Page No.# 1/2 vs Md. Shah Nawaz Choudhury And Anr
2025 Latest Caselaw 4062 Gua

Gauhati High Court

Page No.# 1/2 vs Md. Shah Nawaz Choudhury And Anr on 12 March, 2025

                                                                           Page No.# 1/2

GAHC010179132022




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Cont.Cas(C)/497/2022

           PHULENDRA KALITA
           S/O. LT. KASHINATH KALITA, INSPECTOR OF SCHOOLS, BARPETA, VILL.
           JYOTINAGAR, P.S. AND P.O. PATHSALA, DIST. BARPETA, ASSAM, PIN-
           781325.


           VERSUS

           MD. SHAH NAWAZ CHOUDHURY AND ANR
           THE SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF SECONDARY
           EDUCATION, ASSAM CIVIL SECRETARIAT, BLOCK-C, DISPUR, GUWAHATI,
           ASSAM, PIN-781006.

           2:DR. BIJOYA CHOUDHURY

            IAS
            COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
            DEPTT. OF SECONDARY EDUCATION
            ASSAM
            KAHILIPARA
            GUWAHATI-788006

Advocate for the Petitioner : MR. A K DUTTA, MR. B PURKAYASTHA,MR. B ZAMAN
Advocate for the Respondent : MR. D SAIKIA (R1, R2), MS. N BORDOLOI (R1, R2),MR S M T
CHISTIE (R1, R2)


                                  BEFORE
                    HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                       ORDER

Date : 12-03-2025

Mr. B. Purkayastha, learned counsel for the petitioner submits that the Page No.# 2/2

respondents have taken steps in compliance with the judgment and order of this Court dated 22.07.2022 passed in WP(C) No. 3755/2022 and has therefore, prayed for the closure of the said contempt petition.

Mr. S.M.T. Chistie, learned counsel for respondent Nos. 1 & 2 is present and submits that the needful has been done.

In view of the above, the instant Cont.Cas(C) No. 497/2022 stands closed and disposed of.

JUDGE

Comparing Assistant