The Oriental Insurance Co. Ltd vs Bhupen Bhuyan And Anr
2025 Latest Caselaw 4313 Gua

Gauhati High Court

The Oriental Insurance Co. Ltd vs Bhupen Bhuyan And Anr on 20 March, 2025

                                                                      Page No.# 1/2

GAHC010006742011




                                                               undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./120/2011

          THE ORIENTAL INSURANCE CO. LTD.,
          HAVING ITS REGISTERED OFFICE OF ASSAF ALI ROAD, NEW DELHI AND
          REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI-7, REPRESENTED
          IN THE PRESENT PROCEEDINGS BY ITS REGIONAL MANAGER, REGIONAL
          OFFICE AT GUWAHATI.



          VERSUS

          BHUPEN BHUYAN and ANR,
          S/O LATE KESHAB BHUYAN, R/O VILL. KOCHGAON, P.O. and P.S.
          BISWANATH CHARIALI, DIST. SONITPUR, ASSAM.

          2:NIRANJAN SAIKIA

           S/O LATE H.C. SAIKIA
           R/O VILL. GAREHEGI
           P.S. BISWANATH CHARIALI
           DIST. SONITPUR
           ASSAM

Advocate for the Petitioner : MR.A KHANIKAR, MR. S P SHARMA,MS. C MOZUMDAR,MS.
R D MOZUMDAR,MR.A DUTTA

Advocate for the Respondent : MR.S K GHOSH, MS.A BHATTACHARJEE,,MRB
KAUSHIK,MR.S P CHOUDHURY,MS.G SARMAH
                                                                    Page No.# 2/2


                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

Date : 20.03.2025

Heard Ms. R.D. Mozumdar, learned counsel for the appellant. Also heard Mr. S.P. Choudhury, learned counsel for the respondents.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant