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Kamal Debnath vs The State Of Assam And Anr. A
2025 Latest Caselaw 5430 Gua

Citation : 2025 Latest Caselaw 5430 Gua
Judgement Date : 17 June, 2025

Gauhati High Court

Kamal Debnath vs The State Of Assam And Anr. A on 17 June, 2025

Author: K.R. Surana
Bench: Kalyan Rai Surana, Malasri Nandi
                                                                   Page No.# 1/48

GAHC010270052022




                                                             undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : WA/59/2023

            KAMAL DEBNATH
            S/O KHITISH DEBNATH, R/O WARD NO. 3, KALABHANGA, BARPETA
            ROAD, DIST.- BARPETA (M), ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR. A
            REP. BY THE COMMISSIONER AND SECRETARY, HOME (A) DEPTT. DISPUR,
            GUWAHATI-781006

            2:THE JOINT SECRETARY
             HOME (A) DEPTT. DISPUR
             GUWAHATI-781006

Advocate for the Petitioner   : MR. P J SAIKIA, MS D DUTTA

Advocate for the Respondent : GA, ASSAM,




             Linked Case : WA/96/2022

            MANAS PRATIM HALOI
            AEC ROAD
            ANGAD NAGAR PATH
            HOUSE NO. 41
            P.O. GAUHATI UNIVERSITY
            P.S. JALUKBARI
            DIST. KAMRUP(M)
            WARD NO. 02
                                                       Page No.# 2/48

PIN- 781014.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.

2:THE PRINCIPAL SECRETARY/ JOINT SECRETARY TO THE GOVT. OF
ASSAM
FINANCE (TAXATION) DEPTT.
 1ST FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPTT.
2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR GUWAHATI-781006.

4:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.

5:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVT. OF ASSAM
COURT CAMPUS
NAGAON- 782001.
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WA/125/2020

AMRIT JYOTI SHARMA
                                                     Page No.# 3/48

S/O- LATE PRAFULLA CHANDRA SHARMA
NEAR AMOLAPATTY
GOLAGHAT TOWN
P.O. AND DIST.- GOLAGHAT
ASSAM
PIN- 785621.


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. N DHAR
Advocate for : SR. GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : I.A.(Civil)/1937/2023

KAVITA DAS
W/O SRI SAMIR MOHAN
R/O- SRIMANTAPUR
BHANGAGARH
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781032


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
                                                      Page No.# 4/48

GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
 DISPUR
 GUWAHATI-06.

3:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.

4:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/126/2020

HARSHAJYOTI BORA AND 2 ORS.
S/O- ANIL CHANDRA BORA
R/O- BISHNURAVA ROAD
P.S. TEZPUR
DIST.- SONITPUR
ASSAM.

2: JAYANTA KUMAR NATH
S/O- NAGEN CHANDRA NATH
 R/O- VILL.- KABAICHUBA
 BORDOLGURI
 P.S. SIPAJHAR
 DIST.- DARRANG
ASSAM.

3: HEMANTA SAIKIA
S/O- BHOGESWAR SAIKIA
VILL.- LAKHTAKIA
P.S. DHEMAJI
DIST.- DHEMAJI
ASSAM.
VERSUS
                                                     Page No.# 5/48

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI-6.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/137/2020

NIPAN KR PATHAK
S/O SRI SUSENDRA KUMAR PATHAK
PERMANENT R/O VILL. MAIRAMARA
P.O. AND P.S HOWLY
DIS. BARPETA
ASSAM


VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6

2:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
 FINANCE (TAXATION) DEPTT. 1ST FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006

3:THE JOINT SECRETARY
TO THE GOVT OF ASSAM
                                                     Page No.# 6/48

FINANCE (TAXATION) DEPTT. 1ST FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006

4:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
FINANCE (TAXATION) DEPTT. 2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006

5:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI-6

6:THE DEPUTY COMMISSIONER OF TAXES
KOKRAJHAR
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 5 ORS.



Linked Case : WA/174/2020

KAUSHIK KALITA
S/O- SANATAN CHANDRA KALITA
R/O- HATIGAON
LAKHIMINAGAR
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
                                                     Page No.# 7/48

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/58/2021

MOON MAZOOMDER
W/O- PANKAJ CHAKRABORTY
R/O- H/NO. A 202
AAKRUTI AMITY
SRI ANANTHA NAGAR LAYOUT
PHASE 2
HUSKER GATE
HOSUR MAIN ROAD
ELECTRONIC CITY PHASE 2
BANGALORE
ELECTRONICS CITY KARNATAKA- 560100.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
                                                        Page No.# 8/48

------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/75/2020

SMTI PALLABI SARMA CHAUDHURY
W/O SRI SURAJIT CHAUDHURY
R/O HOUSE NO. 26
KRISHNA NAGAR CHATRIBARI
P.S. PALTANBAZAR
GUWAHATI 01
DIST. KAMRUP (M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT .OF ASSAM
DISPUR
GUWAHATI-6

2:THE ADDITIONAL CHIEF SECY. TO THE GOVT. OF ASSAM
RERSONNEL (A) DEPTT.
 DISPUR
 GUWAHATI-6

3:THE SECY. TO THE GOVT. OF ASSAM

PERSONNEL (A) DEPTT.. DISPUR
GUWAHATI 781006
------------
Advocate for : MR A C BORBORA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WA/111/2020

KAVITA DAS
R/O- SRIMANTAPUR
BHANGAGARH
GUWAHATI
                                                      Page No.# 9/48

ASSAM
PIN- 781032


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
 DISPUR
 GUWAHATI-06.

3:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.

4:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/213/2020

MD. MUSTAFA AHMED BARBHUIYA
S/O- ISHAQUE ALI BARBHUIYA
R/O- H/NO. 5
LNB ROAD
HATIGAON
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
PIN- 788038.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
                                                         Page No.# 10/48

DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEDPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. M H LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/110/2020

DHRUBOJYOTI CHAKRABORTY
S/O- LATE SUDHANGSHU SEKHAR CHAKRABORTY
SETTLEMENT ROAD
KARIMGANJ TOWN
P.O. KARIMGANJ- 788710
DIST.- KARIMGANJ
ASSAM.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
                                                     Page No.# 11/48

4:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
GUWAHATI- 781022
ASSAM.

5:THE DEPUTY COMMISSIONER

HAILAKANDI DISTRICT
P.O. HAILAKANDI- 788151
ASSAM.
------------
Advocate for : MR. N DHAR
Advocate for : SR
GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WA/154/2020

JYOTIRMOY ADHIKARY
R/O- WARD NO. 1
 KANAKLATA ROAD
 P.O. AND P.S. BONGAIGAON
 ASSAM
 PIN- 783380.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
 DISPUR
 GUWAHATI- 06.

3:THE SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. K N CHOUDHURY
                                                     Page No.# 12/48

Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/180/2020

BARNALI DEVI
W/O- DIPJYOTI UZIR
R/O- H/NO. 6
HATIGAON
P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
 1ST FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006.

3:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.

4:THE DEPUTY COMMISSIONER OF TAXES

NALBARI UNIT
ZONE B
NALBARI
ASSAM
PIN- 781335.
------------
Advocate for : MR. A CHAMUAH
                                                     Page No.# 13/48

Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/277/2021

JOYDEV MAHANTA
S/O LATE NILMONI MAHANTA
 R/O BAPUJI NAGAR
 P.O.-BALADMARI
 P.S.-GOALPARA
 DIST- GOALPARA
 ASSAM
 PIN-783121


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
 PERSONNEL (A) DEPARTMENT
DISPUR
 GUWAHATI-781006

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/70/2023

NISHA MONI DEKA
WIFE OF BIKASH KUMAR PINCHA
RESIDENT OF SRCB ROAD
FANCY BAZAR
DIST.- KAMRUP (M)
                                                     Page No.# 14/48

ASSAM.


VERSUS

THE STATE OF ASSAM AND ANR. B
REPRESENTED BY THE COMMISSIONER AND SECRETARY
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE JOINT SECRETARY
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.
 ------------
Advocate for : MR. P J SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ANR. B



Linked Case : WA/155/2020

BADRUL ISLAM CHOUDHURY
S/O- LATE ABDUS SHAKUR CHOUDHURY
R/O- VILL. AND P.O. MOHAKAL
P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
                                                     Page No.# 15/48

------------
Advocate for : MR. S K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/185/2021

RHITURAJ NEOG
S/O- SRI RAJENDRA PRASAD NEOG
R/O- HN-1
BYE LANE NO. 2
CHANDAN NAGAR
SURVEY
BELTOLA
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM

2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
 FINANCE (TAXATION) DEPARTMENT
 DISPUR
 GUWAHATI- 781006
ASSAM

3:THE JOINT SECRETARY
GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM

4:THE DEPUTY SECRETARY
GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
DISPUR
GUWAHATI- 781006
                                                     Page No.# 16/48

ASSAM
------------
Advocate for : MR. N J KHATANIAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : I.A.(Civil)/1930/2020

BARNALI DEVI
W/O- DIPJYOTI UZIR
R/O- H/NO. 6
HATIGAON
P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE (TAXATION) DEPARTMENT
 1ST FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI- 781006.

3:THE COMMISSIONER OF TAXES
GOVT. OF ASSAM
KAR BHAWAN
G.S. ROAD
DISPUR
GUWAHATI- 781006.

4:THE DEPUTY COMMISSIONER OF TAXES

NALBARI UNIT
ZONE B
NALBARI
ASSAM
                                                             Page No.# 17/48

PIN- 781335.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/22/2023

VIKASH KUMAR PINCHA
S/O- SHIKHAR CHAND PINCHA
R/O- SHREE ARIHANT GARMENTS
B.G. MARKET
2ND FLOOR

SRCB ROAD
FANCY BAZAR
DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND ANR. H
REP. BY THE COMMISSIONER AND SECRETARY FINANCE(TAXATION)
DEPARTMENT
DISPUR
GUWAHATI- 781006

2:THE JOINT SECRETARY
FINANCE(TAXATION)
 DEPARTMENT
 DISPUR
 GUWAHATI- 781006.
 ------------
Advocate for : MR. P J SAIKIA
Advocate for : MR. B GOGOI appearing for THE STATE OF ASSAM AND ANR. H



Linked Case : WA/159/2022

DIPAK KHANIKAR
RESIDENT OF NATUN BAZAR
PO RATANPUR
PS JENGRAIMUKH
DIST MAJULI
                                                    Page No.# 18/48

WARD NO. 10
ASSAM 785105


VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 781006

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 PERSONNEL (A) DEPARTMENT
 DISPUR GUWAHATI 781006

3:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR GUWAHATI 781006
------------
Advocate for : MS H AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WA/217/2021

HIMANGSHU CHOUDHURY
S/O BIBHU BHUSAN CHOUDHURY
R/O BELTOLA
P.O.-BALADMARI
P.S.-GOALPARA
DIST-GOALPARA
ASSAM
PIN-783121


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
                                                     Page No.# 19/48

PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/141/2020

PRASENJIT KR. GHOSH
S/O- LATE SURESH KUMAR GHOSH
R/O- H/NO. 40
APRO COLONY LANE
ULUBARI
GUWAHATI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.

2:THE SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
 DISPUR
 GUWAHATI- 781006
ASSAM

3:THE ADDITIONAL SECRETARY
TRANSPORT DEPARTMENT
GOVT. OF ASSAM
                                                        Page No.# 20/48

DISPUR
GUWAHATI- 781006
ASSAM.
------------
Advocate for : MR S S DEY
Advocate for : SC
TRANSPORT appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WA/131/2020

DEBAJIT BORA AND ANR.
S/O- LATE JITENDRA MOHAN BORA
R/O- VILL.- GANDHINAGER
L.K. ROAD
P.S. AND DIST.- NAGAON
ASSAM
PIN- 782002.

2: RAJARSHI SEN DEKA
S/O- NILAMANI SEN DEKA
 R/O- LACHIT NAGAR
 KANAKLATA PATH
 GUWAHATI- 781007.
VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI-06.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
                                                         Page No.# 21/48

Linked Case : WA/27/2024

MRIGEN HALOI
S/O- SHRI LAKSHMI HALOI
R/O- VILL. AND P.O.- MUGKUCHI
DIST.- NALBARI
ASSAM
PIN- 781334.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT AND APC
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.

4:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
AGRI. DEPARTMENT appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/185/2020

UTPAL BHUYAN
S/O- LATE JOGEN BHUYAN
R/O- MODHUPUR VILLAGE
P.O. KURUKANI
P.S. KAKOTIBARI
DIST.- CHARAIDEO
                                                     Page No.# 22/48

PIN- 785691
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM

PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR A D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/127/2020

BHASKAR CHANDRA DEVA SARMA
S/O- HARISH CHANDRA DEVA SARMA
R/O- HOUSE NO. 5
CHANDRA CHOUDHURY PATH
BHETAPARA
GUWAHATI-28
KAMRUP(M).


VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
                                                     Page No.# 23/48

DISPUR
GUWAHATI-06.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT
DISPUR
GUWAHATI-06

4:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
DISPUR
GUWAHATI-06.

5:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
JAWAHAR NAGAR
KHANAPARA
GUWAHATI-22.

6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
RAJBHAWAN
GUWAHATI-01.
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 5 ORS.



Linked Case : WA/163/2020

BARNALI DAS
D/O- JAGADISH DAS
R/O- VILL.- PIJUPARA
P.O. AND P.S. NAGARBERA
PIN- 781037
DIST.- KAMRUP
ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM.
                                                     Page No.# 24/48

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI-781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/321/2021

SUNAYANA AIDEW
W/O DR. PRANJAL BORA
R/O B.N. MAHANTA ROAD
HOUSE NO. 54
AMOLAPATTY
NAGAON
P.O.-NAGAON
P.S.-NAGAON SADAR
DIST-NAGAON
WARD NO. 10
PIN-782001
ASSAM


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006

2:THE PRINCIPAL SECRETARY/JOINT SECRETARY TO THE GOVERNMENT
OF ASSAM
FINANCE (TAXATION) DEPARTMENT
 1ST FLOOR
 F BLOCK
 JANATA BHAWAN
 GUWAHATI-781006
                                                     Page No.# 25/48

 3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
 FINANCE (TAXATION) DEPARTMENT
2ND FLOOR
 F BLOCK
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006

4:THE COMMISSIONER OF TAXES
GOVERNMENT OF ASSAM
KAR BHAWAN
G.S ROAD
DISPUR
GUWAHATI-781006

5:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVERNMENT OF ASSAM
COURT CAMPUS
NAGAON-782001
------------
Advocate for : MR. P K MUNIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WA/206/2020

SAIBUR RAHMAN BARBHUIYA
S/O- TAYEEBUR RAHMAN BARBHUIYA
R/O- TML ROAD
KADAMTAL
P.O. RONGPUR
P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788009.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM
                                                     Page No.# 26/48


2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/93/2022

SRABANTI SENGUPTA
RESIDING AT BHOLANATH ROAD
VILLAGE KADAMONI
PO DIBRUGARH
PS DIBRUGARH
DIST DIBRUGARH WARD NO. 3
786001


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM.
DISPUR
GUWAHATI 781006

2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
 PERSONNEL(A) DEPARTMENT
 BLOCK A
 3RD FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI 781006

3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL(A) DEPARTMENT
BLOCK A
                                                     Page No.# 27/48

3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI 781006

4:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL(A) DEPARTMENT
BLOCK A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI 781006
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : I.A.(Civil)/2001/2020

UTPAL BHUYAN
S/O- LATE JOGEN BHUYAN
R/O- MODHUPUR VILLAGE
P.O. KURUKANI
P.S. KAKOTIBARI
DIST.- CHARAIDEO
PIN- 785691
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM

PERSONNEL (A) DEPARTMENT
DISPUR
                                                     Page No.# 28/48

GUWAHATI- 781006.
------------
Advocate for : MR A D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/119/2020

SRI BHASKAR DUTTA DAS
S/O- SRI BHADRESWAR DUTTA DAS
H/NO. 9
A.G. OFFICE ROAD
P.O. GUWAHATI- 781028
DIST.- KAMRUP(M)
ASSAM.


VERSUS

STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. N DHAR
Advocate for : SR. GA
ASSAM appearing for STATE OF ASSAM AND 2 ORS



Linked Case : WA/335/2023

ABHISHEK BORBORA
R/O HOUSE NO. 26
PUB- SARANIA MAIN ROAD
5TH BYELANE
                                                             Page No.# 29/48

RAJGARH
GUWAHATI
ASSAM
PIN-781003.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 06.

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
 EXCISE DEPARTMENT
DISPUR
 GUWAHATI- 6.

3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 6.

4:THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
EXCISE DEPARTMENT
DISPUR
GUWAHATI- 6.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
EXCISE DEPTT. appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/31/2021

BHARGAV PHUKAN
S/O SRI DIPAK KUMAR PHUKAN
R/O HOUE NO. 9 D. TAROO PATH
KRISHNAPUR BELTOLA
GUWAHATI-781028
P.S. BASISTHA
P.O. LAKHIMANDIR
DIST. KAMRUP (M)
ASSAM
                                                        Page No.# 30/48



VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR
GUWAHATI-781006
ASSAM

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 HOME (A) DEPTT. DISPUR
 GUWAHATI-781006
ASSAM

3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
HOME (A) DEPTT. DISPUR
GUWAHATI 781006
ASSAM
------------
Advocate for : MR. M P CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/128/2020

KUNAL DAS
S/O- TAPAN DAS
R/O- VILL.- ULABARI
P.O. ULABARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
                                                     Page No.# 31/48

GUWAHATI-06.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (A) DEPARTMENT
DISPUR
GUWAHATI- 06.

4:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. A K BHUYAN
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/95/2022

GEETALI DOLEY
RESIDING AT VILLAGE TARIANI BHEKELI
PO DHINPORA BALIJAN
P.S. BOGIMADI
DIST.-LAKHIMPUR
PIN-786003


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006

2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
 PERSONNEL (A) DEPTT. BLOCK-A
 3RD FLOOR
 JANATA BHAWAN
 DISPUR
 GUWAHATI-781006

3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT. BLOCK-A
3RD FLOOR
JANATA BHAWAN
                                                     Page No.# 32/48

DISPUR
GUWAHATI-781006

4:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT. BLOCK-A
3RD FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI-781006
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/147/2020

JATINDRA PRASAD BARUAH
S/O- DR. HOMESWAR BARUAH
 R/O- AMOLAPATTY
 B.M. ROAD
 P.O. NAGAON
 P.S. SADAR
 DIST.- NAGAON
 ASSAM
 PIN- 782001.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI-06.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. R P KAKOTI SR. ADV.
                                                     Page No.# 33/48

Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/14/2022

SURANJITA HAZARIKA
W/O. SRI SAURAV KUMAR DEKA
HOUSE NO. 34
KALYANI NAGAR
KAHILIPARA
GUWAHATI-781019.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06.

2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
 DISPUR
 GUWAHATI-781006.

3:THE SECRETARY
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
DISPUR
GUWAHATI-781006.

4:THE ADDL. SECRETARY
TO THE GOVT. OF ASSAM
TRANSPORT DEPTT.
DISPUR
GUWAHATI-06.
------------
Advocate for : MR. J PATOWARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WA/279/2021
                                                     Page No.# 34/48

RAJU SAHA
S/O- LATE RAMKRISHNA SAHA
R/O- KALAHBHANGA (MISSION ROAD)
P.O. AND P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
 DISPUR
 GUWAHATI-781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
LABOUR WELFARE DEPARTMENT
DISPUR
GUWAHATI-781006.
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/118/2020

SUSOVAN DAS
S/O- SRI SALIL KUMAR DAS
LONGAI ROAD
SREEPALLI
KARIMGANJ TOWN
P.O.- SETTLEMENT ROAD- 788712
DIST.- KARIMGANJ
ASSAM.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
                                                     Page No.# 35/48

PERSONAL (A) DEPTT.
DISPUR
GHY- 6.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
 DISPUR
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
DISPUR GUWAHATI- 781006.

4:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
GUWAHATI- 781022
ASSAM.

 5:THE DEPUTY COMMISSIONER
 KARIMGANJ DISTRICT
P.O.- KARIMGANJ- 788710
 DIST.- KARIMGANJ
ASSAM.
 ------------
Advocate for : MR. N DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WA/101/2020

SMTI RUMI SAIKIA
R/O VILL. NAGAON
ROAD PANINGAON
JYOTINAGAR
HOUSE NO. 69A
P.O. ITACHALI
DIST. NAGAON
ASSAM
PIN 782003


VERSUS
                                                        Page No.# 36/48


THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 06

2:THE ADDITIONAL CHIEF SECY. TO THE GOVT. OF ASSAM

PERSONNEL (A) DEPTT.
DISPUR
GUWAHATI 06

3:THE SECY. TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPTT.
DISPUR
GUWAHATI 6
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WA/169/2020

MANZOOR ELAHI LASKAR
S/O- MAHI UDDIN LASKAR
R/O- MEHERPUR
P.O. SILCHAR
DIST.- CACHAR
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE ADDITIONBAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
                                                        Page No.# 37/48

GUWAHATI- 781006.
------------
Advocate for : MR. A B T HAQUE
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/98/2020

PALLAVI SHARMA
D/O SRI RAM PRASAD SARMAH
 HOUSE NO. 6
 B.K. ROAD
 KACHARIBASTI
 ULUBARI
 GUWAHATI
 PIN 781007
 DIST. KAMRUP (M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI 781006
ASSAM.

2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

HOME (A) DEPTT.
DISPUR
GUWAHATI 781006

3:THE SECY. TO THE GOVT. OF ASSAM

HOME (A) DEPTT.
DISPUR
GUWAHATI 781006
------------
Advocate for : MR. P N SHARMA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
                                                     Page No.# 38/48

Linked Case : I.A.(Civil)/1918/2020

KAUSHIK KALITA
S/O- SANATAN CHANDRA KALITA
R/O- HATIGAON
LAKHIMINAGAR
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. A CHAMUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/216/2021

ANIRUDHYA ROY
S/O MANOMOHAN ROY
R/O OXIGURI
P.O.-SRINAGAR
P.S.-TAMARHAT
DIST-DHUBRI
ASSAM
PIN-783332


VERSUS
                                                     Page No.# 39/48

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
 PERSONNEL (A) DEPARTMENT
DISPUR
 GUWAHATI-781006

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. S A HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/47/2021

GANESH CHANDRA DAS AND 2 ORS.
S/O- SRI RAGHAB CHANDRA DAS
R/O- BELTOLA COLLEGE ROAD
BELTOLA
GUWAHATI- 781028
P.O. BELTOLA
P.S. BASISTHA
DIST.- KAMRUP(M)
ASSAM

2: SMTI. DEEPSIKHA PHUKAN
D/O- DIPAK KUMAR PHUKAN
 R/O- H/NO. 9
A.G. OFFICE ROAD
 D. TAROO PATH
 KRISHNAPUR
 GUWAHATI- 781028
 P.O. BELTOLA
 P.S. BASISTHA
 DIST.- KAMRUP(M)
ASSAM.

3: SMTI. MONIKA TERONPI
W/O- SRI HABE TIMUNG
                                                     Page No.# 40/48

R/O- RONGHINGCHONG (NEAR PANCHAYAT OFFICE)
KARBI ANGLONG- 782460
P.O. AND P.S. DIPHU
DIST.- KARBI ANGLONG
ASSAM.
VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006
ASSAM.

3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM.
------------
Advocate for : MR N DUTTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/333/2021

HARSHAJYOTI BORA AND 7 ORS.
S/O SRI ANIL CHANDRA BORA
R/O BISNHURAVA ROAD
P.S.-TEZPUR
DIST-SONITPUR
ASSAM

2: JAYANTA KUMAR NATH
S/O NAGEN CHANDRA NATH
 R/O VILL-KABIACHUBA
 BORDOIGURI
 P.S.-SIPAJHAR
 DIST- DARRANG
ASSAM
                                                   Page No.# 41/48

3: HEMANTA SAIKIA
S/O BHOGESWAR SAIKIA
VILL-LAKHTAKIA
P.S.-DHEMAJI
DIST-DHEMAJI
ASSAM

4: MS. SABBIRA IMRAN
D/O SRI NURUL IMRAN
R/O MANIRAM DEWAN ROAD
NEAR NAGAON SADAR THANA
P.O.-NAGAON
PIN-782001

5: DILIP KR. KALITA
S/O LT. BHABA KANTA KALITA
R/OSENCHOWA TINIALI
P.O.-SENCHOWA
DIST-NAGAON
ASSAM
PIN-782002

6: JATINDRA PRASAD BARUA
S/O DR. HOMESWAR BARUAH
R/O AMOLAPATTY
B.M. ROAD
NAGAON
ASSAM

7: KAUSHIK KALITA
S/O SRI SANATAN CH. KALITA
R/O HOUSE NO. 28
LAKHIMI NAGAR
HATIGAON
GUWAHATI-781038

8: SMTI. KAVITA DAS
R/O SRIMANTAPUR
BHANGAGARH
GUWAHATI
ASSAM
PIN-781032
VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
                                                     Page No.# 42/48

GUWAHATI-06

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
 HOME AND POLITICAL DEPARTMENT
DISPUR
 GUWAHATI-781006

3:THE ADDITIONAL SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-06
------------
Advocate for : MR. J PATOWARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : I.A.(Civil)/1380/2025

MANAS PRATIM HALOI
R/O.- AEC ROAD
ANGAD NAGAR PATH
H/NO.- 41
 P.O-GAUHATI UNIVERSITY
P.S- JALUKBARI
 DIST-KAMRUP (M)
 WARD NO. 02
PIN-781014


VERSUS

THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.

2:THE PRINCIPAL SECRETARY / JOINT SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
 1ST FLOOR
F BLOCK
 JANATA BHAWAN
DISPUR
 GUWAHATI-781006

4:THE COMMISSIONER AND SECRETARY
                                                     Page No.# 43/48

TO THE GOVERNMENT OF ASSAM
FINANCE (TAXATION) DEPARTMENT
2ND FLOOR
F BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-781006

5:THE COMMISSIONER OF TAXES
GOVERNMENT OF ASSAM
KAR BHAWAN
G.S ROAD
DISPUR
GUWAHATI-781006

6:THE DEPUTY COMMISSIONER OF TAXES
NAGAON ZONE
GOVERNMENT OF ASSAM
COURT CAMPUS
NAGAON-782001
------------
Advocate for : MR A JAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM



Linked Case : WA/219/2020

SMTI. LEENA KRISHNA KAKATI
D/O- TIKENDRA NATH KAKATI
W/O- DHRUBA JYOTI PATHAK
AGED ABOUT 35 YEARS
R/O- H/NO. 20
BAGHARBARI- SATGAON ROAD
PANJABARI
P.O. PANJABARI
P.S. DISPUR
PIN- 781037
DIST.- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
                                                     Page No.# 44/48

GUWAHATI- 781006
ASSAM.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/50/2021

DILIP KUMAR KALITA
S/O- SHRI BHABA KANTA KALITA
R/O- VILL.- SENCHOWA
P.O. SENCHOWA TINIALI
P.S. NAGAON
DIST.- NAGAON
ASSAM
PIN- 785201.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM.

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
                                                     Page No.# 45/48

------------
Advocate for : MR F KHAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/26/2021

GULSHAN DAOLAGUPU
S/O- LATE GOVINDDAOLAGUPU
R/O- FLAT NO. 408
SILVER OAK APARTMENT
R.G. BARUAH ROAD
MANIK NAGAR
GUWAHATI- 781005
P.O. AND P.S. DISPUR
DIST.- KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
ASSAM

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006
ASSAM.

3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM
------------
Advocate for : MR. M P CHOUDHURY
Advocate for : SR. GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/196/2020
                                                        Page No.# 46/48


SABBIRA IMRAN
D/O- NURUL IMRAN
R/O- MANIRAM DEWAN ROAD
NEAR NAGAON SADAR THANA
KHAN BAHADUR COMPLEX
P.S. AND DIST.- NAGAON
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.

2:THE SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.

3:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. S K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WA/103/2020

DWITHUN BORGAYARY
R/O HATIMATHA
WARD NO. 8
P.O. AND P.S. KOKRAJHAR
ASSAM
PIN 783370


VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
                                                                       Page No.# 47/48

             GUWAHATI 06

          2:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
          PERSONNEL (A) DEPTT.
           DISPUR
           GUWAHATI 06

          3:THE SECY. TO THE GOVT. OF ASSAM
          PERSONNEL (A) DEPTT.
          DISPUR
          GHY-6
          ------------
          Advocate for : MR. K N CHOUDHURY
          Advocate for : GA
          ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                  HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

Date : 17.06.2025 (K.R. Surana, J)

Mr. K.N. Choudhury, learned Senior counsel assisted by Mr. J. Patowary, learned counsel appearing for the appellants in WA/101/2020, WA/103/2020, WA/126/2020, WA/131/2020, WA/154/2020, WA/335/2023 and WA/27/2024; Mr. A. Chowdhury, learned Senior counsel assisted by Ms. B. Chowdhury, learned counsel appearing for the appellant in WA/14/2020; Mr. S. Das, learned counsel appearing for the appellants in WA/95/2022, WA/216/2021, WA/217/2021, WA/277/2021 and WA/279/2021; Mr. M.H. Laskar, learned counsel appearing for the appellants in WA/206/2020 and WA/213/2020; Mr. M. Khan, learned counsel appearing for the appellant in WA/159/2022; Mr. P.K. Munir, learned counsel appearing for the appellant in WA No. 321/2021; Mr. M.P. Choudhury, learned counsel appearing for the Page No.# 48/48

appellants in WA/26/2021, WA/31/2021 and WA/47/2021; Mr. A.B. Dey, learned counsel appearing for the appellant in WA/147/2020 and Mr. H.K. Hazarika, learned Junior Government Advocate appearing for the State.

No other appellants are represented.

The reply argument by Mr. A. Chowdhury, learned Senior counsel assisted by Ms. B. Chowdhury, learned counsel for the appellant, as mentioned above, is concluded.

Mr. Nalin Kohli, learned Senior counsel, assisted by Mr. Ankit Roy, Ms. Nimisha Menon, appearing for the State through video conferencing and has prayed that he may be allowed to file a written reply by 10.30 a.m. on 18.06.2025.

Prayer is allowed.

Hearing concluded.

Judgment reserved.

                                     JUDGE                JUDGE




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