Mahendra Chutia vs Kukheswari Das And12 Ors
2025 Latest Caselaw 5383 Gua

Gauhati High Court

Mahendra Chutia vs Kukheswari Das And12 Ors on 16 June, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/4

GAHC010115032025




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : Test.App./5/2025

         MAHENDRA CHUTIA
         S/O. LT. DIMBESWAR CHUTIA, R/O. BALIGAON, WARD NO. 2,
         DHAKUAKHANA TOWN, P/O. AND P/S. DHAKUAKHANA, DIST.
         LAKHIMPUR, ASSAM



         VERSUS

         KUKHESWARI DAS AND12 ORS.
         W/O. LT. DEBO DAS

         2:LALIT DAS
          S/O. LT. DEBO DAS

         3:RANJIT DAS
          S/O. LT. DEBO DAS

          ALL ARE R/O. KONWAR GAON
          WARD NO. 3
          DHAKUAKHANA TOWN
          P/O. AND P/S. DHAKUAKHANA
          CO-DISTRICT- DHAKUAKHANA
          DIST. LAKHIMPUR.

         4:BEUTY DAS MORANG
         W/O. SRI DHANIRAM MORANG
          D/O. DEBO DAS
          R/O. RATANPUR
          MOUZA AND P/S. DHEMAJI
          DIST. DHEMAJI
         ASSAM.DHEMAJI
         ASSAM

         5:JUNMONI CHUTIA DUTTA
                                    Page No.# 2/4

D/O. LT. DEBO DAS
W/O. SRI ANUPAM DUTTA
R/O. KAMAR GAON
P/O. AND P/S. DHAKUAKHANA
CO-DISTRICT- DHAKUAKHANA
DIST. LAKHIMPUR.

6:CHITRARANJAN DAS
 S/O. LT. DIMBESWAR CHUTIA
 R/O. BALIGAON
WARD NO. 2
 DHAKUAKHANA
 P/O. AND P/S. DHAKUAKHANA
 CO-DISTRICT- DHAKUAKHANA
 DIST. LAKHIMPUR.

7:PRASANTA BHUYAN
 H/O. LT. SUBARNA CHUTIA
 S/O. LT. KRISHNA BHUYAN
 R/O. TOWN TINIALI
 DHAKUAKHANA TOWN
 P/O. AND P/S. DHAKUAKHANA
 CO-DISTRICT- DHAKUAKHANA
 DIST. LAKHIMPUR.

8:JUNMONI BHUYAN BORUAH
 D/O. LT. KRISHNA BHUYAN
W/O. JAYANTA BORUAH
 R/O. GHAYA NAGAR
 P/O. PATHALIPAM
 P/S. BOGINADI
 DIST. LAKHIMPUR
ASSAM.

9:LABANYA CHUTIA @ SUJATA CHUTIA
 D/O. LT. DIMBESWAR CHUTIA
 R/O. BALIGAON
WARD NO. 2
 DHAKUAKHANA TOWN
 P/O. AND P/S. DHAKUAKHANA
 CO-DISTRICT- DHAKUAKHANA
 DIST. LAKHIMPUR.

10:MANJU CHUTIA
W/O. SRI PREMEDHAR CHUTIA
 R/O. VILL. GHARIKHANA
 P/O. SAMAJAN
 DIST. DHEMAJI
                                                      Page No.# 3/4

          ASSAM.

          11:AKHIM BORUAH
           S/O. LT. TIRTH DAS @ TIRTHA BORUAH
           R/O. TOWN TINIALI
          WARD NO. 4
           DHAKUAKHANA TOWN
           P/O. AND P/S. DHAKUAKHANA
           CO-DISTRICT- DHAKUAKHANA
           DIST. LAKHIMPUR.

          12:APURBA KRISHNA BORUAH
           S/O. LT. TIRTH DAS @ TIRTHA BORUAH
           R/O. TOWN TINIALI
           P/O. AND P/S. DHAKUAKHANA
           CO-DISTRICT- DHAKUAKHANA
           DIST. LAKHIMPUR.

          13:ANUPAM BORUAH
           S/O. LT. TIRTH DAS @ TIRTHA BORUAH
           R/O. TOWN TINIALI
          WARD NO. 4
           DHAKUAKHANA TOWN
           P/O. AND P/S. DHAKUAKHANA
           CO-DISTRICT- DHAKUAKHANA
           DIST. LAKHIMPUR




Advocate for the appellant(s): Mr. GG Gogoi


Advocate for the respondent(s):


                                  BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH


                                   ORDER

16.06.2025 Page No.# 4/4

Heard Mr. GG Gogoi, the learned counsel appearing on behalf of the appellant.

2. This is an appeal under Section 299 of the Indian Succession Act, 1925 challenging the judgment and order dated 01.03.2025 passed by the Court of the learned District Judge, Lakhimpur, North Lakhimpur in Misc.(Letter of Administration) Case No.2/2019.

3. The appeal is admitted.

4. Call for the records.

5. Steps be taken upon the respondents by way of registered post with A/D as well as through usual process within 3(three) days.

6. List the appeal after completion of service and on receipt of the records.

JUDGE

Comparing Assistant