Page No.# 1/4 vs Smti Mamata Hojai
2025 Latest Caselaw 4233 Gua

Gauhati High Court

Page No.# 1/4 vs Smti Mamata Hojai on 19 March, 2025

                                                                  Page No.# 1/4

GAHC010261682024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/704/2024

         SRI PRASENJIT ROY AND 5 ORS
         ASSISTANT TEACHER (ARTS), FUTKIBARI HIGH SCHOOL, S/O. LATE
         PRABHAT CHANDRA ROY, VILLAGE- GAURANTARI PART II, P.O.
         FUTKIBARI, DISTRICT- DHUBRI, ASSAM.

         2: LUTFAR RAHMAN MOLLAH

          ASSISTANT TEACHER (ARTS)
          HOSSAIN MOHAMMODI HIGH SCHOOL
          S/O MOTIUR RAHMAN MOLLAH
          VILLAGE AND P.O. ASHARIKANDI
          DISTRICT- DHUBRI
          ASSAM.

         2: LUTFAR RAHMAN MOLLAH
         ASSISTANT TEACHER ARTS
          HUSSAIN MOHAMMODI HIGH SCHOOL
          S/O. MOTIUR RAHMAN MOLLAH
         VILL. AND P/O. ASHARIKANDI
          DIST. DHUBRI
         ASSAM.

         3: ALAUDDIN MOLLAH
         ASSISTANT TEACHER SCIENCE
          HOSSAIN MOHAMMODI HIGH SCHOOL
          S/O. ABDUL MOTLEB HUSSAIN MOLLAH
         VILL. LALMONIR ALGA
          P/O. ASHARIKANDI
          DIST. DHUBRI
         ASSAM.

         3: ALAUDDIN MOLLAH

          ASSISTANT TEACHER (SCIENCE)
                                   Page No.# 2/4

HOSSAIN MOHAMMODI HIGH SCHOOL
S/O ABDUL MOTLEB HUSSAIN MOLLAH
VILLAGE- LALMONIR ALGA
P.O. ASHARIKANDI
DISTRICT- DHUBRI
ASSAM.

4: ALIM ARDUS RAHMAN
ASSISTANT TEACHER ARTS
 BANGALIPARA HIGH SCHOOL
 S/O. LATE SOFIOR RAHMAN
VILL.- BANGALIPARA PART-I
 P/O. AND P/S. BILASIPARA
 DIST. DHUBRI
ASSAM.

4: ALIM ARDUS RAHMAN
ASSISTANT TEACHER (ARTS)
 BANGALIPARA HIGH SCHOOL
 S/O LATE SOFIOR RAHMAN
VILLAGE- BANGALIPARA PART I
 P
O. AND P.S. BILASIPARA
 DISTRICT- DHUBRI
ASSAM.

5: ABDUL JALIL AHMED
ASSISTANT TEACHER SCIENCE
 BANGALIPARA HIGH SCHOOL
 S/O. ABDUL GAFUR AHMED
VIL. BANGALIPARA PART-II
 P/O. AND P/S. BILASIPARA
 DIST. DHUBRI
ASSAM.

5: ABDUL JALIL AHMED

ASSISTANT TEACHER (SCIENCE)
BANGALIPARA HIGH SCHOOL
S/O ABDUL GAFUR AHMED
VILLAGE- BANGALIPARA PART II
P.O. AND P.S. BILASIPARA
DISTRICT- DHUBRI
ASSAM.

6: ABDUL GAFFUR
ASSISTANT TEACHER SCIENCE
 RANGAMATI HIGH SCHOOL
                                                                             Page No.# 3/4

             S/O. LATE BILLAL HUSSAIN
             VILL.- BANGALDOBA
             P/O. NAYEKGAON
             DIST. KOKRAJHAR (BTR)
             ASSAM.

            6: ABDUL GAFFUR

             ASSISTANT TEACHER (SCIENCE)
             RANGAMATI HIGH SCHOOL
             S/O LATE BILLAL HUSSAIN
             VILLAGE- BANGALDOBA
             P.O. NAYEKGAON
             DISTRICT- KOKRAJHAR (BTR)
             ASSAM

            VERSUS

            SMTI MAMATA HOJAI, AES
            THE DIRECTOR, SECONDARY EDUCATION, ASSAM AND THE CHAIRMAN,
            STATE LEVEL SCRUTINY COMMITTEE (SLSC), KAHILIPARA, GUWAHATI-
            781019.



Advocate for the Petitioner   : Monjil Sofique Mondal, MR E HUSSAIN,MR. D A KAIYUM

Advocate for the Respondent : MR. D SAIKIA, MS N M SARMA,MR S M T CHISTIE




                                   BEFORE
                     HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                          ORDER

Date : 19-03-2025

Mr. M.S. Mondal, learned counsel for the petitioner is present along with Mr. S.M.T. Chistie, learned counsel for the respondent.

The learned counsel for the respondent submits that the judgment of this Court dated 29.01.2024 in WP(C) No. 399/2024 has been complied with by submitting a letter dated 20.02.2025 passed by the Director, Secondary Page No.# 4/4

Education, Assam, Kahilipara, Guwahati-19, showing that steps have been taken in compliance with the said judgment and order.

Mr. M.S. Mondal, learned counsel for the petitioner also submits that the judgment and order has been complied with.

In view of the above, Cont.Cas(C) No. 704/2024 stands closed and disposed of.

JUDGE

Comparing Assistant