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Represented By Mr Rajat Sharma One Of The ... vs Northeast Frontier Railway
2025 Latest Caselaw 4104 Gua

Citation : 2025 Latest Caselaw 4104 Gua
Judgement Date : 13 March, 2025

Gauhati High Court

Represented By Mr Rajat Sharma One Of The ... vs Northeast Frontier Railway on 13 March, 2025

                                                                       Page No.# 1/2

GAHC010078842021




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                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WP(C)/2964/2021

            M/S SATYA BUILDERS
            A PARTNERSHIP REGISTERED UNDER THE PARTNERSHIP ACT, 1932
            HAVING ITS REGISTERED OFFICE AT 20A, NOBLE ENCLAVE, OLD DELHI-
            GURGAON ROAD, HARYANA-122015 AND IN THE PRESENT PROCEEDINGS
            REPRESENTED BY MR RAJAT SHARMA ONE OF THE PARTNERS OF THE
            PETITIONER FIRM.

            VERSUS

            NORTHEAST FRONTIER RAILWAY
            REP BY THE CHIEF ENGINEER/CONSTRUCTION -IV FOR AND ON BEHALF
            OF THE PRESIDENT OF INDIA, NORTHEAST FRONTIER RAILWAY,
            MALIGAON, GUWAHATI, ASSAM-781011

            2:NORTHEAST FRONTIER RAILWAY
             REPRESENTED BY THE GENERAL MANAGER FOR AND ON BEHALF OF
            THE PRESIDENT OF INDIA
             NF RAILWAY
             MALIGAON
             GUWAHATI 78101

Advocate for the Petitioner    : MS. N UPADHYAY,

Advocate for the Respondent : SC, NF RLY, MR A DASGUPTA,MR G GOSWAMI


                                          BEFORE
                              HON'BLE MR. JUSTICE KARDAK ETE


                                          ORDER

Date : 13.03.2025.

Page No.# 2/2

Heard Mr. P. Mehta, learned counsel for the petitioner.

Also heard Mr. A. Dasgupta, learned Senior Counsel assisted by Mr. G. Goswami, learned Standing Counsel, Railway, appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

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