Page No.# 1/2 vs M/S Comt Skc Jv
2025 Latest Caselaw 7357 Gua

Gauhati High Court

Page No.# 1/2 vs M/S Comt Skc Jv on 16 September, 2025

                                                                       Page No.# 1/2

GAHC010106212025




                                                                2025:GAU-AS:12658

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2916/2025



         THE CHIEF ENGINEER/CON/MIZORAM PROJECT
         NF RAILWAY
         MALIGAON
         GUWAHATI ASSAM 781011


          VERSUS

         M/S COMT SKC JV
         WITH ITS REGISTERED OFFICE AT A-760
         SUSHANT LOK
         PHASE I
         GURGAON
         HARYANA 122002M BEING REP. BY ITS DULY AUTHORISED REP. SRI
         PRADEEP JAIN
         AGED ABOUT 63 YEARS SON OF SHRI PANNALAL JAIN
         RESIDENT OF SRCB ROAD
         FANCY BAZAAR
         GUWAHATI
         G.P KAMRUP M ASSAM


         ------------
         Advocate for : MR G GOSWAMI
         Advocate for : MR. C TALUKDAR appearing for M/S COMT SKC JV
                                                                 Page No.# 2/2

                          BEFORE
              HONOURABLE MR. JUSTICE KARDAK ETE
                                 ORDER

Date : 16.09.2025

In view of the judgment and order passed today in the connected writ petition, being WP(C) No. 2689/2025, this interlocutory application stands closed.

JUDGE

Comparing Assistant