.2026

Heard Mr. A. R. Sikdar learned counsel for the petitioners. Some instructions are necessary in respect of whether the petitioners had applied for the Next of Kin Certificate, showing their names to be the legal heirs of late Moksed Ali. The petitioners claim to be their father, who was the service holder under the Government of Assam.

The learned counsel for the petitioner submits that matter be listed after 3 weeks.

Page No.# 4/4

Accordingly, list this matter on 27.04.2026. Ms. S. Baruah, learned Government Advocate appears for the State; Mr. C. Boruah, learned Standing Counsel appears for the Accountant General; Ms. A. Borthakur, learned Standing Counsel appears for the Treasury.

JUDGE

Comparing Assistant