Citation : 2025 Latest Caselaw 5676 Gua
Judgement Date : 24 June, 2025
Page No.# 1/5
GAHC010192352022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/534/2022
MS. BOBBY DEKA AND 12 ORS
W/O SANJAY TALUKDAR R/O VILL- NANARA UNDER P.O.KARARA, PIN
-781381, DIST.- KAMRUP (R), ASSAM
2: MS. KENIJA FATEMA SARKAR
W/O SHAHIB ULLAH
R/O VILL- PANBARI UNDER P.O. SHALKATIPATHER IN THE DIST. OF
NAGAON
ASSAM
PIN - 782126.
3: MS. MIRA BEGUM
W/O SAMSUL HAQUE
R/O VILL- MARANJANA
UNDER P.O. MARANJANA IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781354.
4: MS. RANJU DEVI
W/O TAPAN CHANDRA SHARMA
R/O VILL- BHALUKI UNDER P.O. BHALUKI IN THE DIST. OF BARPETA
ASSAM
PIN -781371.
5: MS. BIBHA RANI SALOI
W/O RANJIT DAS
R/O VILL- MEDHIPARA
UNDER P.O. JAROBARI IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781122.
6: MS. BIJULI KALITA
D/O DEBESWAR KALITA
Page No.# 2/5
R/O VILL- PURAN KATAHI
UNDER P.O. CHHAYGAON
IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781124.
7: MS. PARUL HAJONG
W/O PRANAB DAS
R/O VILL- SIMLITOLA UNDER P.O. SIMLITOLA IN THE DIST. OF GOALPARA
ASSAM
PIN - 783130.
8: MS. KHIRADA DEKA
W/O MONESWAR DAIMARI
R/O VILL- TENGAJHAR UNDER P.O. TENGAJHAR IN THE DIST. OF BAKSA
ASSAM
PIN - 781364.
9: MS. MACHIINA KHATUN
W/O ABU BAKKAR SIDDIQUE
R/O VILL- KHOLABANDHA
UNDER P.O. KHOLABANDHA IN THE DIST. OF BARPETA
ASSAM
PIN - 781127.
10: MS. RANJU SAUD
W/O JAYDEV SAUD
R/O VILL- BUDHUCHAR
UNDER P.O. DALGUMA IN THE DIST. OF GOALPARA
ASSAM
PIN - 783125.
11: MS. ANISHA BEGUM
W/O MANJUR RAHMAN
R/O VILL- NO. 1 PUTHIMARI UNDER P.O. MANGALDAI IN THE DIST. OF
DARRANG
ASSAM
PIN - 784125.
12: MS.MINA DEKA
D/O JINA RAM DEKA
R/O VILL- MAHARIPARA
UNDER P.O.MAHARIPARA IN THE DIST. BAKSA
ASSAM
PIN - 781364.
13: MS. MINA ARA BEGUM
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W/O TAZIRUDDIN AHMED
R/O VILL- DAMPUR UNDER
P.O. DAMPUR IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781102
VERSUS
MUKESH CHANDRA SAHU AND ANR
PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT
OF WOMEN AND CHILD DEVELOPMENT, 1ST FLOOR, D-BLOCK, JANATA
BHAWAN, ASSAM, DISPUR-781006
2:BIBHASH MODI
DIRECTOR
WOMEN AND CHILD DEVELOPMENT
UZAN BAZAR
ASSAM
GUWAHATI-78100
Advocate for the Petitioner : MR. S KATAKI, MS. R DUTTA
Advocate for the Respondent : MR. D NATH,
Linked Case : Cont.Cas(C)/498/2022
RINA PAUL AND 2 ORS
W/O PRANAB KUMAR DAS
R/O WARD NO. 3
HOSPITAL ROAD
RANGIA
PIN-781354
KAMRUP
2: ASHMINA KHATUN
W/O FAKRUL ISLAM
R/O LAHARIPAM
P.O.-GARAIMARI
PIN-782104
MORGAON
ASSAM
3: HAMIDA BEGUM
Page No.# 4/5
W/O DIN ISLAM
R/O JOGIPARA
P.O.-BALBARI
DARRANG
ASSAM
4: DIPA DEVI
D/O DIGBAHADUR PARAJULI
R/O VILL-NO. 1 BORDIKORAI
P.O.-RANGACHAKHWA
DIST-SONITPUR
PIN-784185
VERSUS
BIVASH MODI AND ANR
THE DIRECTOR
DEPARTMENT OF SOCIAL WELFARE
UZANBAZAR
GUWAHATI-01
2:PARTHA P MAJUMDAR
SECRETARY TO THE GOVT OF ASSAM
SOCIAL WELFARE DEPARTMENT
2ND FLOOR
C BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-06
------------
Advocate for : MR B P BORAH
Advocate for : appearing for BIVASH MODI AND ANR
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
24.06.2025 Heard Mr. S. Kataki, learned counsel for the petitioners in Cont.Cas(C)/534/2022 and Mr. P.J. Dutta, learned counsel for the petitioners in Cont.Cas(C)/498/2022. Also heard Mr. T.C. Chutia, learned Additional Senior Government Advocate for the State of Assam.
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Mr. T.C. Chutia, learned Additional Senior Government Advocate, submits that he has been informed by the Senior Government Advocate that a Special Leave Petition (SLP) has been filed before the Hon'ble Supreme Court against the Judgment and Order dated 18.02.2025 passed in Writ Appeal No. 398/2023.
In that view of the matter, this Court is of the opinion that since a Special Leave Petition (SLP) is stated to have been filed though the particulars of the same have not yet been furnished by the learned Government Advocate, the matter stands deferred and shall be listed after a period of two (2) weeks. The respondents shall on the next date apprise the Court regarding the status of the SLP stated to have been filed.
List these matters after 2 (two) weeks.
JUDGE
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