Gauhati High Court
Page No.# 1/8 vs The State Of Assam And Ors on 13 March, 2025
Page No.# 1/8
GAHC010002352025
2025:GAU-AS:2686
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. :
Case : I.A.(Crl.)/156/2025
DHRUBAJYOTI HATIBARUAH AND 12 ORS
S/O ARUN HATIBARUAH R/O VILL- SEUJIA PATHAR
P.O. MACHKHOWA
P.S. DHEMAJI
DIST .DHEMAJI
ASSAM
2: DR HITESH MAZUMDAR
S/O LATE ANANGA MOHAN MAZUMDAR
C/O BHAGABAN CH. DAS
R/O NO. 2 MATHGHARIA
MOTHER TERESA ROAD
NEAR S AI APARTMENT
P.O. NOONMATI
P.S. NOONMATI
DIST. KAMRUP (M)
PIN-781020
3: AKASHEE DUWARAH
D/O H. K. DUWARAH
R/O HOUSE NO. 141
WARD NO. 12
K.B. ROAD
KESHAB CHANDRA GOSWAMI PATH
P.S. AND DIS. NORTH LAKHIMPUR
ASSAM
Page No.# 2/8
4: KULA PRADIP BHATTACHARYYA
S/O HEMANTA BHATTACHARYYA
R/O HOUSE NO. 7
UDAYANPATH
2
TRIPURA ROAD
BELTOLA
P.S. BASISTHA
DIST. KAMRUP (METRO)
ASSAM
5: RUMIR TIMUNGPI
S/O MANGAL SING TIMUNG
R/O RANG MAHAL
WARD O. 6
P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
6: FARUK AHMED
S/O LATE MAFIJUDDIN AHMED
VILL- SHOTKHIL
P.O. MORANJANA
P.S. RANGIA
DIST. KAMRUP
ASSAM
7: KALYAN KUMAR DAS
S/O BINANDI DAS
R/O GARO BASTI
8TH MILE
BACK SIDE OF GANESH MANDIR
KHANAPARA
P.S. BASISTHA
DIST. KAMRUP (METRO)
ASSAM
8: NANDINI KAKATI
D/O RIPUNJAY KAKATI
R/O FLAT NO. 27
BLOCK D
Page No.# 3/8
SASHIKUNG APARTMENT
SURVEY
BELTOLA ROAD
P.S. HATIGAON
DIST. KAMRUP (METRO)
ASSAM
9: ANAL JYOTI DAS
S/O BINAY KUMAR DAS
R/O VILL- SANTINAGAR
P.O. BALADMARI
P.S. AND DIST. GOALPARA
ASSAM
10: BIKASH SARMA
S/O NARAYAN CH. SARMA
R/O VILL AND P.O. BAMUNDI
P.S. SUWALKUCHI
DIST. KAMRUP
ASSAM
11: JAYANTA DOLEY
S/O LATE LOLISING DOLEY
R/O GOGAMUKH TAJIK
P.O. AND P.S. GOGAMUKH
DIST. DHEMAJI
ASSAM
12: PRIYANKA DEKA
W/O BIKESH TALUKDAR
R/O VILL- BORKURIHA
P.S. NALBARI
DIST. NALBARI
ASSAM
13: SAURAV PRAN SHARMA
S/O SURESH CH. SHARMA
WARD NO. 2
BARPETA ROAD
Page No.# 4/8
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE SPECIAL INVESTIGATION TEAM
HAVING ITS OFFICE AT CID
ASSAM POLICE
DR BANIKANTA KAKATI ROAD
ULUBARI
GUWAHATI -781007
THROUGH THE HEAD SIT- M.P. GUPTA (IPS)
ADGP
CID.
------------
Advocate for : IMSENKALA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ORS
In
Crl.Pet./11/2025
DHRUBAJYOTI HATIBARUAH AND 12 ORS
S/O ARUN HATIBARUAH
R/O VILL- SEUJIA PATHAR,
P.O. MACHKHOWA, P.S. DHEMAJI, DIST .DHEMAJI, ASSAM
2: DR HITESH MAZUMDAR
S/O LATE ANANGA MOHAN MAZUMDAR
C/O BHAGABAN CH. DAS
R/O NO. 2 MATHGHARIA
MOTHER TERESA ROAD
NEAR S AI APARTMENT
P.O. NOONMATI
P.S. NOONMATI
Page No.# 5/8
DIST. KAMRUP (M)
PIN-781020
3: AKASHEE DUWARAH
D/O H. K. DUWARAH
R/O HOUSE NO. 141
WARD NO. 12
K.B. ROAD
KESHAB CHANDRA GOSWAMI PATH
P.S. AND DIS. NORTH LAKHIMPUR
ASSAM
4: KULA PRADIP BHATTACHARYYA
S/O HEMANTA BHATTACHARYYA
R/O HOUSE NO. 7
UDAYANPATH
2
TRIPURA ROAD
BELTOLA
P.S. BASISTHA
DIST. KAMRUP (METRO)
ASSAM
5: RUMIR TIMUNGPI
S/O MANGAL SING TIMUNG
R/O RANG MAHAL
WARD O. 6
P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
6: FARUK AHMED
S/O LATE MAFIJUDDIN AHMED
VILL- SHOTKHIL
P.O. MORANJANA
P.S. RANGIA
DIST. KAMRUP
ASSAM
7: KALYAN KUMAR DAS
S/O BINANDI DAS
R/O GARO BASTI
Page No.# 6/8
8TH MILE
BACK SIDE OF GANESH MANDIR
KHANAPARA
P.S. BASISTHA
DIST. KAMRUP (METRO)
ASSAM
8: NANDINI KAKATI
D/O RIPUNJAY KAKATI
R/O FLAT NO. 27
BLOCK D
SASHIKUNG APARTMENT
SURVEY
BELTOLA ROAD
P.S. HATIGAON
DIST. KAMRUP (METRO)
ASSAM
9: ANAL JYOTI DAS
S/O BINAY KUMAR DAS
R/O VILL- SANTINAGAR
P.O. BALADMARI
P.S. AND DIST. GOALPARA
ASSAM
10: BIKASH SARMA
S/O NARAYAN CH. SARMA
R/O VILL AND P.O. BAMUNDI
P.S. SUWALKUCHI
DIST. KAMRUP
ASSAM
11: JAYANTA DOLEY
S/O LATE LOLISING DOLEY
R/O GOGAMUKH TAJIK
P.O. AND P.S. GOGAMUKH
DIST. DHEMAJI
ASSAM
Page No.# 7/8
12: PRIYANKA DEKA
W/O BIKESH TALUKDAR
R/O VILL- BORKURIHA
P.S. NALBARI
DIST. NALBARI
ASSAM
13: SAURAV PRAN SHARMA
S/O SURESH CH. SHARMA
WARD NO. 2
BARPETA ROAD
P.S. BARPETA ROAD
DIST. BARPETA
ASSA
VERSUS
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE PP, ASSAM
2:THE SPECIAL INVESTIGATION TEAM
HAVING ITS OFFICE AT CID
ASSAM POLICE
DR BANIKANTA KAKATI ROAD
ULUBARI
GUWAHATI -781007
THROUGH THE HEAD SIT- M.P. GUPTA (IPS)
ADGP
CID
Advocate for the Petitioner : MR A CHOWDHURY, IMSENKALA,MR S
DUTTA,MS. B CHOWDHURY
Advocate for the Respondent : PP, ASSAM,
Page No.# 8/8
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
JUDGMENT
13.03.2025
In view of the Judgment and Order, passed today in Criminal Petition No.
11/2025, this Interlocutory Application, is, accordingly dismissed.
JUDGE
Comparing Assistant
