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Dharmeswar Saikia vs On The Death Of Mirza Beg His Legal Heirs ...
2025 Latest Caselaw 470 Gua

Citation : 2025 Latest Caselaw 470 Gua
Judgement Date : 13 May, 2025

Gauhati High Court

Dharmeswar Saikia vs On The Death Of Mirza Beg His Legal Heirs ... on 13 May, 2025

                                                                Page No.# 1/4

GAHC010162372008




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/139/2008

         DHARMESWAR SAIKIA
         S/O LT. MOUA SAIKIA, SAAIMORIA GAON, PO. MAUT GAON, CHARIGAON
         MOUZA, JORHAT-1, DIST. JORHAT.



         VERSUS

         ON THE DEATH OF MIRZA BEG HIS LEGAL HEIRS AND ORS
         REPRESENTED BY-

         1.1:SRI RAJA BEG
          S/O LATE MIRZA BEG

         1.2:MRS FARIDA BEG
          D/O LATE MIRZA BEG
         R/O CHARAIMORIA
          CHARIGAON MOUZA
          JORHAT
          DIST. JORHAT

         1.3:MAFIDA BEG CHOUDHURY
          D/O LATE MIRZA BEG
         R/O CHARAIMORIA
          CHARIGAON MOUZA
          JORHAT
          DIST. JORHAT

         1.4:WAZIDA BEG
          D/O LATE MIRZA BEG
         R/O CHARAIMORIA
          CHARIGAON MOUZA
          JORHAT
          DIST. JORHAT
                                                         Page No.# 2/4


2:ON THE DEATH OF AMZER BEG HIS LEGAL HEIRS
 REPRESENTED BY-

2.1:SMTI DEVINA BEGG
 D/O LATE AMZER BEGG
 R/O CHARIMORIA
 CHARIGAON MOUZA
 JORHAT
 DIST-JORHAT
ASSAM
 PIN-785108

2.2:SMTI MINA BEGG
W/O LATE AMZER BEGG
 R/O CHARIMORIA
 CHARIGAON MOUZA
 JORHAT
 DIST-JORHAT
ASSAM
 PIN-

3:MUSTT. ELIZABETH BEG


4:ON THE DEATH OF RESPONDENT NO 4. (EMI BEG) HIS LEGAL HEIRS
 REPRESENTED BY-

4.1:SOMIUL BEGG
 S/O LATE EMI BEG RESIDENT OF CHARAIMORIA
 CHARIGAON MOUZA
 JORHAT
 DISTRICT JORHAT
ASSAM

4.2:JOMIUL BEGG
 S/O LATE EMI BEG RESIDENT OF CHARAIMORIA
 CHARIGAON MOUZA
 JORHAT
 DISTRICT JORHAT
ASSAM

4.3:ROBIUL BEGG
 S/O LATE EMI BEG RESIDENT OF CHARAIMORIA
 CHARIGAON MOUZA
 JORHAT
 DISTRICT JORHAT
ASSAM
                                                                                Page No.# 3/4


            4.4:JAKARIA BEGG
             S/O LATE EMI BEG RESIDENT OF CHARAIMORIA
             CHARIGAON MOUZA
             JORHAT
             DISTRICT JORHAT
            ASSAM

            5:BELZER BEG


            6:SELZER BEG
            ALL ARE SONS AND DAUGHTERS OF LATE GEORGE BEG
             R/O CHARAIMORIA
             CHARIGAON MOUZA
             JORHAT
             DIST. JORHA

Advocate for the Petitioner : D C MAHANTA, MR.B GOSWAMI,MR P BHATTACHARYA,MS.T
J MAHANTA,MR. T J MAHANTA,MR. B GOSWAMI,MS. P BHATTACHARYA

Advocate for the Respondent : MR. B ULLAH, MS.K ALI,MR. R J BORDOLOI ((R1(I), R1(II),
R1(III),R5, R6),MR. R ALI (R1(I), R1(II), R1(III),R5, R6),MS. D SONOWAL ((R1(I), R1(II),
R1(III),R5, R6),MD. K ALI,MR. R BORDOLOI




                                 BEFORE
              HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                         ORDER

Date : 13.05.2025

Heard learned Senior Counsel Mr. T.J. Mahanta for the appellant and learned counsel Mr. R. Ali for the respondents.

This matter is reserved for judgment and order.

JUDGE Page No.# 4/4

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