Md. Abul Bashar @ Abdul Bashar vs The State Of Assam And Anr. E
2025 Latest Caselaw 885 Gua

Gauhati High Court

Md. Abul Bashar @ Abdul Bashar vs The State Of Assam And Anr. E on 5 June, 2025

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                        Page No.# 1/2

GAHC010241262023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./468/2023

            MD. ABUL BASHAR @ ABDUL BASHAR
            SON OF LATE GIASUDDIN, RESIDENT OF VILLAGE HAHCHARA, WARD
            NO. 10, UNDER POLICE STATION BHELEWGURI, IN THE DISTRICT OF
            MORIGAON, ASSAM.
            PIN - 782126

            VERSUS

            THE STATE OF ASSAM AND ANR. E
            REPRESENTED BY PP ASSAM.

            2:MD. MAINUL HAQUE
             SON OF LATE GIASUDDIN
             RESIDENT OF VILLAGE HAHCHARA
             UNDER BHELEWGURI POLICE STATION IN THE DISTRICT OF MORIGAON
            ASSAM.
            PIN - 78212

Advocate for the Petitioner   : MR D K BHATTACHARYYA, DILME R.M. MOMIN,MR. A
GAUTAM

Advocate for the Respondent : PP, ASSAM,

             Linked Case : I.A.(Crl.)/1005/2024

            MD. ABUL BASHAR @ ABDUL BASHAR
            SON OF LATE GIASUDDIN
            RESIDENT OF VILLAGE HAHCHARA
            WARD NO. 10
            UNDER POLICE STATION BHELEWGURI
            IN THE DISTRICT OF MORIGAON
            ASSAM.
            PIN - 782126
                                                                     Page No.# 2/2


             VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP ASSAM.

            2:MD. MAINUL HAQUE
            SON OF LATE GIASUDDIN
             RESIDENT OF VILLAGE HAHCHARA
             UNDER BHELEWGURI POLICE STATION IN THE DISTRICT OF MORIGAON
            ASSAM.
            PIN - 782126
             ------------
            Advocate for : MR D K BHATTACHARYYA
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM AND ANR.


                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY
                     HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                    ORDER

Date : 05.06.2025 [M. Choudhury, J]

Heard Mr. D.K. Bhattacharyya, learned counsel assisted by Mr. A. Atreya and Ms. C. Kalita, learned counsel for the appellant and Ms. B. Bhuyan, learned Senior Counsel and Additional Public Prosecutor assisted by Ms. S.E. Murtaza, learned counsel for the respondent State.

Arguments are heard.

Judgment is reserved.

                                JUDGE                  JUDGE

Comparing Assistant