Citation : 2025 Latest Caselaw 7978 Gua
Judgement Date : 23 October, 2025
Page No.# 1/2
GAHC010185852025
2025:GAU-
AS:14150-DB
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2724/2025
THE STATE OF NAGALAND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA-797001
2: THE COMMISSIONER AND SECRETARY
DEPT. OF HIGHER AND TECHNICAL EDUCATION
NAGALAND
KOHIMA-797001
3: THE DIRECTOR
DIRECTORATE OF TECHINICAL EDUCATION
NAGALAND
KOHIMA-797001
4: THE CHAIRMAN
STATE COMMON SELECTION BOARD
NAGALAND KOHIMA-797001.
VERSUS
VATSALA PANGHAL AND ANR.
D/O. COLONEL LOVELESG PANGHAL
1 NAGALAND BN NCC
KRUOLIEZOU COLONY
NEAR PENIEL CHURCH
BILLY GRAHAN ROAD
KOHIMA-797001
NAGALAND.
2:THE UNION OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
Page No.# 2/2
GOVT. OF INDIA
NIRMAN BHAWAN
NEW DELHI-110001
------------
Advocate for : ADDL. AG
NAGALAND
Advocate for : appearing for VATSALA PANGHAL AND ANR.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
23.10.2025 (A.D.Choudhury, J).
In view of the Judgment & Order (ORAL) passed today in W.A. No. 260/2025, this Interlocutory Application, stands closed.
JUDGE CHIEF JUSTICE Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!