Liberty General Insurance Company Ltd. ... vs Urmila Joshi And 2 Ors
2025 Latest Caselaw 599 Gua

Gauhati High Court

Liberty General Insurance Company Ltd. ... vs Urmila Joshi And 2 Ors on 15 May, 2025

                                                                 Page No.# 1/2

GAHC010050602021




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./86/2021

         LIBERTY GENERAL INSURANCE COMPANY LTD. (EARLIER LIBERTY
         VIDEOCON GENERAL INSURANCE CO. LTD.)
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 10TH FLOOR,
         TOWER A, PENINSULA BUSINESS PARK, GANPATRAO KADAM MARG,
         LOWER PAREL (WEST) MUMBAI-400013, MAHARASTRA AND ITS BRANCH
         OFFICE AT 4TH FLOOR, GANAPTI ENCLAVE, BORA SERVICE, G.S. ROAD,
         GUWAHATI, KAMRUP(M), PIN-781007



         VERSUS

         URMILA JOSHI AND 2 ORS.
         M/O LATE PANKAJ JOSHI@ SASIDHAR JOSHI, R/O BANSALI BASTI, NEAR
         DURGA MANDIR, PS BASISTHA, GUWAHATI, KAMRUP (M), ASSAM, PIN-
         781028

         2:PUJA JOSHI
          SISTER OF LATE PANKAJ JOSHI @ SASIDHAR JOSHI
          R/O BANSIALI BASTI
          NEAR DURGA MANDIR
          PS BASISTHA
          GUWAHATI
          KAMRUP (M)
         ASSAM
          PIN-781028

         3:M/S DAMAYANTI TEA INDUSTRIES

          B-19
          SOUTH JALAN NAGAR
          PO- C.R.. BUILDING
          DIST. DIBRUGARH
          ASSAM
                                                                             Page No.# 2/2

             PIN-786003

            TEMPORARY ADDRESS- 3RD FLOOR
            JUNCTION MALL
            R.K.B. PATH
            DIST. DIBRUGARH
            ASSAM
            PIN-304310

            (OWNER OF THE VEHICLE BEARING NO. AS 06/H-4042

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : MR. S CHETIA (R-3), MR. N. DEBNATH (r-1,2),MR. J P MORE (R-
3)




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                         ORDER

Date : 15.05.2025

Heard learned counsel Mr. T. Kalita for the appellant, learned counsel Mr. N.B. Debnath for the respondent Nos. 1 and 2 and learned counsel Mr. J.P. More for the respondent No. 3.

Reserve for judgment and order.

JUDGE

Comparing Assistant