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Page No.# 1/4 vs Vinoka Chishi And 14 Ors
2025 Latest Caselaw 5038 Gua

Citation : 2025 Latest Caselaw 5038 Gua
Judgement Date : 27 May, 2025

Gauhati High Court

Page No.# 1/4 vs Vinoka Chishi And 14 Ors on 27 May, 2025

                                                                 Page No.# 1/4

GAHC010218942024




                                                           2025:GAU-AS:6794

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3185/2024

         THE STATE OF NAGALAND AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF NAGALAND
         DEPARTMENT OF LAND REVENUE
         NAGALAND
         KOHIMA.

         2: THE COMMISSIONER TO THE GOVT. OF NAGALAND
         KOHIMA
          NAGALAND.

         3: THE DEPUTY COMMISSIONER
         DIMAPUR
         NAGALAND.

         4: THE REVENUE OFFICER
         DIMAPUR
         NAGALAND.

         5: THE LAND RECORD SURVEY OFFICER
         DIMAPUR
         NAGALAND.
         VERSUS

         VINOKA CHISHI AND 14 ORS
         S/O- SHRI VITOKHU CHISHI
         R/O- VILLAGE K-KHEL
         DIPHUPHAR VILLAGE
         DISTRICT- DIMAPUR
         NAGALAND.

         2:TOKIHE CHISHI
         S/O- SHRI VITOKHU CHISHI
          R/O- VILLAGE K-KHEL
                                Page No.# 2/4

DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

3:KUGHALU YEPTHO
S/O- SHRI KUGHATO YEPTHO
R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

4:SHRI M. SENSOTEMJEN
S/O- SHRI MANJEM
R/O- THILIXU VILLAGE BLOCK-1
H/NO. 16
DIST. DIMAPUR
NAGALAND.

5:HEITO SEMA
S/O- SHRI LUZHEVI SUMI
R/O- CHEKIYE VILLAGE BLOCK 1
H/NO. 16
DIST. DIMAPUR
NAGALAND.

6:H. INOTO MURRU
S/O- SHRI HOSHETO MURRU
R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

7:TITO YEPTHO
S/O- SHRI HOKUGHA YEPTHO
R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

8:SHRI PHUSHITO
S/O- SHRI KHENIHO
R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

9:SHRI HOKASHE
S/O- SHRI ZENHOTO
                                                         Page No.# 3/4

R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

10:SMTI. TOSHILI SUMI
S/O- SHRI TOKIHO SUMI
R/O- VILLAGE K-KHEL
DIPHUPHAR VILLAGE
DISTRICT- DIMAPUR
NAGALAND.

11:AKAHO ZHIMO
S/O- SHRI SAICHE ZHIMO
R/O- THILIXU VILLAGE BLOCK-III
H/NO. 88
DIST. DIMAPUR
NAGALAND.

12:SHIKAI TUCCU
S/O- SHRI TOSHIVI TUCCU
R/O- SATAKHA TOWN
DIST. ZUNEBOTO
NAGALAND.

13:SHELOKA YEPTH
S/O- SHRI HOKATO YEPTHO
R/O- EKRANIPATHER VILLAGE
DIST. DIMAPUR
NAGALAND.

14:SMTI. TOHULI
W/O- LATE V. ATOSHE SUMI
HOVUKHU VILLAGE
NIULAND
NAGALAND.

15:AIRPORT AUTHORITY OF INDIA
REPRESENTED BY THE DEPUTY GENERAL MANAGER
DIMAPUR
NAGALAND.
------------
Advocate for : SR GA NAGALAND
Advocate for : appearing for VINOKA CHISHI AND 14 ORS
                                                                        Page No.# 4/4


                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 27.05.2025

In view of the judgment and order dated 27.05.2025, in CRP No. 104/2024, no order is required to be passed in this interlocutory application.

Accordingly, this I.A. stands closed.

JUDGE

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