4: Smti Ranu Kalita vs Sarat Ch. Kalita
2025 Latest Caselaw 78 Gua

Gauhati High Court

4: Smti Ranu Kalita vs Sarat Ch. Kalita on 1 May, 2025

                                                                  Page No.# 1/3

GAHC010123772014




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/115/2014

         ON THE DEATH OF GOBINDA KALITA, HIS LEGAL HEIRS and 2 ORS.
         Represented By-

         1.1: SRI MANI RAM KALITA
          S/O LATE GOBINDA KALITA
          R/O PUB-SITARA
          MOUZA-PANDURI
          PS. RANGIA
          DIST. KAMRUP (R)
         ASSAM.

         1.2: SRI DWIPEN KALITA
          S/O LATE GOBINDA KALITA
          R/O PUB-SITARA
          MOUZA-PANDURI
          PS. RANGIA
          DIST. KAMRUP (R)
         ASSAM.

         1.3: SMTI SUMITRA SAIKIA @ KALITA
          D/O LATE GOBINDA KALITA
          R/O PUB-SITARA
          MOUZA-PANDURI
          PS. RANGIA
          DIST. KAMRUP (R)
         ASSAM.

         1.4: SMTI RANU KALITA
          D/O LATE GOBINDA KALITA
          R/O PUB-SITARA
          MOUZA-PANDURI
          PS. RANGIA
          DIST. KAMRUP (R)
         ASSAM.
                                                                      Page No.# 2/3


            2: PRAFULLA KALITA

             BOTH ARE SONS OF LATE JAGAT KALITA

            3: RAGHU KALITA

             S/O LATE ANIL KALITA
             ALL ARE R/O VILL. PUB-SITARA
             MOUZA-PANDURI
             PS RANGIA
             DIST. KAMRUP R
             ASSA

            VERSUS

            SARAT CH. KALITA
            S/O LT. ARIBINDA KALITA, R/O PUB-SITARA, MOUZA-PANDURI, PS.
            RANGIA, DIST. KAMRUP R, ASSAM.



Advocate for the Petitioner   : MR. B K BHAGAWATI, MR.C C DEKA

Advocate for the Respondent : MR.D CHOUDHURY, MR.H BAILUNG,MR.T ALI,MS.A K
CHOUDHURY,MR.M CHOUDHURY
                                                                      Page No.# 3/3



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

Date : 01.05.2025

Heard Mr. B.K. Bhagawati, learned counsel for the appellants. Also heard Mr. S. Difusa, learned counsel appearing on behalf of Mr. D. Choudhury, learned counsel for the respondent.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant