Gauhati High Court
Dhruba Jyoti Chetia vs The Union Of India And 6 Ors on 16 June, 2025
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/9
GAHC010239162024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6016/2024
DHRUBA JYOTI CHETIA
SON OF SHRI CHITRADHAR CHETIA,
R/O QR. NO. TYPE VI/A1 LOKOPRIYA GOPINATH BORDOLOI, REGIONAL
INSTITUTE OF MENTAL HEALTH, KALIBARI, TEZPUR, P.O. AND P.S.
TEZPUR, PIN-784001, DIST. SONITPUR, ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF HEALTH AND FAMILY WELFARE, NIRMAN BHAVAN, NEW
DELHI-110011.
2:THE CHAIRMAN
EXECUTIVE COUNCIL
LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
REPRESENTED BY THE SECRETARY
HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAVAN
NEW DELHI-110011.
3:THE LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF
MENTAL HEALTH
REPRESENTED BY ITS DIRECTOR
TEZPUR
DIST. SONITPUR
ASSAM
PIN-784001.
Page No.# 2/9
4:THE DIRECTOR LOKOPRIYA GOPINATH BORDOLOI REGIONAL
INSTITUTE OF MENTAL HEALTH
TEZPUR
SONITPUR
ASSAM
PIN-784001
6:DR. SAILENDRA KUMAR DEURI
EX- DIRECTOR
LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
SONITPUR
ASSAM
PIN-78400
Advocate for the Petitioner : MR K K MAHANTA (Sr. Advocate), MR S GAUTAM,MR. K K
PHUKAN
Advocate for the Respondent : DY.S.G.I., MR. K GOGOI (C.G.C),SC, L G B R I M H
Linked Case : WP(C)/5114/2024
DR. DHRUBA JYOTI CHETIA
S/O SRI CHITRADHAR CHETIA
PRESENTLY RESIDING AT QTR NO. TYPE VI/A1
LOKOPRIYA GOPINATH BORDOLOI ISNTITUTE OF MENTAL HEALTH
KALIBARI
TEZPUR
P.O. AND P.S.- TEZPUR
PIN- 784001
DISTRICT- SONITPUR
ASSAM.
VERSUS
THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
Page No.# 3/9
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEW DELHI- 110011.
2:THE CHAIRMAN
EXECUTIVE COUNCIL
LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
REPRESENTED BY THE SECRETARY
HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAWAN
NEW DELHI- 110011.
3:THE LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF
MENTAL HEALTH
REPRESENTED BY ITS DIRECTOR
TEZPUR
DISTRICT- SONITPUR
ASSAM
PIN- 784001.
4:DR. SAILENDRA KUMAR DEURI
APPOINTING AUTHORITY
DIRECTOR
LOKOPRIYA GOPINATH BORDOLOI ISNTITUTE OF MENTAL HEALTH
KALIBARI
TEZPUR
P.O. AND P.S.- TEZPUR
PIN- 784001
DISTRICT- SONITPUR
ASSAM.
------------
Advocate for : MR K K MAHANTA (Sr. Advocate)
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS
Linked Case : WP(C)/1056/2025
KANGKAN PATHAK
S/O- LATE BISWAMBHAR PATHAK
Page No.# 4/9
R/O- KALIBARI TINIALI
NEAR OLD BAN STAGE
TEZPUR
SONITPUR-784001
ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAWAN
NEW DELHL- 1110011.
2:THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAWAN
NEW DELHI-110011.
3:THE CHAIRMAN
EXECUTIVE COUNCIL
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MEDICAL
HEALTH TEZPUR
TO BE SERVED THROUGH THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEW DELHI-110011.
4:THE DIRECTOR
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
DIST. SONITPUR
IN- 784001
ASSAM
5:THE OSD
DEPUTY DIRECTOR
LOKPRIYA GOPINATH BODOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
DIST. SONITPUR
PIN- 784001
ASSAM
Page No.# 5/9
6:JYOTI HAZARIKA
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
QRT- E5/TYPE VI
LGBRIMH CAMPUS
TEZPUR
DIST. SONTPUR
PIN- 784001
ASSAM
7:HEMANTA DUTTA
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
QRT- E9/TYPE VI
LGBRIMH CAMPUS TEZPUR
DIST. SONITPUR
ASSAM
PIN- 784001.
------------
Advocate for : MR. K P PATHAK
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5054/2024
DR SAILENDRA KUMAR DEURI
R/O- KALIBARI
TEZPUR
ASSAM
784001 PRESENTLY SERVING AS DIRECTOR PROFESSOR OF LOKOPRIYA
GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL HEALTH
TEZPUR
ASSAM
PIN- 784001
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAVAN
NEW DELHI- 110011
2:THE CHAIRMAN EXECUTIVE COUNCIL
LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
REPRESENTED BY THE SECRETARY
Page No.# 6/9
HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAVAN
NEW DELHI- 110011
3:THE UNDER SECRETARY TO MOH AND FW
GOVT. OF INDIA
NIRMAAN BHAWAN
NEW DELHI- 110011
4:THE LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF
MENTAL HEALTH
TEZPUR
DISTRICT- SONITPUR
ASSAM
PIN- 784001
REPRESENTED BY ITS DEPUTY DIRECTOR
5:DR. JYOTI HAZARIKA
PROF AND HOD DEPARTMENT OF MICROBIOLOGY AND MEDICAL
SUPERINTENDENT
THE LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF
MENTAL HEALTH
TEZPUR
DISTRICT- SONITPUR
ASSAM
PIN- 784001
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE UNION OF INDIA AND 4 ORS
Linked Case : WP(C)/3769/2024
SAILENDRA KUMAR DEURI
R/O- KALIBARI
TEZPUR
ASSAM
PIN- 784001
PRESENTLY SERVING AS DIRECTOR OF LOKOPRIYA GOPINATH BORDOLOI
REGIONAL INSTITUTE OF MENTAL HEALTH
TEZPUR
ASSAM
PIN- 784001.
Page No.# 7/9
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAVAN
NEW DELHI-110011.
2:THE CHAIRMAN EXECUTIVE COUNCIL
LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
REPRESENTED BY THE SECRETARY
HEALTH AND FAMILY WELFARE
GOVERNMENT OF INDIA
NIRMAN BHAVAN
NEW DELHI-110011.
3:LOKOPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
DIST. SONITPUR
ASSAM
PIN- 784001.
4:THE GOVERNMENT OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006.
5:THE SECRETARY
DEPARTMENT OF DONER
VIGYAN BHAWAN
ANNEXE MAULANA AZAD ROAD
NEW DELHI-110011.
6:THE UNDER SECRETARY TO MOHFW
GOVT OF INDIA
NIRMAN BHAWAN
NEW DELHI-110011.
7:THE DEPUTY DIRECTOR
LGBRIMH
TEZPUR
Page No.# 8/9
ASSAM
PIN- 784001.
8:DR DHRUBA JYOTI CHETIA
S/O- SRI CHTRADHAR CHETIA R/O-QTR NO. TYPE VI/A1 LOKOPRIYA
GOPINATH BORDOLOI REGIONL INSTITUTE OF MENTAL HEALTH
KALIBARI TEZPUR P.O. AND P.S.- TEZPUR DIST. - SONITPUR ASSAM PIN-
784001.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/5561/2024
DR. KANGKAN PATHAK
S/O- LATE BISWAMBHAR PATHAK
PRESENTLY PROFESSOR AND HEAD OF THE DEPARTMENT
PSYCHIATRY
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
DIST- SONITPUR
PIN-784001
ASSAM
VERSUS
THE UNION OF INDIA AND 3 ORS
REP. BY THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEW DELHI-11
2:THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEW DELHI-11
3:CHAIRMAN OF THE EXECUTIVE COUNCIL
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
TEZPUR
DIST- SONITPUR
PIN-784001
ASSAM
Page No.# 9/9
TO BE SERVED THROUGH THE SECRETARY
MINISTRY OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEW DELHI-11
4:DR. JYOTI HAZARIKA MD (MICROBIOLOGY )
LOKPRIYA GOPINATH BORDOLOI REGIONAL INSTITUTE OF MENTAL
HEALTH
QTR NO-E5/TYPE VI
LGBRIMH CAMPUS
TEZPUR
DIST- SONITPUR
PIN-784001
ASSAM
------------
Advocate for : MR. R MAZUMDAR
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
16.06.2025
Learned counsel for the parties are present.
Due to operational reasons (transfer of the Judge) it will not be possible to
complete the hearing and deliver judgment in all these cases. Therefore, these
matters shall not be treated as part-heard before this Court any further.
On the request of learned counsel for the parties, list again on 27.06.2025.
Interim orders operating in these cases shall continue till the next date of
listing.
JUDGE
Comparing Assistant
