Page No.# 1/4 vs Ayesha Khatun
2025 Latest Caselaw 5075 Gua

Gauhati High Court

Page No.# 1/4 vs Ayesha Khatun on 28 May, 2025

                                                                  Page No.# 1/4

GAHC010079012025




                                                            2025:GAU-AS:6800

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1231/2025

         THE ORIENTAL INSURANCE CO LTD
         A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, REP. BY ITS
         REGIONAL MANAGER, ULUBARI, GUWAHATI- 7, DIST.- KAMRUP(M),
         ASSAM



         VERSUS

         AYESHA KHATUN
         W/O ALIMUDDIN ALIAS AL MIN, VILL.- DIGHAL JARANI, P.S.- MURAJHAR,
         P.O.- DIGHALJAR, DIST.- HOJAI, ASSAM, PIN- 782439

         2:MD. SAMUD AHMED
          S/O ALIMUDDIN @ AL MIN

         VILL.- DIGHAL JARANI
         P.S.- MURAJHAR
         P.O.- DIGHALJAR
         DIST.- HOJAI
         ASSAM
         PIN- 782439.

         3:MD. SAHID AHMED
          S/O ALIMUDDIN @ AL MIN

         VILL.- DIGHAL JARANI
         P.S.- MURAJHAR
         P.O.- DIGHALJAR
         DIST.- HOJAI
         ASSAM
         PIN- 782439.

         4:MD. SAJID AHMED
                                   Page No.# 2/4

S/O ALIMUDDIN @ AL MIN

VILL.- DIGHAL JARANI
P.S.- MURAJHAR
P.O.- DIGHALJAR
DIST.- HOJAI
ASSAM
PIN- 782439.

5:ALAMIN AHMED
 S/O ALIMUDDIN @ AL MIN

VILL.- DIGHAL JARANI
P.S.- MURAJHAR
P.O.- DIGHALJAR
DIST.- HOJAI
ASSAM
PIN- 782439.

6:SANJEEB KALITA
 S/O BHABAN CHANDRA KALITA
 R.K.B. ROAD
 CHRISTIAN PATTY
 P.S.- SADAR
 NAGAON
ASSAM.

7:MD. INAS ABDUL
 S/O MD. ABDUL KUDDUS
 KARAIGURI
 P.S.- MURAJHAR
 HOJAI
ASSAM.

8:KANCHAN JHA
W/O RAM KUMAR JHA
 NST COLONY
 KOHIMA
 NAGALAND.

9:SANTOSH KUMAR SINGH
 S/O SRI AMARENDRA PRASAD SINGH
WARD NO. 3
 P.O.- ATAPUR
 P.S.- HASANPUR
 SAMASTIPUR
 BIHAR
                                                                           Page No.# 3/4

Advocate for the Petitioner   : MR. S K GOSWAMI, MR. R SHARMA

Advocate for the Respondent : ,




             Linked Case :

            THE ORIENTAL INSURANCE CO. LTD



             VERSUS

            AYESHA KHATUN AND 8 ORS F



            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for AYESHA KHATUN AND 8 ORS F



                                  BEFORE
              HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                         ORDER

Date : 28.05.2025

Learned counsel prays that this application has been filed praying for withdrawal of the statutory amount of Rs. 25,000/- (Rupees Twenty Five Thousand) which is deposited before the Registry of this Court while preferring the appeal against the Judgment and Order dated 08.08.2023, passed by the learned Member, MACT in MAC Case No. 321/2021.

Learned counsel submits that at the time of filing the appeal the petitioner company had deposited an amount of Rs : 25,000/- (Rupees Twenty Five Thousand) as a statutory deposit before the Registry of this Court.

Page No.# 4/4

It is submitted that the appeal was listed before the Lok Adalat and the same has been amicably settled between the parties and a direction had been given to the petitioner company to deposit the amount awarded by the Hon'ble Tribunal.

In view of the settlement the petitioner prays that he may be allowed to withdraw the statutory amount of Rs: 25,000 /- (Rupees Twenty Five Thousand) deposited by the petitioner at the time of filing the appeal.

Prayer is allowed.

The petitioner/applicant is allowed to withdraw the statutory amount which was deposited before this Registry at the time of filing the appeal.

The Registry shall do the needful after proper identification.

The application is disposed.

JUDGE

Comparing Assistant