Gauhati High Court

Page No.# 1/2 vs Harendra Prasad Rai And Anr on 16 May, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                         Page No.# 1/2

GAHC010198332024




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                             THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRP/97/2024

          BIJOY RAJ AND ANR
          S/O- LATE PREM SABAR, R/O- NEW DEVELOPMENT GRANT, NEAR PANI
          TANK, NA-PUKHURI, P.O., P.S. AND DIST. TINSUKIA, PIN- 786125.

          2: SMT PUSPA RAJ
          W/O- BIJOY RAJ
           R/O- NEW DEVELOPMENT GRANT
           NEAR PANI TANK
           NA-PUKHURI
           P.O.
           P.S. AND DIST. TINSUKIA
           PIN- 786125

          VERSUS

          HARENDRA PRASAD RAI AND ANR
          S/O- GANESH RAI, HAVING OFFICE AT LAXMI MARKET, D.M. ROAD, P.O.,
          P.S. AND DIST. TINSUKIA, R/O- DHEKIAJULI SAIBARI, P.O., P.S. AND DIST.
          TINSUKIA, PIN- 786125.

          2:THE STATE OF ASSAM
           REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
           REVENUE AND DISASTER MANAGEMENT
           DISPUR
           GUWAHATI-781006

     For the Petitioner(s)          : Mr. K. K. Dey, Advocate

     For the Respondent(s)          : Mr. A. K. Gupta, Advocate
                                                                          Page No.# 2/2

                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

Date : 16.05.2025

By way of the instant proceedings, the judgment and decree dated 26.07.2024 passed by the learned Presiding Officer, Special Tribunal, Land Grabbing, Tinsukia in L.G. Case No.05/2023 has been put to challenge.

2. As the respondents are duly represented, list this matter for final disposal on 15.07.2025.

3. Interim order passed earlier shall continue till the next date.

4. The Registry shall also ensure that the records of the learned Tribunal is available on the next date.

JUDGE

Comparing Assistant