Page No.# 1/3 vs Lohori Das And 3 Others
2025 Latest Caselaw 4309 Gua

Gauhati High Court

Page No.# 1/3 vs Lohori Das And 3 Others on 20 March, 2025

                                                                      Page No.# 1/3

GAHC010154512023




                                                               undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/76/2024

            THE STATE OF ASSAM AND ANR.
            THROUGH THE SECRETARY TO THE GOVT OF ASSAM DEPARTMENT OF
            SCHOOL EDUCATION DISPUR KAMRUP METRO ASSAM PIN 781006

            2: THE DIRECTOR OF EDUCATION
             KAHILIPARA KAMRUP METRO ASSAM PIN 78101

            VERSUS

            LOHORI DAS AND 3 OTHERS
            W/O SANTOSH BHOWMIK, RESIDENT OF VILLAGE RONGPUR PART IV, PO
            RONGPUR, PRESENTLY SERVING AT SILCHAR CACHAR ASSAM PIN 788009

            2:THE SECRETARY TO THE GOVT. OF ASSAM

             PERSONNEL (B) DEPARTMENT
             DISPUR
             GUWAHATI 781006

            3:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
             RASHTRIYA MADHAYAMIK
             SIKSHA ABHIJAN
             KAMRUP M ASSAM 781019

            4:THE MEMBER SECRETARY
             EMPOWERED COMMITTEE FOR TET FOR SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI 1

Advocate for the Petitioner   : MR. R MAZUMDAR, SC, EDU

Advocate for the Respondent : MS. M D BORAH, SC, RMSA,FOR CAVEATOR,MR. N HAQUE
(R-1),MR. P K ROYCHOUDHURY (R-1),DR. B AHMED (R-1),MR K UDDIN (R-1),MR. A K
                                                                  Page No.# 2/3

AZAD (R-1),MR M HUSSAIN (R-1)




          Linked Case : I.A.(Civil)/3725/2023

          THE STATE OF ASSAM
          THROUGH THE SECRETARY TO THE GOVT OF ASSAM DEPARTMENT OF
          SCHOOL EDUCATION DISPUR KAMRUP METRO ASSAM PIN 781006

          2: THE DIRECTOR OF EDUCATION
          KAHILIPARA KAMRUP METRO ASSAM PIN 781019
          VERSUS

          LOHORI DAS AND ORS
          W/O SANTOSH BHOWMIK
          RESIDENT OF VILLAGE RONGPUR PART IV
          PO RONGPUR
          PRESENTLY SERVING AT SILCHAR CACHAR ASSAM PIN 788009

          2:THE SECRETARY TO THE GOVT. OF ASSAM

          PERSONNEL (B) DEPARTMENT
          DISPUR
          GUWAHATI 781006

          3:THE MISSION DIRECTOR CUM PROJECT DIRECTOR
          RASHTRIYA MADHAYAMIK
          SIKSHA ABHIJAN
          KAMRUP M ASSAM 781019

          4:THE MEMBER SECRETARY
          EMPOWERED COMMITTEE FOR TET FOR SECONDARY EDUCATION
          ASSAM
          KAHILIPARA
          GUWAHATI 19
          ------------
          Advocate for : MR. R MAZUMDAR
          Advocate for : MS. M D BORAH
          GA R-2 appearing for LOHORI DAS AND ORS
                                                                             Page No.# 3/3

                                    BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                   HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                        ORDER

Date : 20.03.2025 (Vijay Bishnoi, CJ)

Heard Mr. Rajesh Mazumdar, learned standing counsel, Education Department, appearing on behalf of the appellants, and Mr. P. K. Roychoudhury, learned counsel, appearing on behalf of the respondents; at length.

Hearing concluded.

Judgment reserved.

                            JUDGE            CHIEF JUSTICE




Comparing Assistant