Gauhati High Court
Satyajit Paul vs The State Of Assam And 4 Ors on 6 March, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010105972024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2789/2024
SATYAJIT PAUL
S/O- LATE PRASANTA KUMAR PAUL, R/O- HOUSE NO. 16, H/ S. ROAD,
CHATRIBARI, GUWAHATI-781008.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, EDUCATION (TECHNICAL) DEPARTMENT,
DISPUR, GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY
HIGHER EDUCATION (TECHNICAL) DEPARTMENT GOVERNMENT OF
ASSAM
DISPUR
GHY-781006.
3:THE DIRECTOR
EDUCATION (TECHNICAL) DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI-781022.
4:THE PRINCIPAL ACCOUNTANT GENERAL
MAIDAMGAON
BELTOLA
GUWAHATI.
5:THE PRINCIPAL
JORHAT ENGINEERING COLLEGE
JORHAT
Advocate for the Petitioner : MR. K N CHOUDHURY, MR. R M DEKA,MR. D J DAS,MS N
Page No.# 2/4
MAHANTA,N GAUTAM,MS SABINA AHMED
Advocate for the Respondent : SC, EDU, SC, AG
Linked Case : WP(C)/295/2023
DR. SATYAJIT PAUL
S/O- LATE PRASANTA KUMAR PAUL
R/O- H NO. 16
H S ROAD
CHATRIBARI
GHY- 781008
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION (TECHNICAL) DEPTT
DISPUR
GHY- 781006
2:THE PRINCIPAL SECRETARY
HIGHER (TECHNICAL) DEPTT
GOVT OF ASSAM
DISPUR
GHY- 06
3:THE JOINT SECRETARY
TO THE GOVT OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT
DISPUR
GHY- 06
4:THE DIRECTOR
HIGHER EDUCATION (TECHNICAL) DEPTT
GOVT OF ASSAM
KAHILIPARA
GHY- 22
5:DR. RUPANJALI NATH
PROF. AND HOD
MECHANICAL ENGG DEPTT
JORHAT ENGINEERING COLLEGE
JORHAT
ASSAM
Page No.# 3/4
6:PRINCIPAL ACCOUNTANT GENERAL(A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-29.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/5804/2022
DR. SATYAJIT PAUL
SON OF LATE PRASANTA KUMAR PAUL
RESIDENT OF HOUSE NO. 16
H.S. ROAD
CHATRIBARI
GUWAHATI- 781008.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (TECHNICAL) DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY
HIGHER EDUCATION (TECHNICAL) DEPARTMENT
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI- 781006.
3:THE DIRECTOR
EDUCATION (TECHNICAL) DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI- 781022.
4:THE PRINCIPAL ACCOUNTANT GENERAL
MAIDAMGAON
BELTOLA
GUWAHATI.
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5:THE PRINCIPAL
JORHAT ENGINEERING COLLEGE
JORHAT.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 06-03-2025
Heard Mr. KN Choudhury, learned senior counsel assisted by Mr. RM
Deka, learned counsel for the petitioner. Also heard Mr. D Bhattacharya,
learned counsel for the Accountant General in WP(C) 5804/2022 & WP(C)
295/2023 and Mr. RK Talukdar, learned counsel for the Accountant General
in WP(C) 2789/2024.
Hearing concluded. Judgment reserved.
JUDGE
Comparing Assistant
