Dr Gitali Saikia vs The State Of Assam And 5 Ors
2025 Latest Caselaw 4003 Gua

Gauhati High Court

Dr Gitali Saikia vs The State Of Assam And 5 Ors on 11 March, 2025

                                                                 Page No.# 1/4

GAHC010096362023




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/2653/2023

         DR GITALI SAIKIA
         D/O LATE PRAFULLA CHANDRA SAIKIA
         HEAD OF THE DEPARTMENT OF ENGLISH, HCDG COLLEGE,
         NITAIPUKHURI, P.O. NITAIPUKHURI, DIST. SIBASAGAR, ASSAM, PIN-
         785671
         PERMANENT RESIDENT OF EKORANI SINALI PATH, DEMOW MADHUPUR,
         P.O. DEMOW, DIST. SIVASAGAR, PIN-785662



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         EDUCATION (HIGHER) DEPARTMENT,
         DISPUR, GUWAHATI-6.

         2:THE DIRECTOR OF HIGHER EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI-781019.

         3:THE INSPECTOR OF COLLEGES

          ASSAM
          OFFICER OF THE DIRECTOR OF HIGHER EDUCATION
          ASSAM

         KAHILIPARA
         GUWAHATI-781019.

         4:THE VICE CHANCELLOR
                                                                            Page No.# 2/4

             DIBRUGARH UNIVERSITY
             DIBRUGARH
             ASSAM

            5:THE PRESIDENT

            GOVERNING BODY HCDG COLLEGE
            NITAIPUKHURI
            P.O. NITAIPUKHURI
            DIST. SIVASAGAR
            ASSAM
            PIN-785671.

            6:DR BIRINCHI KUMAR BORA
            ASSOCIATE PROFESSOR
             DEPARTMENT OF SOCIOLOGY JHANJI HEMNATH SARMA COLLEGE
             JHANJI
             DIST. SIVASAGAR
            ASSA

Advocate for the Petitioner   : MR P C DEY, MR. A ULLAH,MR. M B U AHMED

Advocate for the Respondent : SC, HIGHER EDU, MS. P P DAS (R-5),MS P SARMA (R-5),MR. P
P DUTTA(R-5),FOR CAVEATOR,MS M DAS

            Linked Case : WP(C)/3298/2023

            DR. GITALI SAIKIA
            D/O LATE PRAFULLA CHANDRA SAIKIA

            HEAD OF THE DEPARTMENT OF ENGLISH

            H.C.D.G. COLLEGE
            NITAIPUKHURI

            P.O.- NITAIPUKHURI

            DIST.- SIVASAGAR
            ASSAM

            PIN- 785671.
            PERMANENT RESIDENT OF - EKORANI SINALI PATH
            DEMOW MADHUPUR

            P.O.- DEMOW
             DISTRICT SIVASAGAR
             PIN- 785662.
                                                     Page No.# 3/4



VERSUS

THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM

EDUCATION (HIGHER) DEPARTMENT
DISPUR
GUWAHATI-6.

2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
 GUWAHATI- 781019.

3:THE INSPECTOR OF COLLEGES
ASSAM
OFFICE OF THE DIRECTOR OF HIGHER EDUCATION
ASSAM

KAHILIPARA
GUWAHATI-19.

4:THE VICE-CHANCELLOR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM.

5:THE PRESIDENT
GOVERNING BODY
H.C.D.G. COLLEGE
NITAIPUKHURI

P.O.- NITAIPUKHURI

DISTRICT- SIVASAGAR
ASSAM

PIN- 785671.

6:DR. BIRINCHI KUMAR BORA
ASSOCIATE PROFESSOR

DEPARTMENT OF SOCIOLOGY

JHANJI HEMANTH SARMA COLLEGE
                                                                       Page No.# 4/4

            JHANJI

           DISTRICT- SIVASAGAR
           ASSAM.
           ------------
           Advocate for : MR P C DEY
           Advocate for : SC
           HIGHER EDU appearing for THE STATE OF ASSAM AND 5 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

Date : 11.03.2025 Heard Mr. P. J. Phukan, learned counsel for the petitioner. Also heard Mr. K. Gogoi, learned counsel for the respondent Nos. 1, 2 & 3; Mr. R. Mazumdar, learned counsel for the respondent No.4; Mr. P.P. Dutta, learned counsel for the respondent No.5. None appears for the respondent No.6.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant