Citation : 2025 Latest Caselaw 8530 Gua
Judgement Date : 13 November, 2025
Page No.# 1/4
GAHC010100852025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/191/2025
DR SATYAJIT PAUL
S/O LATE PRASANTA KUMAR PAUL, R/O HOUSE NO 16, H.S. ROAD,
CHATRIBARI, GUWAHATI 781008
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, EDUCATION (TECHNICAL) DEPTT., DISPUR, GUWAHATI 781006
2:THE PRINCIPAL SECY.
HIGHER EDUCATION (TECHNICAL) DEPTT.
GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
3:THE JOINT SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT.
DISPUR
GUWAHATI 781006
4:THE DIRECTOR
EDUCATION (TECHNICAL) DEPTT.
GOVT. OF ASSAM
KAHILIPARA
GUWAHATI 781022
5:DR. RUPANJALI NATH
Page No.# 2/4
PROFESSOR AND HOD
MECHANICAL ENGINEERING DEPTT. JORHAT ENGINEERING COLLEGE
JORHAT 78500
Advocate for the Petitioner : MR. K N CHOUDHURY, MR. TANUZ KASHYAP,MR. N
MAHANTA,N GAUTAM,MR. D J DAS,MR. R M DEKA
Advocate for the Respondent : SC, EDU,
Linked Case : WA/193/2025
DR SATYAJIT PAUL
S/O LATE PRASANTA KUMAR PAUL
R/O HOUSE NO. 16 H.S ROAD
CHATRIBARI
GUWAHATI 781008
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
EDUCATION (TECHNICAL) DEPTT.
DISPUR
GUWAHATI 781006
2:THE PRINCIPAL SECRETARY
HIGHER EDUCATION (TECHNICAL) DEPARTMENT
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
EDUCATION (TECHNICAL) DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781022
4:THE PRINCIPAL ACCOUNTANT GENERAL
MAIDAM GAON
BELTOLA
Page No.# 3/4
GUWAHATI
5:THE PRINCIPAL
JORHAT ENGINEERING COLLEGE
JORHAT
------------
Advocate for : MR. K N CHOUDHURY Advocate for : SC EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WA/184/2025
DR SATYAJIT PAUL S/O LATE PRASANTA KUMAR PAUL R/O HOUSE NO 16 H.S. ROAD CHATRIBARI GUWAHATI 781008
VERSUS
THE STATE OF ASSAM AND 4 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION (TECHNICAL) DEPARTMENT DISPUR GUWAHATI 781006
2:THE PRINCIPAL SECRETARY HIGHER EDUCATION (TECHNICAL) DEPARTMENT GOVERNMENTOF ASSAM DISPUR GUWAHATI 781006
3:THE DIRECTOR
EDUCATION (TECHNICAL) DEPARTMENT GOVERNMENT OF ASSAM KAHILIPARA GUWAHATI 781022
4:THE PRINCIPAL ACCOUNTANT GENERAL MAIDAM GAON BELTOLA Page No.# 4/4
GUWAHATI
5:THE PRINCIPAL JORHAT ENGINEERING COLLEGE JORHAT
------------
For the Petitioner/appellant(s) : Mr. K. N. Choudhury, Sr. Advocate Mr. R. M. Deka, Advocate
For the Respondent(s) : Mr. K. Gogoi, Advocate
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
13.11.2025 (Ashutosh Kumar, CJ)
We have heard Mr. K. N. Choudhury, learned senior counsel for the appellant, and Mr. K. Gogoi, learned counsel for the respondents/State.
Arguments have been heard.
Judgment is reserved.
JUDGE CHIEF JUSTICE
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