Mithu Yadav vs The Gauhati High Court And 21 Ors
2025 Latest Caselaw 7778 Gua

Gauhati High Court

Mithu Yadav vs The Gauhati High Court And 21 Ors on 14 October, 2025

                                                                Page No.# 1/12

GAHC010227032025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Review.Pet./253/2025

         MITHU YADAV
         S/O SRI RAM CHANDRA GOALA, R/O VILL. NATUN BAZAR DERTY ROAD,
         P.O. NARSINGHPUR, P.S. DHOLAI, DIST. CACHAR, ASSAM, PIN 788115



         VERSUS

         THE GAUHATI HIGH COURT AND 21 ORS
         REPRESENTED BY ITS REGISTRAR GENERAL, UZABAZAR, GUWAHATI 01

         2:THE STATE OF ASSAM

         REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM
         DEPARTMENT OF LAW
         DISPUR
         GUWAHATI 06

         3:RASHMI RANJAN BORA

          GUWAHATI

         4:BHASKAR BRAHMA

          GUWAHATI

         5:SOMEN CHANDRA PAUL
          GUWAHATI

         6:PALLAB KR. NATH

          C/O REGISTRAR GENERAL OF GAUHATI HIGH COURT
          UZANBAZAR
                                                   Page No.# 2/12

GUWAHATI 01

7:THE CENTRALIZED RECRUITMENT

GAUHATI HIGH COURT
GUWAHATI
REPRESENTED BY REGISTRAR (ADMN.) CUM IN CHARGE CENTRALIZED
RECRUITMENT GAUHATI HIGH COURT
GUWAHATI 781001.

8:NOZRUL ISLAM LASKAR

S/O LATE BASIR UDDIN LASKAR
R/O VILL AND P.O. CHIPORSANGON
DIST. HAILAKANDI
ASSAM
PIN 788801

9:GULZAR HUSSAIN BARBHUIYA

S/O LATE KHOYER UDDIN BARBHUIYA
R/O VILL. NIZ PHULBARI PART III
P.O. FULBARI
P.S. KALIGORAH
DIST. CACHAR
ASSAM
PIN 788802

10:SURAJIT KAR

GUWAHATI.

11:JAYANTA BURAGOHAIN
 GUWAHATI.

12:KAUSHIK NATH MAZUMDER
 GUWAHATI.

13:MANAS PRATIM MAHANTA
 GUWAHATI.

14:ARABINDA GHOSH

GUWAHATI

15:ATANU BISWAS
 GUWAHATI
                                                                      Page No.# 3/12

            16:MOHIBUL ISLAM
             GUWAHATI

            17:HIMAKSHI DUTTA

             GUWAHATI

            18:PARASH JYOTI CHUTIA
             GUWAHATI

            19:MAIKEL ROY

             GUWAHATI.

            20:MANABI MAZUJDER

             GUWAHATI

            21:SARADA CHAKRABORTY

            SL NO. 10 TO 22 ARE C/O REGISTRAR GENERAL OF GAUHATI HIGH
            COURT
            UZANBAZAR
            GUWAHATI 0

Advocate for the Petitioner   : MR. M A SHEIKH, MS F INTAZ

Advocate for the Respondent : GA, ASSAM, FOR CAVEATOR,MR. P K R CHOUDHURY,SC,
GHC




             Linked Case : WA/281/2025

            THE GAUHATI HIGH COURT AND 2 ORS
            REPRESENTED BY THE REGISTRAR GENERAL
            GAUHATI HIGH COURT
            GUWAHATI M.G. ROAD
            PIN 781001
            ASSAM.

            2: THE REGISTRAR GENERAL

            GAUHATI HIGH COURT
            M.G. ROAD UZAN BAZAR
                                                    Page No.# 4/12

GUWAHATI 1

3: THE REGISTRAR (ADMIN) CUM IN CHARGE
CENTRALIZED RECRUITMENT
GAUHATI HIGH COURT
M.G. ROAD
UZAN BAZAR
GUWAHATI 1
VERSUS

NOZRUL ISLAM LASKAR AND 19 ORS
S/O LATE BASIR UDDIN LASKAR
R/O VILL .AND P.O. CHIPORSANGON
DIST. HAILAKANDI
ASSAM
PIN 788801

2:GULZAR HUSSAIN BARBHUIYA
S/O- LATE KHOYER UDDIN BARBHUIYA
 R/O- VILL.- NIZ FULBARI PART-III
 P.O. FULBARI
 P.S. KATIGORAH
 DIST. CACHAR
ASSAM
 PIN- 788802.

3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI-1.

4:SURAJIT KAR

STENOGRAPHER GRADE- III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
SONITPUR
P.O. TEZPUR
DISTRICT- SONITPUR
ASSAM. PIN-784001.

5:JAYANTA BURAGOHAIN

STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CHARAIDEO
P.O. AND DIST- CHARAIDEO
                                             Page No.# 5/12

ASSAM
PIN- 785640.

6:KAUSHIK NATH MAZUMDER

STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CACHAR P.O. SILCHAR
DIST- CACHAR
ASSAM
PIN- 788001.

7:MANAS PRATIM MAHANTA

STENOGRAPHER GRADE- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
SIVASAGAR
P.O. AND DIST- SIVASAGAR
ASSAM
PIN- 785640.

8:ARABINDA GHOSH

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
DARRANG
P.O. MANGALDOI
DIST- DARRANG
ASSAM
PIN- 784125.

9:ATANU BISWAS

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BISWANATH
P.O. BISWANATH CHARIALI
DISTRICT- BISWANATH
ASSAM
PIN- 784176.

10:MOHIBUL ISLAM

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
LAKHIMPUR
P.O. AND DISTRICT- LAKHIMPUR
ASSAM
                                             Page No.# 6/12

PIN- 787001.

11:HIMAKSHI DUTTA

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DIST- KAMRUP (M)
ASSAM
PIN- 781001.

12:PARASH JYOTI CHUTIA

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
JORHAT
P.O. AND DIST- JORHAT
ASSAM
PIN- 785001.

13:MAIKEL RAY

STENOGRAPHER GR-III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
DIMA HASAO
P.O. HAFLONG
DIST- DIMA HASAO
ASSAM
PIN-788819.

14:MRINAL KANTI SARKAR

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
TINSUKIA
P.O. AND DISTRICT- TINSUKIA
ASSAM
PIN- 786125.

15:MANABI MAZUMDER

STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
                                             Page No.# 7/12

PIN- 781001.

16:PALLAB KUMAR NATH

STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
UDALGURI
P.O. AND DISTRICT- UDALGURI
ASSAM
PIN- 784509.

17:SOMEN CH PAUL

STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
BISWANATH
P.O. BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN- 784176.

18:BHASKAR BRAHMA

STENOGRAPHER GR-II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BAKSA
P.O. AND DIST- BAKSA
ASSAM
PIN- 781313.

19:SARADA CHAKRABORTY

STENOGRAPHER GR-II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
KOKRAJHAR
P.O. AND DIST- KOKRAJHAR
ASSAM
PIN-783370.

20:RASHMI RANJAN BORA

STENOGRAPHER GR II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
NAGAON
P.O. AND DISTRICT- NAGAON
ASSAM
PIN- 782001.
------------

Page No.# 8/12

Advocate for : MR H K DAS Advocate for : GA ASSAM appearing for NOZRUL ISLAM LASKAR AND 19 ORS

Linked Case : WA/291/2025

HIMAKSHI DUTTA W/O RUPJIT DUTTA

KRC ROAD KUMARPARA BHARALUMUKH P.O. BHARALUMUKH PS. BHARALUMUKH DIST. KAMRUP (M) ASSAM PIN 781009

2: PRAKASH JYOTI CHUTIA

R/O LAHING NOISIPORIA GAON P.O. LAHING VIA NAKACHARI P.S. TEOK DIST. JORHAT ASSAM PIN 785635

3: KAUSHIK NATH MAZUMDAR

S/O KUSHAL KANTI NATH MAZUMDER ADDRESS TARAPUR MANIPURI BASTI PART VII P.O. TARAPUR PIN 788003 P.S. SILCHAR DIST. CACHAR.

4: MOHIBUL ISLAM

S/O MD. ABDUL MAZID

CHANDMARI (W) P.O. KHELMATI P.S. NORTH LAKHIMPUR DIST. LAKHIMPUR PIN 787001 Page No.# 9/12

5: MAIKEL RAY

S/O SRI NARMOHAN RAY R/O RANGJULI P.O. RANGJULI P.S. RANGJULI DIST. GOALPARA ASSAM PIN 783130

6: MANABI MAZUMDER

D/O SRI GANESH CH. MAZUMDER R/O BHAKARIVITA P.O. BONGAIGAON P.S .BONGAIGAON DIST. BONGAIGAON ASSAM PIN 783380

7: ATANU BISWAS

S/O CHURAMANI BISWAS

P.O. BONGAIGAON P.S. BONGAIGAON DIST. BONGAIGAON ASSAM PIN 783380

8: MANAS PRATIM MAHANTA S/O SRI SARAT CH. MAHANTA R/O ZOO ROAD TINIALI NARIKAL BASTI BYE LANE 1

P.O. ZOO ROAD P.S. GEETANAGAR DIST. KAMRUP M ASSAM PIN 781024

9: MRINAL KANTI SARKAR

S/O LT. MONOTOSH SARKAR R/O ALIPURDUAR NEW TOWN WARD NO. VI Page No.# 10/12

OPP. AMAR TALKIES P.O. AND P.S. ALIPURDUAR DIST. ALIPURDUAR 736121 WEST BENGAL.

10: SURAJIT KAR

S/O LT. SANKAR KAR

BHAKARIVITA P.O. P.S. AND DIST. BONGAIGAON ASSAM 783380

11: JAYANTA BURAGOHAIN

S/O LATE RAMESH BURAGOHAIN R/O MOTHIACHIGA ACHALA PATHAR P.O. RAJMOW P.S. NAZIRA DIST. SIVASAGAR PIN 785685 VERSUS

THE GAUHATI HIGH COURT AND 4 ORS REPRESENTED BY THE REGISTRAR GENERAL GAUHATI HIGH COURT GUWAHATI 1

2:THE CENTRALIZED RECRUITMENT

GAUHATI HIGH COURT GUWAHATI REPRESENTED BY REGISTRAR (ADMIN) CUM IN CHARGE CENTRALISED RECRUITMENT GAUHATI HIGH COURT GUWAHATI 1

3:THE STATE OF ASSAM

REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM JUDICIAL DEPTT DISPUR GUWAHATI 1

4:NOZRUL ISLAM LASKAR

S/O LATE BASIR UDDIN LASKAR Page No.# 11/12

VILL. AND P.O. CHIPORSANGON DIST. HAILAKANDI ASSAM PIN 788801

5:GULZAR HUSSAIN BARBHUIYA

S/O LATE KHOYER UDDIN BARBHUIYA R/O VILL. NIZ FULBARI PART III P.O. FULBARI P.S. KATIGORAH DIST. CACHAR ASSAM PIN 788802

------------

For petitioner/appellant(s) : Mr. M. A. Sheikh, Advocate Ms. F. Intaz, Advocate

For respondent(s) : Mr. P. Saikia, GA, Assam Mr. N.K. Sarma, Advocate (for H.K. Das, SC, GHC) Mr. P.K. Roy Choudhury, Advocate

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 14.10.2025 (Ashutosh Kumar, CJ)

After some arguments, Mr. M. A. Sheikh, learned counsel for the review petitioner seeks permission to withdraw this review petition in order to challenge the dismissal of his writ petition, on the ground that some of the respondents falling in the category of Grade-II Stenographer were not even eligible to apply for the post of Grade-I Stenographer.

It is the contention of the learned counsel for the petitioner that the issue of Page No.# 12/12

ineligibility of some of the respondents was never dealt with by the learned Single Judge and his writ petition was dismissed along with other writ petitions. Unfortunately, the issue of ineligibility of some of the Grade-II Stenographers was neither taken up by the learned Single Judge, nor was it discussed in the judgment of the appellate court whereby the judgment passed by the learned Single Judge was reversed.

As prayed for, the review petition is dismissed as withdrawn with the liberty aforesaid.

JUDGE CHIEF JUSTICE

Comparing Assistant