Sri Sasanka Saikia vs The Gauhati University And Anr
2025 Latest Caselaw 8536 Gua

Gauhati High Court

Sri Sasanka Saikia vs The Gauhati University And Anr on 13 November, 2025

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GAHC010129632022




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4393/2022

            SRI SASANKA SAIKIA
            S/O LATE KAMAKHYA PRASAD SAIKIA, VILL-KAILASHPUR, ASSAM
            FOREST SCHOOL, P.O.-GAUHATI UNIVERSITY, P.S.-JALUKBARI, DIST-
            KAMRUP(M), ASSAM, PIN-781014



            VERSUS

            THE GAUHATI UNIVERSITY AND ANR
            REPRESENTED BY ITS VICE CHANCELLOR, JALUKBARI, GUWAHATI,
            ASSAM, PIN-781014

            2:THE REGISTRAR
             PERSONNEL DEPARTMENT (ESTABLISHMENT BRANCH)
             GAUHATI UNIVERSITY
             JALUKBARI
             GUWAHATI
            ASSAM
             PIN-78101

Advocate for the Petitioner   : MR. A CHAUDHURY, MR A DAS,MR. N MAHAJAN,MR. A K
BARUAH,MR. D BORA

Advocate for the Respondent : SC, G U,




             Linked Case : Cont.Cas(C)/423/2022

            SANSANKA SAIKIA
            S/O LATE KAMAKHYA PRASAD SAIKIA
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VILL-KAILASHPUR
ASSAM FOREST SCHOOL
P.O.-GAUHATI UNIVERSITY
P.S.-JALUKBARI
DIST-KAMRUP (M)
ASSAM
PIN-781014


VERSUS

HEMANTA KUMAR NATH
GAUHATI UNIVERSITY
JALUKBARI
GUWAHATI
ASSAM
PIN-781014


------------
Advocate for : MR. A K BARUAH
Advocate for : MR. P J PHUKAN appearing for HEMANTA KUMAR NATH
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

13.11.2025 Heard Mr. A. K. Baruah, learned counsel for the petitioner and Mr. P. J. Phukan, learned Standing Counsel, Gauhati University, in WP(C) No. 4393/2022. Also heard Mr. A. K. Baruah, learned counsel for the petitioner and Mr. P. J. Phukan, learned counsel for the contemnor in Cont. Cas. (C) No. 432/2022.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant