Citation : 2025 Latest Caselaw 5520 Gua
Judgement Date : 19 June, 2025
Page No.# 1/22
GAHC010084352025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2130/2025
SMTI TUTUMONI HAZARIKA
SON OF LATE MRINAL HAZARIKA, ULUBARI, (BIRUBARI), DR BR
AMEDKAR NAGAR, ULUBARI, PALTAN BAZAR, KAMRUP METRO, ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM, REVENUE DEPARTMENT , DISPUR, GUWAHATI 6
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-36
ASSAM
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HENGRABARI
GUWAHATI-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-
Advocate for the Petitioner : MD. A MATLIB, MR R DHAR
Advocate for the Respondent : SC. REVENUE, GA, ASSAM
Page No.# 2/22
Linked Case : WP(C)/2188/2025
SANJAY KUMAR BHURA
S/O- LATE SHANTILAL BHURA
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781036.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST- KAMRUP METRO
ASSAM
PIN- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
Page No.# 3/22
ULUBARI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781007.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2198/2025
RINKU DAS
S/O- LATE RANABIR DAS
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPT.
DISPUR
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781006
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
Page No.# 4/22
PIN- 781036
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781007
------------
Advocate for : MR. M J BHATTACHARYYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/2228/2025
SMTI SAROJ DEVI
W/O MITHILESH SINGH R/O- VILL-ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA-ULUBARI
P.S- PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSA
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781036
ASSAM
2:THE DISTRICT COMMISSIONER
Page No.# 5/22
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO- DISTRICT
HENGRABARI
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC. REVENUE appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/2195/2025
BHUMIKA PATHAK MEDHI
W/O- LATE PARAMANANDA MEDHI
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPT.
DISPUR
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781006
2:THE DISTRICT COMMISSIONER
Page No.# 6/22
KAMRUP METRO
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781036
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DIST.- KAMRUP (M)
ASSAM
PIN- 781007
------------
Advocate for : MR. M J BHATTACHARYYA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/2194/2025
POTSHANGBAM KHONI CHAOBA MEETEI
S/O- P. PISHAK MEETEI
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007.
VERSUS
Page No.# 7/22
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781036.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST- KAMRUP METRO
ASSAM
PIN- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781007.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2201/2025
PANCHAM ROY
Page No.# 8/22
S/O- LATE BALDEV ROY
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781036.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST- KAMRUP METRO
ASSAM
PIN- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781007.
Page No.# 9/22
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2267/2025
POTIRAM CHOUHAN AND 2 ORS.
S/O- LATE HANGUN DAS CHOUHAN
R/O- VILL- BIRUBARI SADHUPOTI
R K MISSION ROAD
P.S PALTANBAZAR
GUWAHATI- 16
DIST- KAMRUP METRO
ASSAM
2: RAM BILASH CHOUHAN
S/O- LATE HANGUN DAS CHOUHAN
R/O- VILL- BIRUBARI SADHUPOTI
R K MISSION ROAD
P.S PALTANBAZAR
GUWAHATI- 16
DIST- KAMRUP METRO
ASSAM
3: SATYA RAM CHOUHAN
S/O- LATE HANGUN DAS CHOUHAN
R/O- VILL- BIRUBARI SADHUPOTI
R K MISSION ROAD
P.S PALTANBAZAR
GUWAHATI- 16
DIST- KAMRUP METRO
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI- 6
2:THE DISTRICT DEVELOPMENT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
HENGRABARI
GUWAHATI-36
Page No.# 10/22
ASSAM
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-7
KAMRUP (M)
ASSAM
------------
Advocate for : MR U DAS
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/2146/2025
RAMKRISHNA SAH
S/O- MAHINDER SAH
R/O- VILL- ULUBARI (BIRUBARI)
DR. B. R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S.- PALTANBAZAR
DIST- KAMRUP(M)
ASSAM
PIN- 781008.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI-781036
Page No.# 11/22
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2197/2025
KONJENBAM ANJALI DEVI
D/O- LATE K HEMANTA SINGH
R/O- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781007
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO DISTRICT
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781036.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
Page No.# 12/22
HENGRABARI ROAD
LICHUBAGAN
HENGRABARI
GUWAHATI
DIST- KAMRUP METRO
ASSAM
PIN- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781007.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2133/2025
ARUN MONDAL
SON OF LATE HARADHAN MONDAL
VILLAGE- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
ULUBARI
PALTAN BAZAR
KAMRUP METRO
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-781036
ASSAM
Page No.# 13/22
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2231/2025
INDRA BISWAS
S/O- LATE UPEN CHANDRA BISWAS
R/O- VILL- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S- PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
ASSAM
2:THE DISTRICT COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CO-DISTRICT COMMISSIONER
Page No.# 14/22
NEW GUWAHATI CO- DISTRICT
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2223/2025
JAY PRAKASH PRASAD
S/O. LATE BISWANATH RAM
R/O.- VILL ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S- PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPT.
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE DISTRICT COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
4:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO- DISTRICT
HENGRABARI
GUWAHATI- 781036.
Page No.# 15/22
5:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC. REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2189/2025
DUKHAHARAN RAUT
S/O LT JIBACHH RAUT R/O- ULUBARI BIRUBARI
MOUZA ULUBARI
PS- PALTAN BAZAR
DIST- KAMRUPMETRO
ASSAM
PIN- 781007
VERSUS
THE STATE OF ASSAM AND ORS
REP BY THE COMM AND SECY TO THE GOVT OF ASSAM
REVENUE AND DISESTER MANAGEMENT DEPTT DISPUR
GHY 781006
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HEGRABARI ROAD LICHUBAGAN GUWAHATI DIST KAMRUP METRO
ASSAM PIN 781036
3:THE CO DISTRICT COMMISSIONER
NEW GUWAHATI CO DISTRICT
HEGRABARI ROAD LICHUBAGAN GUWAHATI DIST KAMRUP METRO
ASSAM PIN 781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE ULUBARI GUWAHATI DIST KAMRUP METRO
ASSAM PIN 781007
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS
Page No.# 16/22
Linked Case : WP(C)/2221/2025
SRI SANKAR SINGH
S/O- LATE RAMJEE SINGH
VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAN
REVENUE DEPT.
DISPUR
GUWAHATI-781006
ASSAM.
2:THE DISTRICT COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for :
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2134/2025
Page No.# 17/22
BAKUL GHOSH
SON OF LATE SURENDRA KUMAR GHOSH
VILLAGE- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
ULUBARI
PALTAN BAZAR
KAMRUP METRO
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2229/2025
MANJU DEVI
W/O- LATE DILIP SINGH
R/O- VILL-ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
Page No.# 18/22
MOUZA- ULUBARI
P.S.- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPT.
DISPUR
GUWAHATI-781006
ASSAM.
2:THE DISTRICT COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO- DISTRICT
HENGRABARI
GUWAHATI- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC. REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2220/2025
MAYA RANI BANIA
W/O-LATE PRADIP KANU
R/O- VILL- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA-ULUBARI
P.S- PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
Page No.# 19/22
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781036
ASSAM
2:THE DISTRICT COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO- DISTRICT
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2147/2025
BHANU DAS
S/O- HIRALAL DAS
R/O- R K MISSION ROAD
BIRUBARI
UDAYPUR
P.S. PALTAN BAZAR
DIST- KAMRUP METRO
ASSAM
PIN- 781008.
VERSUS
Page No.# 20/22
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2132/2025
NILIMA ROY
WIFE OF LATE BIKRANT KUMAR ROY
RESIDENT OF VILLAGE- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
ULUBARI
PALTAN BAZAR
KAMRUP METRO
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
Page No.# 21/22
DISPUR
GUWAHATI-781006.
2:THE DISTRICT COMMISSIONER
KAMRUP METRO
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CO-DISTRICT COMMISSIONER
NEW GUWAHATI CO-DISTRICT
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
19.06.2025
1. These writ petitions arise out of an eviction process initiated by the State respondents, purportedly by giving reasonable opportunity of hearing to the petitioners, in term of this court's earlier decision dated 07.11.2024 passed in WP(C) 3715/2020. Amongst other grounds, the present batch of writ petitions are filed with an allegation that while taking the fresh eviction drive pursuant to this court's order dated 07.11.2024 passed in WP(C) 3715/2020, the mandate of the said judgment has not been followed.
2. Mr. Barpujari, learned standing counsel representing the Revenue Page No.# 22/22
Department contends that almost in all these cases affidavits have been filed, except few ones. According to him, pleadings by the State can be completed by today and tomorrow.
3. The learned counsels representing the petitioners submit that they will be in a position to complete their pleading by filing reply affidavits before the vacation i.e. on or before 27.06.2025.
4. In view of the aforesaid submission, this court is of the opinion that these matters may be tagged together and be listed after the ensuing summer vacation on 17.07.2025.
5. At this stage, Mr. Barpujari submits that State has requested the Advocate General to appear in this batch of writ petitions and he has already been briefed in a similar case being WP(C) 2128/2025 and therefore, the aforesaid writ petition shall also be tagged along with these writ petitions.
6. Prayer stands allowed.
7. Accordingly, WP(C) 2128/2025 shall also be listed along with this batch of writ petition on the date as indicated above.
8. Interim order, if any passed in the individual cases, shall continue till the next date of listing.
JUDGE
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