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Page No.# 1/3 vs Dalimon Bewa And 4 Ors
2025 Latest Caselaw 3961 Gua

Citation : 2025 Latest Caselaw 3961 Gua
Judgement Date : 10 March, 2025

Gauhati High Court

Page No.# 1/3 vs Dalimon Bewa And 4 Ors on 10 March, 2025

                                                                Page No.# 1/3

GAHC010154752017




                                                          2025:GAU-AS:2592

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. :
          I.A.(Civil)/4276/2017

         UNITED INDIA INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI 600014 and REGIONAL OFFICE AT ABC
         BHANGAGARH
         GUWAHATI 781005 ASSAM
         REPRESENTED BY ITS REGIONAL MANAGER


          VERSUS

         DALIMON BEWA and 4 ORS
         W/O LATE SURMAN ALI

         2:SANOWARA KHATUN

         W/O LATE SURMAN ALI

         3:SAHANA MASRUNA PRABIN
         D/O LATE SURMAN ALI
         REPRESENTED BY HER MONTH SANOWARA KHATUN
         ALL ARE R/O VILL. BAPURBHITA
         P.S. BAGUAN
         DIST. GOALPARA
         ASSAM
         PIN 783129

          4:TAHER ALI

         S/O LATE NOJI SK. VILL. KATHALGURI
         K/BHOTGAON
         P.S. and DIST. KOKRAJHAR ASSAM
         PIN 783370
                                                       Page No.# 2/3

5:SAMSUL ALOM

S/O NOWSAD ALI
VILL. CHARAI KHOSRA
CHUNARI
P.S. LAKHIPUR
DIST. GOALPARA ASSAM 783380
------------
Advocate for : MR.C SHARMA
Advocate for : appearing for DALIMON BEWA and 4 ORS


In
                           MACApp./657/2017

           UNITED INDIA INSURANCE CO. LTD
           HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD,
           CHENNAI 600014 and REGIONAL OFFICE AT ABC,
           BHANGAGARH, GUWAHATI 781005 ASSAM, REPRESENTED
           BY ITS REGIONAL MANAGER



           VERSUS

           DALIMON BEWA and 4 ORS
           W/O LATE SURMAN ALI

           2:SANOWARA KHATUN

            W/O LATE SURMAN ALI

           3:SAHANA MASRUNA PRABIN
            D/O LATE SURMAN ALI
            REPRESENTED BY HER MONTH SANOWARA KHATUN
           ALL ARE R/O VILL. BAPURBHITA
            P.S. BAGUAN
            DIST. GOALPARA
           ASSAM
            PIN 783129

           4:TAHER ALI

            S/O LATE NOJI SK. VILL. KATHALGURI
            K/BHOTGAON
            P.S. and DIST. KOKRAJHAR ASSAM
            PIN 783370
                                                                          Page No.# 3/3


                       5:SAMSUL ALOM

                        S/O NOWSAD ALI
                        VILL. CHARAI KHOSRA
                        CHUNARI
                        P.S. LAKHIPUR
                        DIST. GOALPARA ASSAM 78338

           Advocate for the Petitioner   : MR.S DUTTA, MR.C SHARMA,MR.SIDHANT
           DUTTA,MS.N MODI

           Advocate for the Respondent : MR. A S CHOUDHURY (R1-R3), MR. R ISLAM
           (R1-R3)


                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

10.03.2025

In view of the judgment and order dated 10.03.2025, passed in MACApp. Case No. 657 of 2017, dismissing the said appeal, this Interlocutory Application stands dismissed.

JUDGE

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