Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Edifice Engineering vs The State Of Assam And 3 Ors
2026 Latest Caselaw 3056 Gua

Citation : 2026 Latest Caselaw 3056 Gua
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Edifice Engineering vs The State Of Assam And 3 Ors on 2 April, 2026

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                 Page No.# 1/6

GAHC010226392025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5859/2025

         EDIFICE ENGINEERING
         A REGISTERED PARTNERSHIP FIRM HAVING ITS REGISTERED OFFICE
         SITUATED AT 123, 124, NEW APOLLO INDUSTRIAL ESTATE PREMISES
         CHSL, AWADH NARAYAN TIWARI MARG, MUMBAI-4000069,
         MAHARASHTRA AND REPRESENTED BY ITS AUTHORISED
         REPRESENTATIVE PARTNER SHRI JIGAR K CHHEDA, SON OF KANTI
         CHHEDA, RESIDENT OF 2/64, VARMA NAGAR, OLD NAGARDAS ROAD,
         ANDHERI-EAST, MUMBAI, DIST- MUMBAI, MAHARASHTRA, PIN- 400069.



         VERSUS

         THE STATE OF ASSAM AND 3 ORS
         REPRESENTED BY THE SECRETARY, DEPARTMENT OF INDUSTRIES,
         COMMERCE AND PUBLIC ENTERPRISES, GOVT. OF ASSAM, DISPUR,
         GUWAHATI-6.

         2:THE ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
         A GOVT. OF ASSAM UNDERTAKING
          DEPARTMENT OF INDUSTRIES
          COMMERCE AND PUBLIC ENTERPRISES
          GOVT. OF ASSAM
          R G BARUAH ROAD
          GUWAHATI-781024
          REPRESENTED BY ITS MANAGING DIRECTOR.

         3:THE TENDER EVALUATION COMMITTEE
         ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
         A GOVT. OF ASSAM UNDERTAKING
          R. G. BARUAH ROAD
          GUWAHATI-781024.

         4:MSTC LIMITED
                                                                         Page No.# 2/6

            A MINI-RATNA PUBLIC SECTOR UNDERTAKING UNDER THE
            ADMINISTRATIVE CONTROL OF THE MINISTRY OF STEEL
            GOVT. OF INDIA AND REPRESENTED BY ITS CHIEF MANAGER
            F AND A BSNL EXCHANGE BUILDING
            BELTOLA
            BASISTHA ROAD
            WIRELESS
            GUWAHATI-781038.

            5:CHINAR STEEL SEGMENT CENTRE PVT. LTD.
             SITUATED AT FLAT NO. 301
             3RD FLOOR
             CENTRAL POINT
             21
             HEMASNTA BASU SARANI
             DALHOUSIE
             KOLKATA
            WEST BENGLE
             PIN-700001

            6:JAY ISPAT TRADERS
             SITUATED AT 135/97
             GIRISH GHOSH ROAD
             BELUR
             HOWRAH
            WEST BENGL
             PIN-711202

            7:SYMCOM EXIM
             SITUATED AT OFFICE NO.101/1
            VAKRATUNDA CORPORATE PARK PREMISES CS LTD.
            VILLAGE PAHADI GOREGAON EAST
             MUMBAI
             MUMBAI SUBURBAN
             MAHARASHTRA-40006

Advocate for the Petitioner   : G. GOSWAMI, MR. R J DAS

Advocate for the Respondent : GA, ASSAM, MR. P S BHATTACHARYYA(C.G.C.)R4,SC, AIDC




             Linked Case : WP(C)/6517/2025

            M/S VISHNU ENGINEERING CORPORATION
                                                         Page No.# 3/6

PREMISES NO. 19
BIPLABI ANUKUL CHANDRA STREET
KOLKATA - 700072
REPRESENTED BY ITS AUTHORISED REPRESENTATIVE SRI DEV GUPTA
AGED ABOUT 20 YEARS
SON OF SRI VISHAL KUMAR GUPTA
RESIDING AT 19
BIPLABI ANUKUL CHANDRA STREET
KOLKATA - 700072
WEST BENGAL.


VERSUS

THE ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND
ANR
AIDC LTD.
HAVING OFFICE AT R. G. BARUAH ROAD GUWAHATI 781024 REPRESENTED
BY ITS MANAGING DIRECTOR.

2:MSTC LIMITED
A GOVERNMENT OF INDIA ENTERPRISE
 HAVING ITS BRANCH OFFICE AT BSNL EXCHANGE BUILDING
 BELTOLA - BAISISTHA ROAD
WIRELESS
 RANI BAGAN
 GUWAHATI - 781028 REPRESENTED BY ITS BRANCH MANAGER.
 ------------
Advocate for : MR S DAS
Advocate for : SC
AIDC appearing for THE ASSAM INDUSTRIAL DEVELOPMENT
CORPORATION LIMITED AND ANR



Linked Case : WP(C)/6864/2025

ASHAJYOT MERCANTILE PRIVATE LIMITED AND ANR
A PRIVATE LIMITED COMPANY WITHIN THE MEANING OF COMPANIES ACT
1956 / 2013 HAVING ITS REGISTERED OFFICE AT FLAT NO 2
 BLOCK A
 FIRST FLOOR
AIDUN BUILDING
 JOHN CASTRO LANE
 DHOBI TALAO
 J S SHETH ROAD
 MUMBAI- 400002
 REPRESENTED BY ITS AUTHORISED REPRESENTATIVE ASHUTOSH
                                                       Page No.# 4/6

PANDEY
 SON OF RAJENDRA PRASHAD BADAGAON
 NIBHAPUR
 P.O. NIBHAPUR
 DIST. JAUNPUR
 PIN- 222204
 UTTAR PRADESH.

2: NOVITATE PARTNERS LLP
A LIMITED LIABILITY PARTNERSHIP WITHIN THE MEANING OF LIMITED
LIABILITY PARTNERSHIP ACT
 2008 HAVING ITS REGISTERED OFFICE AT 4TH FLOOR
 MANU MANSION
 16 SHAHID BHAGAT SINGH ROAD
 FORT
 MUMBAI 400001
 REPRESENTED BY ITS AUTHORISED REPRESENTATIVE ASHUTOSH
PANDEY
 SON OF RAJENDRA PRASHAD BADAGAON
 NIBHAPUR
 P.O. NIBHAPUR
 DIST. JAUNPUR
 PIN- 222204
 UTTAR PRADESH.
 VERSUS

THE ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD. (AIDC LTD.)
AND 2 ORS.
HAVING OFFICE AT R G BARUAH ROAD
GUWAHATI-781024 REPRESENTED BY ITS MANAGING DIRECTOR.

2:MSTC LIMITED
A GOVERNMENT OF INDIA ENTERPRISE
 HAVING ITS BRANCH OFFICE AT BSNL EXCHANGE BUILDING
 BELTOLA- BAISISTHA ROAD
WIRELESS
 RANI BAGAN
 GUWAHATI- 781028
 REPRESENTED BY ITS BRANCH MANAGER.

3:EDIFICE ENGINEERING
HAVING ITS REGISTERED OFFICE AT 123
124
NEW APOLLO INDUSTRIAL ESTATE PREMISES CHSL
AWADH NARAYAN TIWARI MARG
MUMBAI- 400069
REPRESENTED BY ITS DIRECTOR SRI JIGAR K CHHEDA
SON OF KANTI CHHEDA
                                                                          Page No.# 5/6

            RESIDENT OF 2/64
            VARMA NAGAR
            OLD NAGARDAS ROAD
            ANDHERI-EAST
            MUMBAI
            IN THE DISTRICT OF MUMBAI
            MAHARASHTRA
            PIN- 400069.
            ------------
            Advocate for : MR S DAS
            Advocate for : SC
            AIDC appearing for THE ASSAM INDUSTRIAL DEVELOPMENT
            CORPORATION LTD. (AIDC LTD.) AND 2 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                      ORDER

Date : 02.04.2026

Mr. I. Bhuyan, learned counsel for the petitioners in W.P.[C] no. 6864/2025 has sought for and is granted 3 [three] weeks' time to file affidavit-in-reply to the affidavit-in-opposition filed by the respondent AIDC.

Mr. S.A. Hussain, learned counsel for the petitioner in W.P.[C] no. 6517/2025 has also sought for and is granted 3 [three] weeks' time to file an affidavit-in-reply to the affidavit-in-opposition filed by the respondent AIDC.

Mr. D. Deka, learned Standing Counsel for the respondent AIDC in W.P.[C] no. 6517/2025 & W.P.[C] no. 6864/2025 and Mr. A. Kakati, learned Standing counsel for the respondent AIDC in W.P.[C] no. 5859/2025 are present.

The prayers are allowed.

Mr. R.J. Das, learned counsel for the petitioner in W.P.[C] no. 5859/2025 has expressed urgency in the matter.

It is submitted by the learned counsel for the parties that after filing of the Page No.# 6/6

reply affidavits in W.P.[C] no. 6517/2025 & W.P.[C] no. 6864/2025, exchange of pleadings in the cases would be complete.

Considering the issue involved, list the cases on 08.05.2026.

The interim order passed earlier in W.P.[C] no. 5859/2025 shall continue till the next date of listing.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter