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Page No.# 1/6 vs Ex Ct Gd Dhaneswar Ray
2025 Latest Caselaw 3816 Gua

Citation : 2025 Latest Caselaw 3816 Gua
Judgement Date : 6 March, 2025

Gauhati High Court

Page No.# 1/6 vs Ex Ct Gd Dhaneswar Ray on 6 March, 2025

                                                                          Page No.# 1/6

GAHC010007392025




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Review.Pet./14/2025

            THE UNION OF INDIA AND 5 ORS
            REPRESENTED BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW
            DELHI

            2: THE DIRECTORATE GENERAL
             CENTRAL RESERVE POLICE FORCE OFFICE COMPLEX NEW DELHI

            3: THE DIRECTOR GENERAL OF POLICE
             CENTRAL RESERVE POLICE FORCE RANGA HEAD OFFICE GREATER
            NOIDA UTTAR PRADESH

            4: THE DEPUTY INSPECTOR GENERAL OF POLICE
             GROUP CENTRE CENTRAL RESERVE POLICE FORCE GREATER NOIDA
            UTTAR PRADESH

            5: THE DEPUTY INSPECTOR GENERAL OF POLICE
             GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM

            6: THE COMMANDANT 168 BATTALION
             CRPF AT LOCATIO

            VERSUS

            EX CT GD DHANESWAR RAY
            FORCE NO 014686299 SO SRI BHOGHAR RAY, RESIDENT OF VILL
            PUBLARU GAON PO SILLIKHAGURI BIJNI DISTRICT CHIRANG ASSAM



Advocate for the Petitioner   : MR H GUPTA,

Advocate for the Respondent : ,
                                                            Page No.# 2/6




Linked Case : Review.Pet./21/2025

THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI

2: THE DIRECTORATE GENERAL CENTRAL RESERVE POLICE FORCE
CENTRAL GOVT OFFICE COMPLEX NEW DELHI

3: THE DIRECTOR GENERAL OF POLICE
CRPF RANGA HEAD OFFICE GREATER NOIDA UTTAR PRADESH

4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CENTRAL RESERVE POLICE FORCE GREATER NOIDA UP

5: THE DEPUTY INSPECTOR GENERAL OF POLICE
CRPF AMERIGOG GUWAHATI KAMRUP ASSAM

 6: THE COMMANDANT
168 BATALLION CRPF AT LOCATION
VERSUS

EX CT GD JAYDEV CHANDRA RAY
FORCE NO 041686869 SO SRI BHUPEN CHANDRA RAY VILL KAKAIJANA PO
ABHYAPURI DISTRICT BONGAIGAON ASSAM


------------
Advocate for : MR H GUPTA
Advocate for : appearing for EX CT GD JAYDEV CHANDRA RAY



Linked Case : Review.Pet./13/2025

THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI

2: THE DIRECTORATE GENERAL
CENTRAL RESERVE POLICE FORCE CENTRAL GOVT OFFICE NEW DELHI

3: THE DIRECTOR GENERAL OF POLICE
CENTRAL RESERVE POLICE FORCE RANGIA HEAD OFFICE GREATER
NOIDA UP

4: THE DEPUTY INSPECTOR GENERAL OF POLICE
                                                            Page No.# 3/6

GROUP CENTRE CENRAL RESERVE POLICE FORCE GREATER NOIDA UP

5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM

 6: THE COMMANDANT
168 BATALLION CRPF AT LOCATION
VERSUS

EX CT GD BIMAL CHANDRA NATH
FORCE NO 041687349 SO MILAN CHANDRA NATH VILL NO 2 PATKA PO
MONAKOCHA DISTRICT BONGAIGAON ASSAM


------------
Advocate for : MR H GUPTA
Advocate for : appearing for EX CT GD BIMAL CHANDRA NATH



Linked Case : Review.Pet./16/2025

THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI

2: THE DIRECTORATE GENERAL CENTRAL RESERVE POLICE FORCE
CENTRAL GOVT OFFICE COMPLEX NEW DELHI

3: THE DIRECTOR GENERAL OF POLICE
CRPF RANGIA HEAD OFFICE GREATER NOIDA UP

4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF GREATER NOIDA UP

5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM

 6: THE COMMANDANT
168 BATTALION CENTRAL RESERVE POLICE FORCE AT LOCATION
VERSUS

EX GD CT NABAJIT TALUKDAR
FORCE NO 041686985SO UPENDRA TALUKDAR VILL SONAKULI PO
PATACHARKUCHI DIST BARPETA ASSAM 781318


------------
Advocate for : MR H GUPTA
                                                          Page No.# 4/6

Advocate for : appearing for EX GD CT NABAJIT TALUKDAR



Linked Case : Review.Pet./167/2024

THE UNION OF INDIA AND ORS
RPRESENTED BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW
DELHI

2: THE DIRECTORATE GENERAL

CENTRAL RESERVE POLICE FORCE CENTRAL
GOVT OFFICE COMPLEX
NEW DELHI

3: THE DIRECTOR GENERAL OF POLICE
CRPF
RANGA HEAD OFFICE GREATER NOIDA
UTTAR PRADESH

4: THE DEPUTY INSPECTOR GENERAL OF POLICE

GROUP CENTRE
CRPF FORCE
GREATER NOIDA
UTTAR PRADESH

5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CRPF
AMERIGOG
GUWAHATI
KAMRUP
ASSAM

 6: THE COMMANDANT
168 BATALLION
 CRPF (AT LOCATION )
VERSUS

EX. CT/GD RUPAM KUMAR DAS

FORCE NO. 0600067985

S/O BHUBANESHWAR DAS
VILL PACHIM KALITAKUCHI
PO BHALUKADOBA
                                                                           Page No.# 5/6

           DIST BARPETA
           ASSAM
           781317


           ------------
           Advocate for : MR H GUPTA
           Advocate for : MR. R MAJUMDAR appearing for EX. CT/GD RUPAM KUMAR
           DAS




                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                        ORDER

Date : 06.03.2025

Mr. H. Gupta, learned counsel for the review petitioner has submitted that the review petitioners would like to press the present review petitions.

Mr. Gupta, learned Counsel for the review petitioner, by referring to the Judgment and Order dated 18.01.2024, review of which is sought for in the present review petitions, has submitted that this Court had relied upon the decision of a Co-ordinate Bench in the Case of Chandan Rai v. Union of India & ors., in WP(C) No. 4245/2012, dated 12.09.2023. He submits that against the said Judgment in the case of Chandan Rai (supra), a writ appeal has been preferred and the Division Bench of this Court vide order dated 21.03.2024, has directed for maintenance of status-quo in the matter. It is submitted by Mr. Gupta, learned counsel for the review petitioner, that the above noted writ appeal would be listed on 20.03.2024.

Registry, accordingly, to list these matters again on 27.03.2025.

Page No.# 6/6

Mr. R. Majumdar, learned counsel appearing for the respondent in the above noted review petition is present.

JUDGE

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